Contempt Case(C) No.181/2021 9S) ... vs By Advocates M/S T.N.Suresh
2021 Latest Caselaw 9397 Ker

Con.Case(C) 181/2021                        1/1



                        IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         Present:

                        THE HONOURABLE MR. JUSTICE SHAJI P.CHALY

                   Friday,the 19th day of March 2021/28th Phalguna, 1942

                Contempt Case(C) No.181/2021 9S) in WP(C) No.17364/2013

PETITIONER/PETITIONER
            For information purpose only
         SINDHU MANIKANDAN,AGED 55 YEARS,W/O.MANIKANDAN,
         ROADARIKATH VEEDU, PEROORKKADA P.O.,
         THIRUVANANTHAPURAM DISTRICT, PIN-695 005.

         BY ADVOCATES M/S T.N.SURESH, MONSY K.V, DHANUJA VETTATHU.

RESPONDENT/RESPONDENT NO.5
      SMT. BINI K.U, SECRETARY,
      THIRUVANANTHAPURAM CORPORATION,
      THIRUVANANTHAPURAM, PIN-695 004.

         ADVOCATES M/S N.NANDAKUMARA MENON (SENIOR ADVOCATE) ALONG WITH
                       P.K.MANOJKUMAR,STANDING COUNSEL FOR RESPONDENT
          This Contempt of Court Case (Civil) having come up for orders
on 19/03/2021, the Court on the same day passed the following:-
                                        O R D E R

Learned Senior counsel appearing for respondent submitted that already substantial action is taken in order to comply with the directions contained in the judgment and some more time is required to file affidavit and place the proceedings before this Court.

Post on 26/03/2021.

19-03-2021 Sd/-

SHAJI P.CHALY,JUDGE

/true copy/ Sd/-

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