P.K.Ajayan vs The Regional Transport Officer
2021 Latest Caselaw 9152 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE A.M.BADAR

    THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942

                        WP(C).No.7728 OF 2016(M)


PETITIONER/S:

                P.K.AJAYAN, AGED 40 YEARS
                PANAMBUKADU HOUSE, HOUSE NO 5/504,
                KUMBALANGI SOUTH,KOCHI

                BY ADV. SRI.G.PRABHAKARAN

RESPONDENT/S:

      1         THE REGIONAL TRANSPORT OFFICER
                ERNAKULAM 682 030

      2         THE DISTRICT COLLECTOR ERNAKULAM 682 030


      3         THE DEPUTY TAHASILDAR,REVENUE RECOVERY
                TALUK OFFICE, KOCHI 682 001

      4         THE VILLAGE OFFICER
                KUMBALANGI, II VILLAGE, ERNAKULAM 682 007




                SMT. M.M.JASMINE, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.7728 OF 2016                  2



                               JUDGMENT

Dated this the 18th day of March 2021

Learned counsel appearing for the petitioner, on instructions,

submits that the writ petition is rendered infructuous. Memo to

that effect is also filed. The writ petition is accordingly closed as

infructuous.

Sd/-

                                                 A.M.BADAR

ajt                                                JUDGE