Kerala High Court
Unnikrishnan Nair R.S vs State Of Kerala on 22 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
MONDAY, THE 22ND DAY OF MARCH 2021 / 1ST CHAITHRA, 1943
WP(C).No.4271 OF 2021(H)
PETITIONER:
UNNIKRISHNAN NAIR R.S.
AGED 46 YEARS
S/O.P.RAVEENDRAN NAIR, FIELD ASSISTANT/GPS SURVEYOR,
KERALA STATE REMOTE SENSING AND ENVIRONMENT CENTRE
(KSREC), VIKAS BHAVAN, THIRUVANANTHAPURAM-33,
RESIDING AT MOOLAYIL VILAKAATHU VEEDU, MITHRANIKETHAN
P.O.,
VELLANAD, THIRUVANANTHAPURAM.
BY ADV. SHRI.N.S.SUJITHSIBI
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT
PLANNING AND ECONOMIC AFFAIRS (B) DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN-
695001.
2 KERALA STATE REMOTE SENSING AND ENVIRONMENT CENTRE
(KSREC),
REPRESENTED BY ITS DIRECTOR, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
3 THE CHAIRMAN,
EXECUTIVE COMMITTEE, KERALA STATE REMOTE SENSING AND
ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
4 BINU G.K.,
OFFICE ASSISTANT, KERALA STATE REMOTE SENSING AND
ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
5 ASHA.L,
CONFIDENTIAL ASSISTANT, KERALA STATE REMOTE SENSING
AND ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
6 THULASEEDHARAN S.DRIVER,
CUM OFFICE ATTENDANT, KERALA STATE REMOTE SENSING AND
WP(C).No.4271 OF 2021(H)
2
ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
7 DILEEP RAJ R.,
DRIVER CUM OFFICE ATTENDANT, KERALA STATE REMOTE
SENSING AND ENVIRONMENT CENTRE, C BLOCK, VIKAS
BHAVAN, THIRUVANANTHAPURAM, PIN-695033.
8 RAMESH KUMAR B.,
OFFICE ATTENDANT, KERALA STATE REMOTE SENSING AND
ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
9 SANAL KUMAR.D,
OFFICE ATTENDANT, KERALA STATE REMOTE SENSING AND
ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
10 SIJI R.DAS,
DATA ENTRY OPERATOR, KERALA STATE REMOTE SENSING
AND ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
11 MANU.V,
PROJECT SCIENTIST, KERALA STATE REMOTE SENSING AND
ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
12 ANIL KUMAR.B.,
CAD/GIS TECHNICIAN, KERALA STATE REMOTE SENSING AND
ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
13 MANOJ KUMAR.R.S.,
GPS SURVEYOR, KERALA STATE REMOTE SENSING AND
ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
14 SARALA.D,
PART TIME SWEEPER, KERALA STATE REMOTE SENSING AND
ENVIRONMENT CENTRE, C BLOCK, VIKAS BHAVAN,
THIRUVANANTHAPURAM, PIN-695033.
R2-3 BY SHRI.VISHNU S CHEMPAZHANTHIYIL,SC, KSREC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
22.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.4271 OF 2021(H)
3
JUDGMENT
Dated this the 22nd day of March 2021
The learned counsel for the petitioner seeks permission to
withdraw this writ petition.
Permission granted. This writ petition is, accordingly,
dismissed as withdrawn without prejudice to the contentions of
the petitioner.
Sd/-
ANU SIVARAMAN
JUDGE
SVP
WP(C).No.4271 OF 2021(H)
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 THE TRUE COPY OF THE CERTIFICATE OF
DURATION OF SERVICE IN KERALA LAND USE
BOARD.
EXHIBIT P2 THE TRUE COPY OF THE NOTIFICATION FOR
APPOINTMENT PETITIONER FOR THE POST OF
FIELD ASSOCIATE IN KSREC AND FURTHER
PROCEEDINGS FOR APPOINTMENT OF
PETITIONER.
EXHIBIT P3 THE TRUE COPY OF THE PERFORMA
SUBMITTED BY THE 2ND RESPONDENT
DIRECTOR, KSREC TO THE 1ST RESPONDENT
DATED 23.01.2021.
EXHIBIT P4 THE TRUE COPY OF THE PERFORMA
SUBMITTED BY THE 2ND RESPONDENT
DIRECTOR, KSREC TO THE 1ST RESPONDENT
DATED 28.01.2021.
EXHIBIT P5 THE TRUE COPY OF THE
G.O(MS)NO.20/87/PLG. DATED 18.02.1987.
EXHIBIT P6 TRUE COPY OF APPLICATION UNDER RTI ACT
BEFORE KERALA LAND USE BOARD DATED
05.02.2021 AND ITS REPLY BY STATE
PUBLIC INFORMATION OFFICER, KERALA
LAND USE BOARD OF PETITIONER.
EXHIBIT P7 TRUE COPY OF LETTER NO.A146/2013/KSREC
DATED 30.11.2013.
EXHIBIT P8 THE TRUE COPY OF G.O.
(RT)NO.407/15/PLG. DATED 16.09.2015.
EXHIBIT P9 THE COPY OF G.O(RT)NO.499/15/PLG.
DATED 23.11.20105.
EXHIBIT P10 THE TRUE COPY OF THE G.O.
(MS)NO.14/2018 DATED 08.05.2018.
EXHIBIT P11 THE TRUE COPY OF G.O.(MS)NO.20/2019
DATED 16.05.2019.
EXHIBIT P12 THE TRUE COPY OF EXTENDED INTERIM
ORDER OF STAY DATED 05.03.2020.
WP(C).No.4271 OF 2021(H)
EXHIBIT P13 THE TRUE COPY OF THE G.O(MS)NO.36/2019
KSREC DATED 30.03.2020.
EXHIBIT P14 THE TRUE COPY OF G.O(MS)NO.5/2021
DATED 13.02.2021.
EXHIBIT P15 THE TRUE COPY OF THE RELEVANT PORTIONS
OF AGENDA ITEMS WITH DETAILED NOTES OF
THE EXECUTIVE COMMITTEE MEETING OF
KSREC TO BE HELD AT 2.30 PM ON
31/12/2014
EXHIBIT P16 THE TRUE COPY OF THE ACKNOWLEDGMENT IN
THE PROJECT WORK AGRO ECOLOGICAL ZONES
OF KERALA PATHANAMTHITTA DISTRICT,
KERALA STATE LAND USE BOARD 2003
EXHIBIT P17 THE TRUE COPY OF GO (MS)
NO.5/97/PLG.DATED 25/4/97
EXHIBIT P18 THE TRUE COPY OF REPRESENTATIONS MADE
ON 2/9/2006,28/3/2007 23/10/2018
EXHIBIT P19 THE TRUE COPY OF THE COMMUNICATION
PROCEEDINGS FROM 19/6/2020 TO
23/12/2020 BETWEEN 1ST AND 2ND
RESPONDENTS
