Muraleedharan vs Reghu
2021 Latest Caselaw 9233 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                             PRESENT

                THE HONOURABLE MR.JUSTICE V.G.ARUN

     FRIDAY, THE 19TH DAY OF MARCH 2021 / 28TH PHALGUNA, 1942

                      Crl.L.P..No.46 OF 2021

AGAINST THE ORDER/JUDGMENT IN CC 3315/2012 OF JUDICIAL MAGISTRATE
                     OF FIRST CLASS ,ALATHUR

      CRIME NO.1391/2012 OF ALATHUR POLICE STATION, PALAKKAD


PETITIONER/COMPLAINANT:

             MURALEEDHARAN,
             AGED 51 YEARS
             S/O. ACHUTHAN NAIR, PATHIYIL VEEDU, CHERAMANGALAM
             P.O. MELARKODE (VIA), PALAKKAD DISTRICT 678 703.

             BY ADV. SMT.RESMI NANDANAN

RESPONDENTS/ACCUSED 1 TO 7/STATE:

      1      REGHU
             S/O. RAMANKUTTY NAIR, MADATHIL VEEDU, CHERAMANGALAM,
             MELARKODE VILLAGE, MELARKODE PANCHAYATH, ALATHUR
             TALUK PALAKKAD 678 703.

      2      MURALEEDHRAN ,
             S/O. MADHAVAN, AANAKKODE,
             CHERAMANGALAM, MELARKODE VILLAGE, MELARKODE
             PACHAYATH, ALAUTR TALUK PALAKKAD 678 703.

      3      BALAN,
             S/O. AZHAKAN,
             AANAKKODE,
             CHERAMANGALAM, MELARKODE VILLAGE, MELARKODE
             PACHAYATH, ALAUTR TALUK PALAKKAD 678 703.

      4      AARU @ CHENTHAMARA,
             S/O. PONNAN,
             AANAKKODE,
             CHERAMANGALAM, MELARKODE VILLAGE, MELARKODE
             PACHAYATH, ALAUTR TALUK PALAKKAD 678 703.

      5      KRISHNANKUTTY,
             S/O. APPUKUTTAN,
             AANAKKODE,
             CHERAMANGALAM, MELARKODE VILLAGE, MELARKODE
             PACHAYATH, ALAUTR TALUK PALAKKAD 678 703.
 CRL.L.P.NO.46 OF 2021
                                 2



       6       GANGADHARAN ,
               S/O. RAMAN, NANDANAM,
               CHERAMANGALAM, MELARKODE VILLAGE, MELARKODE
               PACHAYATH, ALAUTR TALUK PALAKKAD 678 703.

       7       RAJU ,
               S/O. THEETHI,
               AANAKKODE,
               CHERAMANGALAM, MELARKODE VILLAGE, MELARKODE
               PACHAYATH, ALAUTR TALUK PALAKKAD 678 703.

       8       STATE OF KERALA,
               REPRESENTED BY PUBLIC PROSECUTOR, HIGH COURT OF
               KERALA, ERNAKULAM 31.


OTHER PRESENT:

               PP T.R.RENJITH

     THIS CRIMINAL LEAVE PETITION HAVING BEEN FINALLY HEARD ON
19.03.2021, THE COURT ON THE SAME DAY PASSED THE FOLLOWING:
 CRL.L.P.NO.46 OF 2021
                                     3




                               ORDER

Dated this the 19th day of March 2021

Learned Counsel for the petitioner seeks

permission to withdraw the Criminal Leave Petition,

with liberty to avail the proper remedy.

Request is accepted and the Criminal Leave

Petition is dismissed as withdrawn with the liberty

sought.

Registry shall forthwith return the certified copy

of the judgment produced along with the Leave

Petition.

V.G.ARUN

JUDGE

NB/19.03.2021 CRL.L.P.NO.46 OF 2021

APPENDIX

PETITIONER'S EXHIBITS: NIL

RESPONDENT'S EXHIBITS: NIL

TRUE COPY P.A. TO JUDGE