Smitha Jayan vs Jayan Nair T.N
2021 Latest Caselaw 9337 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

     FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942

                        Tr.P(C).No.216 OF 2021

    AGAINST THE ORDER/JUDGMENT IN OP 147/2021 OF FAMILY COURT,
                           MUVATTUPUZHA


PETITIONER:

               SMITHA JAYAN,
               AGED 42 YEARS
               W/O.JAYAN NAIR, PALATHINKAL HOUSE,
               VELLAIPPALLY P.O., MEENACHIL TALUK,
               PALA, KOTTAYAM DISTRICT,PIN-686 574

               BY ADVS.
               SRI.M.P.MADHAVANKUTTY
               KUM. K. REMIYA RAMACHANDRAN

RESPONDENTS:

      1        JAYAN NAIR T.N.,
               S/O. NARAYANAN NAIR, THEREDATHU HOUSE,
               KUZHIYARA P.O.,PIN-682 312, CHOTTANIKKARA,
               ERNAKULAM DISTRICT

      2        LAITHAMANY T.N.,
               AGED 63 YEARS
               W/O.CHANDRAN, PRASANTHI NILAYAM,
               KUZHIYARA P.O.,PIN-682 312, CHOTTANIKKARA,
               ERNAKULAM DISTRICT

      3        INDIRA RAJAN
               AGED 65 YEARS
               W/O.RAJAN, ANISH NIVAS THEREDATHU, KUZHIYARA
               P.O.,PIN-682 312, CHOTTANIKKARA, ERNAKULAM DISTRICT

      4        ANISH .A.R..
               AGED 30 YEARS
               S/O.RAJAN, ANISH NIVAS THEREDATHU, KUZHIYARA
               P.O.,PIN-682 312, CHOTTANIKKARA, ERNAKULAM DISTRICT


     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.03.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 Tr.P(C).No.216 OF 2021

                                   2




                             JUDGMENT

Dated this the 19th day of March 2021

The learned counsel for the petition submits that he

does not pursue this matter.

In the result, this petition is dismissed as withdrawn

with liberty to file another petition after curing formal defects.

Sd/-

T.V.ANILKUMAR JUDGE SMF Tr.P(C).No.216 OF 2021

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE-I TRUE COPY OF THE PETITION BEARING M.C.16/2020 BEFORE THE GRAMA NAYAYALAYA , VADAVUCODE

ANNEXURE-II TRUE COPY OF THE ORDER IN C.M.P.NO.151/2020 IN M.C.NO.16/2020 BEFORE THE GRAMA NAYAYALAYA, VADAVUCODE

ANNEXURE-III TRUE COPY OF THE PETITION BEARING CRL.A.NO.275/2020 BEFORE THE ADDITIONAL SESSIONS COURT, MOOVATTUPUZHA

ANNEXURE-IV TRUE COPY OF THE PETITIONER BEARING O.P.NO.147/2021 BEFORE THE FAMILY COURT,MOOVATTUPUZHA

//TRUE COPY// PA TO JUDGE