For Information Purpose Only vs Biju P.S.
2021 Latest Caselaw 9193 Ker

Con.Case(C) 445/2021                            1/2

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                             Present:

                       THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

                                   th                      th
                Thursday,the 18         day of March 2021/27    Phalguna, 1942

               Contempt Case(C) No.445/2021(S) in WP(C) No.23190/2020




1.
            For information purpose only
PETITIONERS/PETITIONERS
        BIJU P.S.,AGED 50 YEARS
        S/O P.SADASIVAN,P.S.NIVAS,T.C.77/2136(T.C.31/1388)
        CHACKAI, PETTAH.P.O, THIRUVANANTHAPURAM-695024.
2.      BINU.P.S
        S/O.P.SADASIVAN,P.S.NIVAS,T.C.77/2136(T.C.77/1288),
        KALPAKA NAGAR,VANCHIYOOR,PETTAH.P.O,
        THIRUVANANTHAPURAM-695024.

BY ADVOCATE SRI.M.UNNIKRISHNAN

RESPONDENT/2ND RESPONDENT
        DR.NAVJOT KHOSA IAS
        THE DISTRICT COLLECTOR, CIVIL STATION ROAD,
        KUDAPPANAKKUNNU, THIRUVANANTHAPURAM-695043.

           This Contempt of Court Case(Civil) having come up for orders on

18/03/2021,the Court on the same day passed the following:



                                                                     P.T.O.
 Con.Case(C) 445/2021                          2/2




                              RAJA VIJAYARAGHAVAN V, J.

------------------------- Con.Case(C) No.445 of 2021

------------------------- Dated this the 18th day of March 2021

For information O R D purpose ER only

When this matter was taken up, the learned Government

Pleader on instruction submits that direction in the judgment has been

complied with.

Post on 22.3.2021, within which time the order/award shall be

communicated to the petitioners.

Sd/-

RAJA VIJAYARAGHAVAN V, JUDGE sru /true copy/ Sd/-

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