Sanjeevan C.T vs Gokuldas
2021 Latest Caselaw 9589 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                            PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

 MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

     Con.Case(C).No.377 OF 2021 IN WP(C). 22113/2020

      AGAINST THE JUDGMENT DATED 19.10.2020 IN WP(C)
          22113/2020(L) OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             SANJEEVAN C.T,
             AGED 59 YEARS, S/O. SUMUGAN A.V. (LATE),
             HILL VIEW HOUSE, POLASSERY POST,
             CALICUT DISTRICT, PIN-679 571.

             BY ADV. SRI.AVANEESH KOYIKKARA

RESPONDENT/5TH RESPONDENT:

             GOKULDAS,
             (AGE AND FATHERS NAME NOT KNOWN TO THE
             PETITIONER), TAHSILDAR, CALICUT,
             CALICUT TALUK OFFICE, CIVIL STATION POST,
             CALICUT DISTRICT, PIN-673 020.

             SRI.MANURAJ GP

    THIS    CONTEMPT   OF   COURT   CASE   (CIVIL)   HAVING   BEEN
FINALLY HEARD ON 22.03.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case(C).No.377 OF 2021           2




                 Cont.Case(C) No.377 of 2021
             -----------------------------------------------


                          JUDGMENT

The learned counsel for the petitioner submits that the

directions contained in the judgment have been complied with. In

the light of the submission made by the learned counsel for the

petitioner, the Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF THE JUDGMENT IN WPC NO.22113/2020 DATED 19.10.2020 OF THIS HON'BLE COURT.

ANNEXURE 2 THE TRUE COPY OF THE COVERING LETTER DATED 4.11.2020.