Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

Cma No.82/2015 & Cma 83/2015 Of The ... vs Nizarudeen
2021 Latest Caselaw 9547 Ker

Citation : 2021 Latest Caselaw 9547 Ker
Judgement Date : 22 March, 2021

Kerala High Court
Cma No.82/2015 & Cma 83/2015 Of The ... vs Nizarudeen on 22 March, 2021
OP(C) 695/2019                         1/2



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                   Present:
                 THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

             Monday, the 22nd day of March 2021/ 1st Chaithra, 1943
                              OP(C) No.695/2019
CMA No.82/2015 & CMA 83/2015 of the III ADDITIONAL DISTRICT
            For information purpose only
COURT, KOLLAM
OS No.158/2014 of the MUNSIFF COURT, KOTTARAKKARA
PETITIONER/RESPONDENT IN CMA/PETITIONER IN IA NO 3153/2014
       NIZARUDEEN,,AGED 59 YEARS
       S/O MUHAMMED MOIDEEN, RESIDING AT ANI COTTAGE,
       VALAVUPACHA, CHIRAVOOR, CHITHARA VILLAGE,
       KOTTARAKKARA TALUK.
RESPONDENT/APPELLANT IN CMA/RESPONDENT IN IA 3153/2014
       ABU FAIZAL,AGED 41 YEARS
       S/O KASIM KUNJU, SECRETARY, THENJIPPALAM PANCHAYATH,
       THENJIPPALAM, MALLAPPURAM DISTRICT (FROM P.K. HOUSE
       SWAMIMUKKU, PULIPPARA P.O., KUMMIL VILLAGE,
       KOTTARAKKARA TALUK, CORRECT ADDRESS. ABU FAIZAL,
       AGED 38 YEARS, S/O KASIM KUNJU, RESIDING AT P.K. HOUSE,
       ANAPPARA, MANIYANMUKKU, KADAKKAL P.O., KUMMILMURI,
       KUMMIL VILLAGE, KOTTARAKKARA TALUK, NOW AT
       KANNAMANGALAM GRAMA PANCHAYATH SECRETARY,
       ACHANAMBALAM, KANNAMANGALAM, MALAPPURAM, P.O.-676
       304.

   OP (Civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in OS No. 158/2014 on the files of the Munsiff's
Court, Kottarakkara, till the disposal of the above Original Petition
(civil).


   This petition coming on for admission upon perusing the petition and
the affidavit filed in support of OP(C) and upon hearing the arguments
of M/S M.GOPIKRISHNAN NAMBIAR, K.JOHN MATHAI, JOSON
MANAVALAN, KURYAN THOMAS & PAULOSE C. ABRAHAM, Advocates
 OP(C) 695/2019                            2/2

for the petitioner and of Sri. MANOJ RAMASWAMY, Advocate for the
respondent, the court passed the following
                                      ORDER

Respondent appears operation of Exhibit P11 judgment dated 06-12-2018 in CMA Nos. 82 & 83/2015 on the file of the District Court, Kollam, is stayed for three months. Post on 17-05-2021.

22-03-2021 Sd/-

For information purpose only T.V.ANILKUMAR,JUDGE /true copy/ Sd/-

ASSISTANT REGISTRAR

Exhibit P11: A true copy of the judgment dated 06-12-2018 in CMA Nos: 82 & 83/2015, of the District Court, Kollam.

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter