Kerala High Court
Monday vs For Information Purpose Only on 22 March, 2021
WP(C) 2441/2021 1/3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
Monday,the 22nd day of March 2021/1st Chaithra, 1943
WP(C) No.2441/2021(E)
PETITIONER
For information purpose only
BIJU VARGHESE,AGED 46 YEARS
S/O.VARGHESE, KARAMACHALIL HOUSE, VANDAMATTOM P.O.,
NEDUMATTOM, THODUPUZHA, IDUKKI DISTRICT, PIN-685 582.
RESPONDENTS
1. JIJO JOSE
AGED ABOUT 40 YEARS, S/O.JOSEPH.P.C., PADINJAREKOOTTU HOUSE,
KODIKULAM P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685 582.
2. T.A.JOSEPH,
AGED ABOUT 64 YEARS, S/O.AUGUSTINE, THUNDATHIL HOUSE,
KODUVELY P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685 582.
3. MANUEL JOSEPH,
AGED ABOUT 55 YEARS, S/O.JOSEPH, ALACKAPILLIL HOUSE, KODIKULAM
P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685 582.
4. LATHEEF SIDDIQUE,
AGED ABOUT 53 YEARS, S/O.SIDDIQUE, ILLICKAL HOUSE, MUNDANMUDI
P.O., IDUKKI DISTRICT, PIN-685 607.
5. SONY JOSEPH,
AGED ABOUT 47 YEARS, S/O.JOSEPH, CHALACKAL HOUSE, KODIKULAM
P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685 582.
6. ANICE JOJO,
AGED ABOUT 50 YEARS, W/O.JOJO, MADATHIL HOUSE, KODUVELY P.O.,
THODUPUZHA, IDUKKI DISTRICT, PIN-685 582.
7. MINI SANTHOSH,
AGED ABOUT 46 YEARS, W/O.SANTHOSH, PUTHENPURACKAL HOUSE,
KALIYAR P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685 607.
8. ROSAMMA JOHNY,
AGED ABOUT 52 YEARS, W/O.JOHNY, NADUVILE KAKKANATTU HOUSE,
KODIKULAM P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685 582.
9. A.A.SHIBY(SHIBU),
AGED ABOUT 40 YEARS, S/O.AYYAPPAN, ANIMOOTTIL HOUSE,
KODIKULAM P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685 582.
10. THE KERALA STATE CO-OPERATIVE ELECTION COMMISSION,
REPRESENTED BY ITS ADDITIONAL REGISTRAR/SECRETARY, 3RD FLOOR,
CO-BANK TOWERS, VIKAS BHAVAN P.O.,
WP(C) 2441/2021 2/3
TRIVANDRUM, PIN-695 033.
11. THE ELECTORAL OFFICER/ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL),
THODUPUZHA, IDUKKI DISTRICT, PIN-685 584.
For information purpose only
12. THE RETURNING OFFICER/INSPECTOR,
D UNIT, OFFICE OF THE ASSISTANT REGISTRAR OF CO-OPERATIVE
SOCIETIES (GENERAL), THODUPUZHA, IDUKKI DISTRICT, PIN-685 584.
13. THE KODIKULAM SERVICE CO-OPERATIVE BANK LTD.NO.2823,
KODIKULAM P.O., THODUPUZHA, IDUKKI, REPRESENTED BY ITS
SECRETARY, THODUPUZHA, IDUKKI, PIN-685 582.
14. IBRAHIMKUTTY.K.K.,
AGED ABOUT 43 YEARS, S/O.KHADER, KATHIRAMKUNNEL, KODIKULAM
P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685 584.
15. JOSE.M.J.
AGED ABOUT 60 YEARS, S/O.JOSEPH, MANCHERIL HOUSE, KODIKULAM
P.O., THODUPUZHA, IDUKKI DISTRICT, PIN-685 582.
Writ Petition (civil) praying inter alia that in the circumstances stated in the affidavit filed
along with the WP(C) the High Court be pleased to stay the operation of Ext.P3 judgment
dated 30.11.2020 in Appeal No. 45/2019 of the Kerala Co-operative Tribunal,
Thiruvananthapruam, pending disposal of the Writ Petition.
This petition again coming on for orders upon perusing the petition and the affidavit filed in
support of WP(C) and this Court's order dated 24.02.2021 and upon hearing the arguments of
M/S THOMAS M.JACOB, Advocate for the petitioner and of M/S GEORGE MATHEW,
GEORGE K.V., MATHEW K.T., PRAVEEN S., STEPHY K REGI, SUNIL KUMAR A.G,
DIPU JAMES, ADVOCATES for the respondents 1,3,4,5, SRI.LAKSHMI NARAYAN,
ADVOCATE for the respondents 10 to 12 and of M/S. JOICE
GEORGE, LIJI.J.VADAKEDOM, M.D.SASIKUMARAN, RAJEEV JYOTHISH GEORGE,
Advocates for the respondents 13, the court passed the following:
WP(C) 2441/2021 3/3
ORDER
The respondent seeks time for filing a detailed counted affidavit along with documents.
Permitted.
Post for hearing on 21.05.2021
For information purpose only
Interim order will continue till that date.
22-03-2021
Sd/-
SUNIL THOMAS,JUDGE
/true copy/
Sd/-
ASSISTANT REGISTRAR
