Kannoth Juma-Ath Palli Committee vs Shamsu K
2021 Latest Caselaw 9497 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE MR.JUSTICE S.V.BHATTI

                                &

          THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

    MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

                     CRP(WAKF).No.39 OF 2020

    AGAINST THE JUDGMENT AND DECREE DATED 30-06-2020 IN WOS
             175/2019 OF WAKF TRIBUNAL, KOZHIKODE


REVISION PETITIONERS/ DEFENDANTS NO.1 TO 3 :

      1      KANNOTH JUMA-ATH PALLI COMMITTEE,
             REPRESENTED BY ITS SECRETARY,
             NASAR M, AGED 55 YEARS,
             S/O. YOUSUF HAJI, FATHIMAS VEEDU,
             CHOKLI P.O, KANNUR DISTRICT - 670 672

      2      NASAR M,
             AGED 55 YEARS, S/O. YOUSUF HAJI,
             FATHIMAS VEEDU, SECRETARY,
             KANNOTH JUMA-ATH PALLI COMMITTEE,
             KADUKKA BAZAR CHOKLI P.O.,
             KANNUR DISTRICT - 670 672

      3      MOITHU HAJI,
             AGED 65 YEARS, S/.O. ABDU,
             FIROZ MANZIL, PRESIDENT,
             KANNOTH JUMA-ATH PALLI COMMITTEE,
             KADUKKA BAZAR, CHOKLI P.O.,
             KANNUR DISTRICT - 670 672

             BY ADVS.
             SRI.M.MUHAMMED SHAFI
             SMT.T.RASINI

RESPONDENTS/ PLAINTIFFS AND DEFENDANT NO.4:

      1      SHAMSU K.,
             AGED 37 YEARS,S/O. KADAR HAJI,
             KUNNOTH VEEDU, CHOKLI P.O,
             KANNUR DISTRICT - 670 672
 CRP(WAKF).No.39 OF 2020

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      2     ASHRAF E.M,
            AGED 48 YEARS,
            S/O. KUNJIMOOSA HAJI,
            FATHIMA MANZIL, CHOKLI P.O,
            KANNUR DISTRICT - 670 672

      3     SALIM,
            AGED 37 YEARS, S/O. AHAMMAD,
            KUNNOTH VEEDU, CHOKLI P.O,
            KANNUR DISTRICT - 670 672

      4     SAMEEER MAHAROOF MANOLI,
            AGED 35 YEARS, S/O. MAHAROOF,
            NAJATH MANZIL, CHOKLI P.O,
            KANNUR DISTRICT - 670 672

      5     SAJIR M,
            AGED 35 YEARS, S/O. USMAN,
            MANOLI, KANJIRATHIL KEEZHI,
            CHOKLI P.O, KANNUR DISTRICT - 670 672

      6     KERALA STATE WAKF BOARD,
            REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
            V.I.P ROAD, KALOOR,
            KOCHI - 682 020

            BY SC, WAKF BOARD,SRI.T.K.SAIDALIKUTTY


     THIS CRP (WAKF ACT) HAVING BEEN FINALLY HEARD            ON
22.03.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRP(WAKF).No.39 OF 2020

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                              ORDER

Dated this the 22nd day of March 2021

S.V.Bhatti, J.

Memo dated 26.02.2021 is filed by the counsel for the

revision petitioners seeking permission to withdraw the revision.

Memo accepted and the revision is dismissed as withdrawn.

Sd/-

S.V.BHATTI, JUDGE

Sd/-

BECHU KURIAN THOMAS, JUDGE

RKM