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Austin [email protected] vs Austin [email protected]
2021 Latest Caselaw 9508 Ker

Citation : 2021 Latest Caselaw 9508 Ker
Judgement Date : 22 March, 2021

Kerala High Court
Austin [email protected] vs Austin [email protected] on 22 March, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR.JUSTICE C.S.DIAS

     MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

                        MACA.No.1069 OF 2019(E)

  AGAINST THE AWARD IN OP(MV) 732/2015 DATED 04-09-2018 OF MOTOR
                 ACCIDENT CLAIMS TRIBUNAL, PALA


APPELLANT/RESPONDENT:

             AUSTIN [email protected]
             AGED 40 YEARS
             S/O.ZACHARIAS, KADUKUMMACKAL HOUSE,
             KADANADU.P.O., AIMKOMBU KARA,
             VELLILAPPALLY VILLAGE,
             KOTTAYAM DT., KERALA-686653.

             BY ADVS.
             SRI.PHILIP T.VARGHESE
             SRI.THOMAS T.VARGHESE
             SMT.ACHU SUBHA ABRAHAM
             SRI.C.J.SHAJI

RESPONDENTS/PETITIONERS:

      1      PHILOMINA,
             W/O.PETER, AGED 46 YEARS,
             KUMMINIYIL HOUSE, ALANADU KARA,
             BHARANANGANAM VILLAGE,
             ALANADU.P.O., KOTTAYAM-686651.

      2      PRINCE,
             S/O.PETER, AGED 18 YEARS,
             KUMMINIYIL HOUSE, ALANADU KARA,
             BHARANANGANAM VILLAGE,
             REPRESENTED BY MOTHER AND NEXT FRIEND PHILOMINA
             KUMMINIYIL, ALANADU KARA,
             BHARANANGANAM VILLAGE-686651.

             R1& R2 BY ADVS. SRI.MANUEL KACHIRAMATTAM
             SMT.MERRY GEORGE

     THIS MOTOR ACCIDENT CLAIMS APPEAL HAVING COME UP FOR ADMISSION
ON 22.03.2021, ALONG WITH CO.59/2020, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 MACA.No.1069 OF 2019(E)
                                 2

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                 THE HONOURABLE MR.JUSTICE C.S.DIAS

    MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

                CO.No.59 OF 2020 IN MACA. 1069/2019

          IN MACA NO. 1069/2019(E) OF HIGH COURT OF KERALA


OBJECTORS/RESPONDENTS/PETITIONERS:
      1       PHILOMINA, W/O.PETER
              RESIDING AT KUMMINIYIL HOUSE,
              ALANADU KARA, BHARAMANGANM VILLAGE,
              ALANADU P.O., KOTTAYAM-686621

      2       PRINCE,19 YEARS,
              S/O.PETER,
              RESIDING AT KUMMINIYIL HOUSE,
              ALANADU KARA., BHARAMANGANM VILLAGE,
              ALANADU P.O., KOTTAYAM-686621

              BY ADVS.
              SRI.MANUEL KACHIRAMATTAM
              SMT.MERRY GEORGE

RESPONDENT/APPELLANT/RESPONDENT:

              AUSTINE ZACHARIAS @ AUGUSTINE ZACHARIAS
              S/O.ZACHARIAS,
              RESIDING AT KADUKUMMACKAL HOUSE,
              KADANADU P.O.,
              AIMKOMBU KARA,
              VELLILAPPALLY VILLAGE,
              KOTTAYAM DISTRICT -686653

              BY ADV. PHILIP T.VARGHESE

     THIS CROSS OBJECTION/CROSS APPEAL HAVING COME UP FOR
ADMISSION ON 22.03.2021, ALONG WITH MACA.1069/2019(E), THE COURT
ON THE SAME DAY DELIVERED THE FOLLOWING:
 MACA.No.1069 OF 2019(E)
                                     3



                                   C.S.DIAS,J
                         ------------------------
                            MACA No.1069 of 2019
                                        &
                                CO No.59 of 2020
                         ------------------------
                      Dated this the 22nd day of March, 2021

                                  JUDGMENT

In the light of the memo dated 13.03.2021, the

MACA as well as the Cross Objection are dismissed as

withdrawn.

Sd/- C.S.DIAS,JUDGE

dlK 22.03.2021

 
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