Sanjeev K.C. vs Authorized Officer
2021 Latest Caselaw 9593 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE A.M.BADAR

     MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

                        WP(C).No.7360 OF 2021(T)


PETITIONER/S:

                SANJEEV K.C.,AGED 63 YEARS
                S/O.CHARLES, PRISM CASTING, NO.7D, KOWDIAR MANOR,
                JAWAHAR NAGAR, TRIVANDRUM-695 003.

                BY ADV. SMT.LIZA P.CHERIAN

RESPONDENT/S:

                AUTHORIZED OFFICER, CANARA BANK,
                ARM BRANCH SECOND FLOOR, CHITTOR ROAD,
                ERNAKULAM SOUTH-682


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.7360 OF 2021               2



                                JUDGMENT

Dated this the 22nd day of March 2021

Learned counsel appearing for the petitioner seeks permission

to withdraw the instant writ petition for availing the alternative

remedy of approaching the Debts Recovery Tribunal. The petitioner

is permitted to withdraw the petition with liberty as prayed.

Sd/-

                                                 A.M.BADAR
ajt                                                JUDGE





                            APPENDIX
PETITIONER'S/S EXHIBITS:

EXHIBIT P1              THE TRUE COPY OF THE SALE NOTICE DATED
                        15.02.2021.

EXHIBIT P2              THE TRUE COPY OF THE POSSESSION NOTICE
                        DATED 15.02.2021.

EXHIBIT P3              THE TRUE COPY OF THE INTERIM ORDER IN OPDRT
                        198/2019.