Kerala High Court
Sankaran P.K vs The Kerala Co-Operative Milk ... on 19 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942
WP(C).No.29451 OF 2013(F)
PETITIONER/S:
1 SANKARAN P.K
(ASST.MANAGER(MIS & SYSTEMS), MALABAR REGIONAL
CO-OPERATIVE MILK PRODUCERS UNION(MRCMPU), PRINGOLAM,
KUNNAMANGALAM, KOZHIKODE.
2 VALSALAN.P.K KINARA NEAR COLLEGE STOP EDATT.P.O
PAYANNUR KANNUR DISTRICT
(TECHNICAL SUPERINTENDENT(P&M), MALABAR REGIONALCO-
OPERATIVE MILK PRODUCERS UNION(MRCMPU), KASARAGOD
DAIRY, ANANDASRAMAM.P.O., KANHANGAD,KASARAGOD.
3 S.THANKAMONI REVATHY OLAKKETTIYA AMBALAM.P.O.
MAVELIKKARA
ALAPPUZHA, (MILK PROCUREMENT OFFICER,
TRIVANDRUMREGIONAL CO-OPERATIVE MILK PRODUCERS UNION
LTD.(RCMPU) P & I UNIT, MANNAR)
4 LAKSHMANAN.N.K CHANDROT HOUSE CHIRAKKAL.P.O.
KANNUR DISTRICT.(TECHNICAL SUPERINTENDENT(HG)MALABAR
REGIONAL CO-OPERATIVE MILK PRODUCERS UNION,(MRCMPU),
KANNUR DAIRY, PALLIKKUNNU, KANNUR DISTRICT.
5 NALINI.K.V. CHANDROT HOUSE CHIRAKKAL.P.O. KANNUR
DISTRICT
(JUNIOR SUPERINTENDENT, MALABAR REGIONAL CO-OPERATIVE
MILK PRODUCERS UNION(MRCMPU), KANNUR
DAIRY,PALLIKKUNNU, KANNUR DISTRICT)
6 P.A.GEORGE PALLITHAZHATHU HOUSE MANANTHAN.P.O.
KANNUR DISTRICT, (PLANT ATTENDER(HG),MILMA,MALABAR
REGIONAL CO-OPERATIVE MILK PRODUCERS UNION(MRCMPU),
KANNUR DAIRY, PALLIKKUNNU, KANNUR DISTRICT.
7 JALAJA.T.S AKSHYA MEDAKAL ELOOR SOUTH
UDYOGAMANDAL.P.O.
ERNAKULAM, (SENIOR SUPERVISOR, (P & I), ERNAKULAM
REGIONAL CO-OPERATIVE MILK PRODUCERS UNION(ERCMPU),
ERNAKULAM DARIRY, THRIPUNITHURA).
WP(C).No.29451 OF 2013(F)
2
8 N.K.RADHAMANIAMMA BABU NIVAS THURAVOOR SOUTH P.O.
CHERTHALA, ALAPPUZHA(SWEEPER, KERALA CO-
OPERATIVEMILK MARKETING FEDERATION LTD.
(KCMMF),CATTLE FEED PLANT, PATTANAKKADU, CHERTHALA,
ALAPPUZHA).
9 P.V.DINESAN CHOORANATTU PARAMBU DIG LANE VAYANASALA
ELAMAKKARA.P.O., ERNAKULAM DISTRICT.(PLANT ATTENDER
(GRADE - II), ERNAKULAM REGIONAL CO-OPERATIVE
MILKPRODUCERS UNION (ERCMPU) MILMA, ERNAKULAM
DAIRY,THRIPUNITHURA, ERNAKULAM DISTRICT)
10 ASHOK KUMAR.C.N SAYOOJYA KARAKKATTU STREET
KANNANKULANGARA
NORTH PARAVOOR, ERNAKULAM DISTRICT.(JUNIOR
SUPERINTENDENT, ERNAKULAM REGIONAL C-OPERATIVE MILK
PRODUCERS UNION (ERCMPU), MILMA, ERNAKULAM
DAIRY,THRIPUNITHURA, ERNAKULAM DISTRICT.
11 BABY PAUL VADAKKECHALIL HOUSE MUDAKKARAYIKARA
KURUPPAMPADY.P.O., PERUMBAVOOR, ERNAKULAMD
DISTRICT.(DRIVER (SENIOR GRADE), ERNAKULAM REGIONAL
CO-OPERATIVE MILK PRODUCERS UNION (ERCMPU)
MILMA,ERNAKULAM DAIRY, THRIPUNITHURA, ERNAKULAM
DISTRICT).
