Kerala High Court
George Joseph vs State Transport Authority on 19 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942
WP(C).No.4869 OF 2021(G)
PETITIONER:
GEORGE JOSEPH, AGED 63 YEARS
S/O.VARGHESE JOSEPH,
NEDUMPARA HOUSE,
H.NO.9/292, PALA ROAD,
THODUPUZHA, IDUKKI-685 584
BY ADVS.
SRI.G.HARIHARAN
SRI.PRAVEEN.H.
RESPONDENTS:
1 STATE TRANSPORT AUTHORITY
TRANS TOWER, VAZHUTHACAUD,
THIRUVANANTHAPURAM-695 014,
REPRESENTED BY ITS SECRETARY
2 THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY,
SUB REGIONAL TRANSPORT OFFICE,
THODUPUZHA, IDUKKI DISTRICT-685 584
3 TRANSPORT COMMISSIONER TAMIL NADU,
CHEPUK, CHENNAI-600 005
4 REGIONAL TRANSPORT OFFICER,
COIMBATORE WEST, T-7,
100 FEET ROAD, T BLOCK,
KOVAIPUDUR, TAMIL NADU ,PIN-641042
OTHER PRESENT:
SR.GP K.P HARISH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
19.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4869/2021
2
JUDGMENT
When the matter was taken up, learned counsel for the petitioner
submitted that, in the light of the changed circumstance, he does not
propose to pursue the Writ Petition.
Accordingly, Writ Petition is closed reserving the right of the
petitioner to pursue the matter further, if any grievance survives, as
submitted by the learned counsel for the petitioner.
Sd/-
SUNIL THOMAS
Sbna JUDGE
W.P(C).4869/2021
APPENDIX
PETITIONER'S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE REGISTRATION CERTIFICATE
BEARING REGISTRATION NO.KL-38-A-5542
EXHIBIT P2 TRUE COPY OF THE REGISTRATION CERTIFICATE
BEARING REGISTRATION NO.KL-38-A-5549
EXHIBIT P3 TRUE COPY OF THE REGISTRATION CERTIFICATE
BEARING REGISTRATION NO.KL-35-F-557
EXHIBIT P4 TRUE COPY OF THE GOODS VEHICLE PERMIT
ISSUED BY THE 2ND RESPONDENT ON 16.06.2020
RELATING TO VEHICLE NO.KL-38-A-5542
EXHIBIT P5 TRUE COPY OF THE GOODS VEHICLE PERMIT
ISSUED BY THE 2ND RESPONDENT ON 29.06.2020
RELATING TO VEHICLE NO.KL-38-A-5549
EXHIBIT P6 TRUE COPY OF THE GOODS VEHICLE PERMIT
ISSUED BY THE 2ND RESPONDENT ON 03.07.2020
RELATING TO VEHICLE NO.KL-35-F-557
EXHIBIT P7 TRUE COPY OF THE RECEIPT EVIDENCING PAYMENT
OF FEES FOR ONE YEAR RELATING TO THE
VEHICLE MENTIONED IN EXHIBIT P1 ISSUED BY
THE 4TH RESPONDENT ON 11.06.2020
EXHIBIT P8 TRUE COPY OF THE RECEIPT EVIDENCING PAYMENT
OF FEES FOR ONE YEAR RELATING TO THE
VEHICLE MENTIONED IN EXHIBIT P1 ISSUED BY
THE 4TH RESPONDENT ON 18.06.2020
EXHIBIT P9 TRUE COPY OF THE RECEIPT EVIDENCING PAYMENT
OF FEES FOR ONE YEAR RELATING TO THE
VEHICLE MENTIONED IN EXHIBIT P1 ISSUED BY
THE 4TH RESPONDENT ON 05.06.2020
EXHIBIT P10 TRUE COPY OF THE REQUEST DATED 05.08.2020
SUBMITTED BY THE PETITIONER BEFORE THE 3RD
RESPONDENT SEEKING RENEWAL OF THE PERMIT OF
THE VEHICLE MENTIONED EXHIBIT P4
EXHIBIT P11 TRUE COPY OF THE REQUEST DATED 05.08.2020
SUBMITTED BY THE PETITIONER BEFORE THE 3RD
RESPONDENT SEEKING RENEWAL OF THE PERMIT OF
THE VEHICLE MENTIONED EXHIBIT P5
W.P(C).4869/2021
EXHIBIT P12 TRUE COPY OF THE REQUEST DATED 05.08.2020
SUBMITTED BY THE PETITIONER BEFORE THE 3RD
RESPONDENT SEEKING RENEWAL OF THE PERMIT OF
THE VEHICLE MENTIONED EXHIBIT P6
EXHIBIT P13 TRUE COPY OF THE COMMUNICATION DATED
28.11.2020 SENT BY THE 3RD RESPONDENT
ADDRESSED TO THE PETITIONER RELATING TO THE
VEHICLE MENTIONED IN EXHIBIT P4
EXHIBIT P14 TRUE COPY OF THE COMMUNICATION DATED
28.11.2020 SENT BY THE 3RD RESPONDENT
ADDRESSED TO THE PETITIONER RELATING TO THE
VEHICLE MENTIONED IN EXHIBIT P5
EXHIBIT P15 TRUE COPY OF THE COMMUNICATION DATED
28.11.2020 SENT BY THE 3RD RESPONDENT
ADDRESSED TO THE PETITIONER RELATING TO THE
VEHICLE MENTIONED IN EXHIBIT P6
EXHIBIT P16 TRUE COPY OF THE COMMUNICATION DATED
01.12.2020 SUBMITTED BY THE PETITIONER
BEFORE THE 1ST RESPONDENT WITH COPY MARKED
TO THE 2ND RESPONDENT
