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Ponnamma Jose vs Aneesh P. Kuriakose
2021 Latest Caselaw 9341 Ker

Citation : 2021 Latest Caselaw 9341 Ker
Judgement Date : 19 March, 2021

Kerala High Court
Ponnamma Jose vs Aneesh P. Kuriakose on 19 March, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                 &

     THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942

                    OP (FC).No.320 OF 2020

   AGAINST THE ORDER/JUDGMENT IN OP 322/2020 OF FAMILY
                       COURT, PALA


PETITIONER:

              PONNAMMA JOSE, AGED 62 YEARS, W/O. LATE JOSE,
              KUNNUMPURATHU HOUSE, KOOTHRAPPALLY P.O,
              KARUKACHAL VILLAGE, CHANGANASSERY TALUK,
              KOTTAYAM DISTRICT, PIN-686 540

              BY ADVS.
              SRI.ANEESH JAMES
              SMT.ANU GEORGE

RESPONDENTS:

     1        ANEESH P. KURIAKOSE, AGED 37 YEARS
              S/O. KURIAKOSE, PUTHOLIL PUTHENVEETTIL
              HOUSE,KADAYANIKADU P.O, VELLAVOOR VILLAGE,
              CHANGANASSERY TALUK, KOTTAYAM DISTRICT, PIN-
              686 541

     2        JIZA JOSE, AGED 32, D/O. LATE JOSE,
              KUNNUMPURATHU HOUSE, KOOTHRAPPALLY P.O,
              KARUKACHAL VILLAGE, CHANGANASSERY TALUK,
              KOTTAYAM DISTRICT, PIN-686 540


     THIS OP (FAMILY COURT) HAVING BEEN FINALLY HEARD ON
19-03-2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 OP (FC).No.320 OF 2020

                             ..2..




                           JUDGMENT

Dated this the 19th day of March 2021 A.Muhamed Mustaque, J

The learned Counsel for the petitioner submits

that the petitioner does not want to pursue the

original petition. Taking note of the said submission, the original petition is dismissed as

not pressed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

PR OP (FC).No.320 OF 2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE ORDER DATED 24.03.3030 OF THE JUDICIAL FIRST CLASS MAGISTRATE COURT-I, CHANGANASSERY IN CMP NO. 1899/2020 IN M.C.NO. 21 OF 2020.

EXHIBIT P2 A TRUE COPY OF THE INTERIM ORDER DATED 08.05.2020 IN W.P.(C) NO. 9725 OF 2020.

EXHIBIT P3 A TRUE COPY OF THE MEMORANDUM OF ORIGINAL PETITION IN O.P. NO. 322 OF 2020 ON THE FILES OF THE FAMILY COURT, PALA.

EXHIBIT P4 A TRUE COPY OF I.A. NO. 1 OF 2020 IN O.P. NO. 322 OF 2020 ON THE FILES OF THE FAMILY COURT, PALA.

EXHIBIT P5 A TRUE COPY OF THE ORDER DATED 16.07.2020 OF THE FAMILY COURT, PALA IN I.A. NO. 1/2020 IN O.P. NO. 322 OF 2020.

EXHIBIT P6 A TRUE COPY OF THE OBJECTION/WRITTEN STATEMENT FILED BY THE PETITIONER IN O.P NO. 322/2020 ON THE FILES OF THE FAMILY COURT, PALA.

EXHIBIT P7 A TRUE COPY OF THE COUNTER FILED BY THE PETITIONER IN I.A NO. 1/2020 IN O.P. NO. 322/2020 ON THE FILES OF THE FAMILY COURT, PALA.

EXHIBIT P8 A TRUE COPY OF IA. NO. 4 OF 2020 IN O.P.NO.322/2020 ON THE FILES OF THE FAMILY COURT, PALA.

OP (FC).No.320 OF 2020

..4..

EXHIBIT P9 A TRUE COPY OF I.A. NO. 3 OF 2020 IN O.P.NO.322/2020 ON THE FILES OF THE FAMILY COURT, PALA.

 
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