Shri.Hamsa vs Joint Commissioner Of Customs ...
2021 Latest Caselaw 9561 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE MR. JUSTICE A.M.BADAR

     MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

                       WP(C).No.987 OF 2021(W)


PETITIONER:

               SHRI.HAMSA
               S/O. ABDUL RAHIMAN, AGARTHI MOOLA HOUSE,
               BEKUR POST, KASARGOD-671 322.

               BY ADVS.
               SRI.M.S.SAJEEV KUMAR
               SMT.A.N.JYOTHILEKSHMI
               SMT.LAKSHMI.S.KUMAR

RESPONDENTS:

      1        JOINT COMMISSIONER OF CUSTOMS (PREVENTIVE)
               4TH FLOOR, CATHOLIC CENTRE, BROADWAY,
               COCHIN 682 031.

      2        ASST. COMMISSIONER OF CUSTOMS,
               AIR CUSTOMS, KANNUR INTERNATIONAL AIRPORT, MATTANNUR,
               KERALA - 670 702.

               R1-2 BY SRI.P.B.AJOY, SC.

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.987/2021                2


                            JUDGMENT

Dated this the 22nd day of March 2021

Learned counsel for the petitioner, on instructions, submits

that the writ petition is rendered infructuous.

This writ petition is accordingly closed.

Sd/-

A.M.BADAR

JUDGE

smp