James Paul vs Sri. S. Venkatesapathy Ias
2021 Latest Caselaw 9401 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

               THE HONOURABLE SMT. JUSTICE P.V.ASHA

     FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942

        Con.Case(C).No.228 OF 2021 IN WP(C).NO.16889/2020

AGAINST THE JUDGMENT DATED 16.10.2020 IN W.P.(C). NO.16889/2020(I)
                     OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

             JAMES PAUL
             AGED 43 YEARS
             S/O. PAUL K JACOB, KIZHAKKEBHAGAM HOUSE,
             KADAVOOR, KOTHAMANGALAM,
             ERNAKULAM DISTRICT 686 671

             BY ADVS.
             SRI.JOBY JACOB PULICKEKUDY
             SRI.ANIL GEORGE

RESPONDENT/1ST RESPONDENT:

             SRI. S. VENKATESAPATHY IAS
             AGE AND FATHER'S NAME NOT KNOWN TO THE PETITIONER,
             MANAGING DIRECTOR, KERALA WATER AUTHORITY,
             JALABHAVAN, THIRUVANANTHAPURAM, PIN 695 033

             BY SHRI.P.BENJAMIN PAUL, SC, KERALA WATER AUTHORITY

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 19.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Con.Case(C).No.228 OF 2021 IN WP(C).NO.16889/2020

                                      2




                            J U D G M E N T

Shri Benjamin Paul, learned Standing Counsel

submits that cheque dated 18.03.2021 has already

been issued to the petitioner. Petitioner would be

free to collect the same from the Executive

Engineer, Project Division, Kollam. Recording the

same. This Contempt Case (Civil) is closed.

Sd/-

P.V.ASHA, JUDGE

AS Con.Case(C).No.228 OF 2021 IN WP(C).NO.16889/2020

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE A TRUE PHOTOCOPY OF THE JUDGMENT DATED 16-10-2020 IN W.P.(C).NO.16889/2020