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Rekha P.S vs Rekha P.S
2021 Latest Caselaw 9450 Ker

Citation : 2021 Latest Caselaw 9450 Ker
Judgement Date : 22 March, 2021

Kerala High Court
Rekha P.S vs Rekha P.S on 22 March, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

           THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS

                                  &

                THE HONOURABLE MR.JUSTICE K. BABU

     MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943

                        RP.No.270 OF 2021

   ARISING OUT OF THE JUDGMENT IN RPFC 24/2018 OF HIGH COURT OF
                              KERALA


REVIEW PETITIONERS/RESPONDENTS:

      1      REKHA P.S
             AGED 33 YEARS
             D/O.LATE SASIDHARAN,
             TEMPLE VIEW HOUSE,
             NEAR MAHAVISHNU TEMPLE,
             PALLIKKURUPPU POST, MANNARKKAD,
             PALAKKAD-678593.

      2      SREENIDHI(MINOR)
             AGED 9 YEARS
             D/O. REKHA P.S, TEMPLE VIEW HOUSE,
             NEAR MAHAVISHNU TEMPLE,
             PALLIKKURUPPU POST, MANNARKKAD, PALAKKAD-678593.
             (REPRESENTED BY MOTHER, THE 1ST REVIEW PETITIONER)

             BY ADV. SRI.R.DIVAKARAN

RESPONDENT/REVISION PETITIONER:

             PRAVEEN VARMA @ PRAVEEN RAVINDRAN
             AGED 40 YEARS, S/O. LATE RAVINDRAN,
             DOOR NO.3.184, 2ND MAIN AECS 3RD STAGE,
             NEAR AAKAY PUBLIC SCHOOL, NAGASHETTI HALLI,
             SANJEEY NAGAR, BANGALORE-560094,
             NOW AT NO. 578, 1ST FLOOR, 30TH MAIN,
             80 FEET ROAD, BANAGIRI NAGAR,
             BANASHANKARI III STAGE, BANGALORE-560085.

             BY ADV.

             SRI.SANTHEEP ANKARATH

     THIS REVIEW PETITION HAVING COME UP FOR ADMISSION            ON
22.03.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 RP.No.270 OF 2021

                                         2




                ALEXANDER THOMAS & K.BABU, JJ.
                    ------------------------------------
                    Review Petition No.270 of 2021
       [arising out of the judgment dated 09.04.2018 in R.P.F.C. No.24/2018]
                        ------------------------------------
                  Dated this the 22nd day of March, 2021


                                    ORDER

ALEXANDER THOMAS, J.

Sri.R.Divakaran, learned counsel appearing for the review

petitioners submits that the review petition may be closed as not

pressed.

Recording the abovesaid submission of the review petitioners the

above review petition will stand dismissed as not pressed.

Sd/-

ALEXANDER THOMAS JUDGE

Sd/-

K. BABU JUDGE SCS RP.No.270 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE 1 CERTIFIED COPY OF THE COMMON JUDGMENT OF THIS HONOURABLE COURT IN MATRIMONIAL APPEAL 1176/2016 AND RPFC 24/2018 DATED 09.04.2018.

ANNEXURE 2 THE CERTIFIED COPY OF THE PETITION BEFORE THE HONOURABLE FAMILY COURT, OTTAPPALAM NUMBERED AS CMP 898/2017 IN M.C. 1/2013.

ANNEXURE 3 THE CERTIFIED COPY OF THE PETITION BEFORE THE HONOURABLE FAMILY COURT, OTTAPPALAM NUMBERED AS CMP.741/2018 IN MC.01/2013.

 
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