Monday, 04, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

P.R.Sivaprakash vs State Of Kerala
2021 Latest Caselaw 9284 Ker

Citation : 2021 Latest Caselaw 9284 Ker
Judgement Date : 19 March, 2021

Kerala High Court
P.R.Sivaprakash vs State Of Kerala on 19 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

     FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942

                      WP(C).No.34896 OF 2011(J)


PETITIONER:

               P.R.SIVAPRAKASH
               AGED 36 YEARS
               S/O. RAJAGOPALAN NAIR, RAJ VIHAR, N.M. ROAD,
               MANNARKKAD, PALAKKAD DISTRICT, NOW WORKING AS HIGH
               SCHOOL ASSISTANT (MATHS), DESHABANDHU HIGHER
               SECONDARY SCHOOL, THACHAMPARA, PALAKKAD.

               SRI.PAULSON THOMAS

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY THE SECRETARY, GENERAL EDUCATION
               DEPARTMENT, THIRUVANANTHAPURAM-695001.

      2        THE DIRECTOR,
               HIGHER SECONDARY EDUCATION, HOUSING BOARD BUILDING,
               THIRUVANANTHAPURAM-695001.

      3        REGIONAL DIRECTOR,
               HIGHER SECONDARY EDUCATION, EDAPPALLY, ERNAKULAM-
               682024.

      4        DISTRICT EDUCATION OFFICER,
               PALAKKAD-678001.

      5        MANAGER,
               DESHABANDHU HIGHER SECONDARY SCHOOL, THACHAMPARA,
               PALAKKAD-678055.

      6        P.K. SAILAJA,
               HSS (ENGLISH), DESHABANDHU HIGHER SECONDARY   SCHOOL,
               THACHAMPARA, PALAKKAD -678055.

      7        K.P. SHANOJ,
               HSST (POLITICAL SCIENCE), DESHABANDHU, HIGHER
               SECONDARY SCHOOL, THACHAMPARA, PALAKKAD-678055.

      8        SMT. SMITHA P. AYYAMKULAM,
               HSST (MATHS), DESHABANDHU, HIGHER SECONDARY SCHOOL,
               THACHAMPARA, PALAKKAD-678055.
 WP(C).No.34896 OF 2011(J)

                                    2



                 SRI.K.S.HARIDAS
                 SRI.T.ISSAC
                 SRI.KRB.KAIMAL SR.
                 SRI.K.MOHANAKANNAN
                 SMT.MERCIAMMA MATHEW
                 SMT.A.R.PRAVITHA
                 SRI.H.PRAVEEN KOTTARAKARA
                 SRI.V.RENJITH KUMAR
                 SRI.THOMAS ABRAHAM
                 SMT.D.S.THUSHARA
                 SRI.B.UNNIKRISHNA KAIMAL
                 SRI.P.M.MANOJ-SR.GP.

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
19.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.34896 OF 2011(J)

                                      3


                                JUDGMENT

Dated this the 19th day of March 2021

When this matter was taken up today, there was no

representation for the petitioner. I, therefore, suspect that the

petitioner is not interested in prosecuting this matter any

further. Accordingly, this writ petition is dismissed for default.




                                          Sd/- DEVAN RAMACHANDRAN

stu                                                 JUDGE
 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter