Sajith George vs Assistant Registrar Of ...
2021 Latest Caselaw 9154 Ker

W.P.(C) No.4283/2020                   1

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942

                          WP(C).No.4283 OF 2020(I)


PETITIONER:

               SAJITH GEORGE,
               AGED 51 YEARS
               MADATHIKUNNEL (H), MUTTUCHIRA P.O. KOTTAYAM 686
               613.

               BY ADV. SRI.MATHEW ABRAHAM

RESPONDENTS:

       1       ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETY
               VAIKOM, 686 614.

       2       JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES
               KOTTAYAM, 686 613.

       3       THE KAPPUMTHALA SERVICE CO-OPERATIVE
               BANK LTD. NO. K. 142 KAPPUMTHALA P.O. MUTTUCHIRA.
               KOTTAYM 688 661 REP. BY SECRETARY.

       4       VAIKOM TALUK, EMPLOYEES CO-OPERATIVE,
               SOCIETY LTD. NO. K. 415 THALAYOLAPARAMBU, 686 605.
               REP. BY SECRETARY.

               R3   BY   ADV.   SRI.T.A.SHAJI (SR.)
               R3   BY   ADV.   SRI.ATHUL SHAJI
               R4   BY   ADV.   SRI.T.R.HARIKUMAR
               R4   BY   ADV.   SRI.ARJUN RAGHAVAN

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P.(C) No.4283/2020               2




                             JUDGMENT

Dated this the 18th day of March 2021

Today also, when the matter was taken up, there was no appearance

for the petitioner. Respondents present. Hence, the writ petition is

dismissed for default.

Sd/-

SUNIL THOMAS

JUDGE

dpk

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE LETTER BY THE PETITIONER DATED 9/10/19.

EXHIBIT P2 TRUE COPY OF THE REPLY LETTER DATED 24/10/19 BY THE 3RD RESPONDENT.

EXHIBIT P3 TRUE COPY OF THE COMPLAINT DATED 24/10/19 BY THE PETITIONER TO THE 3RD RESPONDENT.