Citation : 2021 Latest Caselaw 9452 Ker
Judgement Date : 22 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943
WP(C).No.19165 OF 2011(U)
PETITIONER:
C.L.USHAKUMARI, RETD. HEADMISTRESS, E.C.E.K.UNION
HIGH SCHOOL, KUTHIATHODE, CHERTHALA, ALAPPUZHA
DISTRICT, RESIDING AT "USHAMANDIRAM",, KODAMTHURUTH,
KUTHIATHODE P.O., PIN-688 533.
SRI.N.N.SUGUNAPALAN (SR.)
SMT.NITA.N.S.
SRI.S.SUJIN
RESPONDENTS:
1 R.USHADEVI, HEADMISTRESS, E.C.E.K.UNION HIGH SCHOOL,,
KUTHIATHODE, CHERTHALA, ALAPPUZHA DISTRICT.
2 THE DEPUTY DIRECTOR OF EDUCATION
ALAPPUZHA.
3 STATE OF KERALA REPRESENTED
BY CHIEF SECRETARY TO GOVERNMENT,, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM.
SRI.K.P.CHANDRASEKHAR
SRI.LUIZ GODWIN DCOUTH
SRI.P.SANTHOSH KUMAR
SRI. P.M.MANOJ -SR.GP
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
22.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.19165 OF 2011(U)
2
JUDGMENT
Dated this the 22nd day of March 2021
It is reported that the petitioner is now no more and the
legal heirs are not interested in prosecuting this matter any
further. This writ petition is thus closed.
Sd/- DEVAN RAMACHANDRAN
Stu JUDGE WP(C).No.19165 OF 2011(U)
APPENDIX PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PENSION PAYMENT ORDER DATED 15/03/2008 ISSUED BY THE ACCOUNTANT GENERAL.
EXHIBIT P2 TRUE COPY OF THE AUDIT OBJECTION FORWARDED BY THE DEPUTY DIRECTOR OF EDUCATION BY LETTER DATED 16/10/2008.
EXHIBIT P3 TRUE COPY OF THE LETTER DATED 13/02/2009 SENT BY THE DEPUTY DIRECTOR OF EDUCATION, ALAPPUZHA TO THE PETITIONER.
EXHIBIT P4 TRUE COPY OF THE LETTER SENT BY THE PETITIONER TO THE 2ND RESPONDENT ON 02/03/2009.
EXHIBIT P5 TRUE COPY OF THE PROCEEDINGS NO.17149/08 DATED 16/06/2009 ISSUED BY THE DEPUTY DIRECTOR OF EDUCATION, ALAPPUZHA.
EXHIBIT P6 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER ON 22/04/20009 BEFORE THE 2ND RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE LETTER DATED 17/08/2009 SENT BY THE DEO TO THE PETITIONER.
EXHIBIT P8 TRUE COPY OF THE INFORMATION DATED 24/12/2009 OBTAINED BY THE PETITIONER UNDER THE RIGHT TO INFORMATION ACT.
EXHIBIT P9 TRUE COPY OF GO(RT) NO. 934/2011/G.EDN. DATED 08/03/2011.
EXHIBIT P10 TRUE COPY OF THE NLC ISSUED BY THE 2ND RESPONDENT IN FEBRUARY, 2011.
EXHIBIT P11 TRUE COPY OF THE GO NO.73/99/FIN. DATED 30/11/1999.
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