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Present vs For Information Purpose ...
2021 Latest Caselaw 9575 Ker

Citation : 2021 Latest Caselaw 9575 Ker
Judgement Date : 22 March, 2021

Kerala High Court
Present vs For Information Purpose ... on 22 March, 2021
IA/1/2019 IN RFA 50/2019                        1/2

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                            Present:
                           THE HONOURABLE MRS. JUSTICE MARY JOSEPH
                                  nd                     st
                 Monday,the 22         day of March 2021/1    Chaithra, 1943
                                IA.1/2019 IN RFA NO.50/2019
                  OS No.59/2017 of the PRINCIPAL SUB COURT,KOTTAYAM
PETITIONERS/APPELLANTS
1.
            For information purpose MANARCADU
     [email protected](DIED),
                                    only VILLAGE,
    S/O. M.K. ULAHANNAN, MADATHIL HOUSE, 16/69 A,
    MANARCADU KARA, KOTTAYAM TALUK.
2.   SARASAMMA KURIAN, AGED 70 YEARS
    W/O.LATE M.U.KURIAN, MADATHIL HOUSE, 16/69 A,                 MANARCAD VILLAGE,
    MANARCAD KARA, MANARCAD P.O., KOTTAYAM TALUK
AND OTHERS
RESPONDENT/RESPONDENT
       [email protected],
       S/O. P.C. THOMAS, PARAKKATTE HOUSE, HOUSE NO. 98, WARD NO. 14,
       MANARCADU PANCHAYATH, MANARCADU VILLAGE, KOTTAYAM TALUK

      Application praying that in the circumstances stated in the

affidavit filed therewith the High Court be pleased to stay all further

proceedings pursuant to judgment and decree in O.S.No.59/2017 on the

file of the Principal Sub Court, Kottayam pending disposal of this

appeal.


      This application again coming on for orders upon perusing the

application and the affidavit filed in support thereof, this Court's

order dated 22.02.2021 and upon hearing the arguments of SRI.

M.SREEKUMAR, Advocate for the petitioners and of SRI. SURIN GEORGE IPE,

Advocate for the respondent, the court passed the following:

                                            O R D E R

Interim order stands extended further for a period of three months.

Post after vacation.

22-03-2021 Sd/-

MARY JOSEPH,JUDGE

/true copy/ Sd/-

IA/1/2019 IN RFA 50/2019 2/2

ASSISTANT REGISTRAR

For information purpose only

 
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