Roy Ron vs The Commissioner Of Police
2021 Latest Caselaw 9243 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

               THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN

                                   &

                 THE HONOURABLE MRS. JUSTICE M.R.ANITHA

     FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942

                         WP(Crl.).No.76 OF 2021


PETITIONER:

               ROY RON
               AGED 42 YEARS
               S/O.LEON, TC 33/838,
               CASSA HUMILIS, VETTUKAD,
               TTP P.O., THIRUVANANTHAPURAM-695021.


               BY ADV. SRI.LATHEESH SEBASTIAN

RESPONDENTS:

      1        THE COMMISSIONER OF POLICE
               THIRUVANANTHAPURAM-695001.

      2        ASSISTANT COMMISSIONER OF POLICE,
               CANTONMENT POLICE STATION,
               THIRUVANANTHAPURAM-695001.

      3        STATION HOUSE OFFICER,
               PEROORKADA POLICE STATION,
               THIRUVANANTHAPURAM-695005.

      4        SEBASTIAN,
               AGED ABOUT 40 YEARS
               S/O. CLEETUS, KULAPPURA KUTIYA VEEDU,
               PULLUVILA P.O., KARUMKULAM,
               NEYYATTINKARA, THIRUVANANTHAPURAM-695526.

      5        JULIUS,
               AGED ABOUT 60 YEARS
               S/O. KASPER, KOILVILAKOM VADAKKU THERUVU,
               IRAVIPUTHEN THURAI, THUTHUR P.O.,
               KANYAKUMARI DISTRICT, TAMIL NADU-629176.
 WP(Crl.).No.76 OF 2021

                                2

              BY ADV.

              R1-3 BY GOVERNMENT PLEADER
              SENIOR GOVERNMENT PLEADER SRI.K.B.RAMANAND

     THIS WRIT PETITION (CRIMINAL) HAVING BEEN FINALLY HEARD ON
19.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(Crl.).No.76 OF 2021

                                    3




                K. Vinod Chandran & M.R.Anitha, JJ.
                   -------------------------------------
                       W.P.(Crl) No.76 of 2021
                   ------------------------------------
               Dated this the 19th day of March, 2021



                               JUDGMENT

K. Vinod Chandran, J.

Petitioner does not press the writ petition. Accordingly, the

writ petition is dismissed as not pressed.

Sd/-

K.VINOD CHANDRAN JUDGE

Sd/-

M.R.ANITHA JUDGE SCS WP(Crl.).No.76 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE MARRIAGE AGREEMENT EXECUTED BETWEEN THE PETITIONER AND THE DETENUE DATED 7.1.2021.

EXHIBIT P2 TRUE COPY OF THE COMPLAINT OF THE PETITIONER SUBMITTED BEFORE THE 3RD RESPONDENT DATED 23.2.2021.