Sajeena N. vs The Government Of Kerala
2021 Latest Caselaw 9319 Ker

           IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

          THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

   FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942

                   WP(C).No.1729 OF 2021(M)

PETITIONER :-

      1     SAJEENA N., AGED 37 YEARS, D/O.NOUSHAD,
            MANS VILLA (TC 10/141711), KAVALLOOR,
            GRA-18 VATTIYOORKAVU (P.O), TRIVANDRUM,
            PIN - 695 013.

      2     VIJITHA.V., AGED 27, D/O.C.VIJAYAN,
            A.V.BHAVAN, KOKKOTTUKONAM, VENJARAMOODU (P.O)
            TRIVANDRUM, PIN - 695 607.

      3     RESHMA S PANICKER, AGED 28, D/O.S.PANICKER,
            RAJ BHAVAN, ALLISSARY WARD,
            ALAPPUZHA, PIN - 688 001.

      4     ARCHANA M. NAIR, AGED 29,
            D/O.MURALIDHARAN NAIR P.P., ARUN NIVAS,
            AMARA (P.O), CHANGANACHERRY - 686 546.

      5     ABIDA, AGED 36, D/O.MUHAMMAD ISMAIL
            THAHIRA MANZIL, NADUMURRUPPU,
            PATHIRICKAL (P.O), PATHANAPURAM,
            KOLLAM - 689 695.

      6     SMITHA P., AGED 37, D/O.P.G.PONNAPPAN,
            KODUVANTHARA, CHERUKARA P.O.,
            KUTTANANDU, ALAPPUZHA, PIN - 688 506.

      7     NIPU SUKUMAR, AGED 31, S/O.SUKUMARAN C.K.
            CHERUPPILLY HOUSE, MUDAKUZHA P.O.
            AKANAD, PERUMBAVOOR, PIN - 683 546.

            BY ADV. SRI.M.R.SARIN

RESPONDENTS :-

      1     THE GOVERNMENT OF KERALA
            REPRESENTED BY SECRETARY,
            LOCAL SELF GOVERNMENT DEPARTMENT,
            THIRUVANANTHAPURAM - 695 001.

      2     DIRECTOR OF PANCHAYAT,
            PANCHAYAT DIRECTORATE,
            THIRUVANANTHAPURAM - 695 033.
 WP(C).No.1729 OF 2021(M)

                              -: 2 :-


       3      GRAMA VIKASANA COMMISSIONER & MISSION DIRECTOR,
              GRAMA VIKASANA COMMISSIONARATE,
              MAHATMA GANDHI NATIONAL RURAL EMPLOYMENT GUARANTEE
              SCHEME, FIRST FLOOR, PUNARJANI, TC 26/1333(2),
              PANAVILAJUNCTION, THIRUVANANTHAPURAM - 695 001.

              BY SRI.BIJOY CHANDRAN, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.1729 OF 2021(M)

                                -: 3 :-


                             JUDGMENT

Dated this the 19th day of March, 2021

The learned counsel for the petitioners submits that the

petitioners may be permitted to withdraw the writ petition with

liberty to file afresh with appropriate pleadings and materials.

Permission granted. The writ petition is dismissed as withdrawn.

Sd/-

ANU SIVARAMAN JUDGE

//TRUE COPY//

P. A. TO JUDGE

Jvt/20.3.2021