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Saneesh @ Saneesh P. Mathew vs Mubaseena Mazood
2021 Latest Caselaw 9596 Ker

Citation : 2021 Latest Caselaw 9596 Ker
Judgement Date : 22 March, 2021

Kerala High Court
Saneesh @ Saneesh P. Mathew vs Mubaseena Mazood on 22 March, 2021
                                  1
MACA.No.1049 OF 2019

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                  THE HONOURABLE MR.JUSTICE C.S.DIAS

    MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

                       MACA.No.1049 OF 2019(C)

  AGAINST THE AWARD IN OPMV 2399/2011 OF MOTOR ACCIDENT CLAIMS
                        TRIBUNAL ,TRISSUR


APPELLANT/S:

                SANEESH @ SANEESH P. MATHEW
                AGED 40 YEARS
                S/O.MATHAI, PUTHENPARAMBIL HOUSE,
                P.O.ERAVIMANGALAMA, NADATHARA, THRISSUR.

                BY ADV. SRI.P.V.CHANDRA MOHAN

RESPONDENT/S:

      1         MUBASEENA MAZOOD,
                D/O.MAZOOD, KARAPPAN VEETTIL HOUSE, P.O.VADOOKARA,
                KANIMANGALAM, THRISSUR- 688508.

      2         SURESH BABU M.L.,
                S/O.LAKSHMANAN, MANKARA HOUSE, MANNUTHY P.O.,
                THRISSUR- 680506.

      3         SUGHESH K.,
                S/O.SUKUMARAN, KARIPPATHIL HOUSE, P.O.KANIMANGALAM,
                THRISSUR- 688508.

      4         AMAL R.,
                S/O.RAJAN, CHANDAPURA HOUSE, VADAKKENCHERY P.O.,
                PALAKKAD- 678683.

      5         THE ORIENTAL INSURANCE CO.LTD.,
                MAHESWARI BUILDING, 3RD FLOOR, M.G.ROAD, THRISSUR-
                680001.

             R2    BY ADV. SRI.C.HARIKUMAR
             R2    BY ADV. SRI.RENJITH RAJAPPAN
             R5    BY ADV. SRI.N.S.NAJEEB
     THIS MOTOR    ACCIDENT CLAIMS APPEAL HAVING BEEN FINALLY HEARD
ON 22.03.2021,      THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
                                2
MACA.No.1049 OF 2019




                         C.S.DIAS, J.
              ======================
                   MACA No.1049 of 2019
              ======================
           Dated this the 22nd day of March, 2021.

                         JUDGMENT

In light of the order passed in I.A No.1/2021, the appeal

is dismissed as withdrawn.

All pending Interlocutory Applications, if any, are

closed.

Sd/-

C.S.DIAS

SKS/22.3.2021 JUDGE

 
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