Shaju Kundukulam vs Deputy Tahsildar.
2021 Latest Caselaw 9379 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                THE HONOURABLE MR. JUSTICE SATHISH NINAN

     FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942

                        WP(C).No.4553 OF 2021(T)


PETITIONER/S:

      1         SHAJU KUNDUKULAM,AGED 50 YEARS
                S/O JACOB,KUNDUKULAM HOUSE,
                ALOOR P O, THRISSUR.

      2         AKHIL V S.,AGED 31 YEARS
                S/O SUBRAMANIYAN VAROT, VAROT HOUSE
                MALAMMAKKAVU P O, KOODALLUR VIA
                ANAKKARA, PALAKKAD DISTRICT.

      3         SUBRAMANIYAN K.,AGED 64 YEARS
                S/O KRISHNAN,KANNAN KUZHIYIL HOUSE,
                KUMBIDI P O, PALAKKAD.

      4         SIVADHASAN V.,AGED 41 YEARS
                S/O PARAMESWARAN, VARIKOTTIL HOUSE,
                ANAKKARA, PALAKKAD DISTRICT.

      5         ALI K P.,AGED 44 YEARS
                S/O ABOOBACKER K P, KUNNUMPADATH HOUSE
                OTHALLUR P O, PATTITHARA, PALAKKAD.

                BY ADV. SHRI.K.B.GANGESH

RESPONDENT/S:

      1         DEPUTY TAHSILDAR.,MANNARKKAD TALUK OFFICE,
                CHANGALEERI ROAD, KODATHIPPADI, MANNARKKAD, PALAKKAD-
                678762.

      2         THE DISTRICT GEOLOGIST
                DEPARTMENT OF MINING AND GEOLOGY, DISTRICT OFFICE OF
                THE DEPARTMENT OF MINING AND GEOLOGY, SULTANPET,
                PALAKKAD-678001.

                GP: SRI.PAUL ABRAHAM VAKKANAL

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.4553 OF 2021(T)           2




                            JUDGMENT

The learned counsel for the petitioners submits that the Writ

Petition has become infructuous.

Submission recorded. Writ Petition is dismissed as infructuous.

Sd/-

SATHISH NINAN JUDGE

sd