12 T.RADHAKARISHNAN NEERCHALIL HOUSE MANANTHUPADAM
UNICHIRA, EDAPPALLY, ERNAKULAM DISTRICT.(PLANT
ATTENDER (HG), ERNAKULAM REGIONAL CO-OPERATIVE MILK
PRODUCERS UNION(ERCMPU) MILMA, ERNAKULAM DAIRY,
THRIPUNITHURA, ERNAKULAM DISTRICT.
13 K.K.MOHANAN KATTUVALAPPIL HOUSE KRISHNA KRIPA
VIYYUR.P.O. PUTHUKKAD THRISSUR
(SPECIAL GRADE TECHNICIAN, MALABAR REGIONALCO-
OPERATIVE MILK PRODUCERS UNION (MRCMPU)
MILMA,THRISUR DAIRY, RAMAVARMAPURAM.P.O.,
THRISSUR).
BY ADV. SRI.T.R.HARIKUMAR
RESPONDENT/S:
1 THE KERALA CO-OPERATIVE MILK MARKETING FEDERATION
LTD
REPRESENTED BY ITS MANAGING DIRECTOR,MILMA BHAVAN,
PATTOM, THIRUVANANTHAPURAM - 695 004.
WP(C).No.29451 OF 2013(F)
3
2 THE BOARD OF DIRECTORS OF THE KERALA CO-OPERATIVE
MILK
MARKETING FEDERATION LTD.)MILMA), REPRESENTED BY
ITSCHAIRMAN, MILMA BHAVAN,
PATTOM,THIRUVANANTHAPURAM - 695 004.
3 THE THIRUVANANTHAPURAM REGIONAL CO-OPERATIVE MILK
PRODUCERS UNION LTD., REPRESENTED BY ITSGENERAL
MANAGER, KSHEERA BHAVAN,PATTOM, THIRUVANANTHAPURAM
- 695 004.
4 THE ERNAKULAM REGIONAL COP-OPERATIVE MILK PRODUCERS
UNION LTD., EDAPPALLY, COCHIN - 682 024,
REPRESENTEDBY ITS GENERAL MANAGER.
5 THE MALABAR REGIONAL CO-OPERATIVE MILK PRODUCERS
UNIO LTD.
HEAD OFFICE, PERINGOLAM, KOZHIKODE - 673
571,REPRESENTED BY ITS GENERAL MANAGER.
6 THE DIRECTOR OF DAIRY DEVELOPMENT DEPARTMENT
THIRUVANANTHAPURAM - 695 001.
7 STATE OF KERALA REPRESENTED BY THE SECRETARY TO
GOVERNMENT
CO-OPERATION(C) DEPARTMENT, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM - 695 001.
R1 BY ADV. SRI.K.ANAND (SR.)
R1 BY ADV. SRI.K.ANAND SR.
R1 BY ADV. SMT.LATHA KRISHNAN
OTHER PRESENT:
GP SRI. B HARISH KUMAR
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No.29451 OF 2013(F)
4
JUDGMENT
Dated this the 19th day of March 2021
Learned Counsel for the petitioners submitted that
the matter has become infructuous. Accordingly, this writ
petition is dismissed as infructuous.
Sd/-
AMIT RAWAL
sab JUDGE
WP(C).No.29451 OF 2013(F)
APPENDIX
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 EXT.P-1: COPY OF THE REPRESENTATION
SUBMITTED BY THE CITU UNION BEFORE THE
HON'BLE CHIEF MINISTER DATED 17.4.2013
EXHIBIT P2 EXT.P-2: COPY OF THE REPRESENTATION
SUBMITTED BY THE INTUC UNION BEFORE THE
FIRST RESPONDENT DATED 24.9.2012
EXHIBIT P3 EXT.P-3: COPY OF THE REPRESENTATION
SUBMITTED BY THE AITUC UNION BEFORE THE
SECOND RESPONDENT DATED 19.3.2012
EXHIBIT P4 EXT.P-4: COPY OF THE RESOLUTION NO.15
DATED 17.4.2013 ADOPTED BY THE 5TH
RESPONDENT UNION.
EXHIBIT P5 EXT.P-5: COPY OF THE LETTER DATED
11.5.2013 SENT BY SRI.PALODE RAVI,
M.L.A. BEFORE THE HON'BLE CHIEF
MINISTER
EXHIBIT P6 EXT.P-6: A TRUE COPY OF THE INTERIM
ORDER DATED 31.10.2013 IN WPC NO.26671
OF 2013.
