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Revision vs Radhika Devi
2021 Latest Caselaw 9159 Ker

Citation : 2021 Latest Caselaw 9159 Ker
Judgement Date : 18 March, 2021

Kerala High Court
Revision vs Radhika Devi on 18 March, 2021
CRP 136/2021                              1/2



               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                      Present:
               THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

           Thursday,the 18th day of March 2021/27th Phalguna, 1942
                                CRP No.136/2021

           For information purpose only
EA 159/2020 in EP 304/2009 in OS No.41/1981 of the PRINCIPAL MUNSIFF COURT ,TRIVANDRUM

REVISION PETITIONERS/ PETITIONERS 1 & 2/ JUDGMENT DEBTORS 1 &
2
1. RADHIKA DEVI, AGED 59 YEARS
    D/O LATE AMBUJAKSHI T.C 30/1615 (OLD NO T.C 31/1402)
    THOPPIL VEEDU, PALLIMUKKU, PETTAH,
    THIRUVANANTHAPURAM.

2. SMT. A.R.AJITHAKUMARI,AGED 62 YEARS
    D/O LATE AMBUJAKSHI T.C 30/1615 (OLD NO T.C 31/1402)
    THOPPIL VEEDU, PALLIMUKKU, PETTAH,
    THIRUVANANTHAPURAM.

  BY ADVOCATES: SRI. S.SREEKUMAR (SENIOR ADVOCATE ),
     ALONG WITH M/S AJAY BEN JOSE,          MANJUNATH
  MENON, P.MARTIN JOSE, P.PRIJITH,          R.GITHESH, SACHIN
JACOB AMBAT, THOMAS P.KURUVILLA,

RESPONDENTS/ COUNTER PETITIONER/
1. PETTAH PUTHENCOIL BHAGAVATHY TEMPLE
    PETTAH, PATHIRIKKARI, VANCHIYOOR VILLAGE, PIN-695 024,
    THIRUVANANTHAPURAM, REPRESENTED BY ITS SECRETARY,
    TEMPLE COMMITTEE.

2. THE DEITY OF PUTHENCOIL BHAGAVATHY TEMPLE,
    PETTAH, PATHIRIKARI MURI, VANCHIYOOR VILLAGE,
    PALLIMUKKU, PETTACH, THIRUVANANTHAAPURAM-695 024.

3. SINDHU DEVI,
    D/O LATE AMBUJAKSHI T.C.30/1615(OLD NO T.C 31/1402)
    THOPPIL VEEDU, PALLIMUKKU, PETTAH,
    THIRUVANANTHAPURAM-695 024.
 CRP 136/2021                               2/2




  This Civil Revision Petition having come up for orders on 18-03-2021 upon perusing
the petition and the court on the same day passed the following.
                                      ORDER

Respondents appear.

The matter is not admitted. It is submitted that for amicable settlement of issues between For information purpose only parties, the matter may be referred to Mediation Centre attached to this court. The parties are called upon to appear before the Mediation Centre attached to this court on 26-03-2021. Registry will list this matter on 07-04-2021 along with the report of Mediation.

18-03-2021 Sd/-

T.V.ANILKUMAR,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR

 
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