Kavitha V.Kurup vs Kavitha V.Kurup
2021 Latest Caselaw 9172 Ker

WA 438/2021                                    1/1



                   IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     Present:
              THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                       &
                     THE HONOURABLE MR. JUSTICE GOPINATH P.
                       Thursday,the 18th day of March 2021/27th Phalguna, 1942
                                          WA No.438/2021 in
              Against Judgment dated 11.01.2021 in WP(C) No.11803/2018 of this Court.
                                               ---
              For information purpose only
APPELLANT/4TH RESPONDENT:
    KAVITHA V.KURUP,AGED 49 YEARS,
    HAS (MALAYALAM), ST.GEORGE'S MOUNT HIGH SCHOOL,
    KAIPATTOOR, PATHANAMTHITTA,
    RESIDING AT PALANIKKUNNATHIL, KAIPATTOOR P.O.,
    PATHANAMTHITTA -689 648.

       BYADVS. M/S. MANU RAMACHANDRAN,M.KIRANLAL.
       R.RAJESH (VARKALA),T.S.SARATH & .SAMEER M. NAIR


RESPONDENTS/WRIT PETITIONER & RESPONDENTS 1 TO 3:
1. A.K.JAYASREE,W/O.K.SREEKUMAR, SREESAILAM,
     VALLIKODU P.O., PATHANAMTHITTA-689648
     (HIGH SCHOOL ASSISTANT (HINDI),ST.GEORGE'S
     MOUNT HIGH SCHOOL, KAIPATTOOR, PATHANAMTHITTA).

AND 3 OTHERS.
  BY ADV.SRI.S.SUBHASH CHAND FOR R-1
      GOVT. PLEADER FOR R-2 & R-3.

  Prayer for interim relief in the Writ Appeal stating that in the circumstances stated in the
appeal memorandum the High Court be pleased to stay the operation of Judgment dated
11.01.2021 in W.P.(C) No.11803/2018, pending disposal of the writ appeal.

   This Writ Appeal again coming on for orders on 18.03.2021 upon perusing the appeal
memorandum, and this Court's order dated 05-03-2021 , the court on the same day passed the
following:-
                                        ORDER

Post on 29.03.2021. Interim stay is extended till then. 18-03-2021 Sd/-A.K.JAYASANKARAN NAMBIAR,JUDGE Sd/- GOPINATH P.,JUDGE

/true copy/

Sd/-

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