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For Information Purpose Only vs State Of Kerala
2021 Latest Caselaw 9168 Ker

Citation : 2021 Latest Caselaw 9168 Ker
Judgement Date : 18 March, 2021

Kerala High Court
For Information Purpose Only vs State Of Kerala on 18 March, 2021
WP(C) 7013/2021                                   1/2

                  IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                               Present:
                   THE HONOURABLE MR. JUSTICE SUNIL THOMAS

                  Thursday, the 18th day of March 2021/27th Phalguna, 1942
                                   WP(C) No.7013/2021(B)
PETITIONERS:-

           For information purpose only
1. ALAKKOD SERVICE CO-OPERATIVE BANK LTD NO. C 239,
     P.O. ALAKKOD, KANNUR REPRESENTED BY ITS SECRETARY-670 571.
2. PRESIDENT,
     ALAKKOD SERVICE CO-OPERATIVE BANK LTD.NO.C 239,
     P.O. ALAKKOD, KANNUR REPRESENTED BY ITS SECRETARY-670 571.
RESPONDENTS:-
1. STATE OF KERALA
     REPRESENTED BY SECRETARY TO GOVERNMENT,
     DEPARTMENT OF CO-OPERATION, SECRETARIATE,
     THIRUVANANTHAPURAM-695 001.
2. THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES (GENERAL)
     KANNUR-670 002.
3. ABHILASH S., AGED 41,
     S/O. SUDHAKARAN NAIR, 'SUDHA SADANAM' P.O.
     ALAKKOD, KANNUR DISTRICT-670 571.
   Writ Petition (civil) praying inter alia that in the circumstances stated in the affidavit filed
along with the WP(C) the High Court be pleased to stay operation of Exhibit P5 judgment
pending disposal of the above writ petition.
   This petition coming on for admission upon perusing the petition and the affidavit filed in
support of WP(C) and upon hearing the arguments of SMT. C.LEENA, Advocate for the
petitioner and of SENIOR GOVERNMENT PLEADER for R1 & R2, the court passed the
following:-
                                                                                           p.t.o
 WP(C) 7013/2021                                2/2




                                          ORDER

Learned Senior Government Pleader takes notice on admission for R1 and R2. Issue notice on admission to R3 by speed post. Await return of notice. Post on 20-05-2021.

For information purpose only There will be an interim stay of operation of Ext.P5 till 20-05-2021. 18-03-2021 Sd/-

SUNIL THOMAS,JUDGE /true copy/ Sd/-

ASSISTANT REGISTRAR

EXHIBIT P5 - TRUE COPY OF COMMON JUDGMENT DATED 15.02.2021 IN APPEAL NOS.30/2019 & 37/2019 BY KERALA CO OPERATIVE TRIBUNAL THIRUVANANTHAPURAM.

 
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