Gineesh vs The Regional Transport Officer
2021 Latest Caselaw 9149 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                  THE HONOURABLE MR. JUSTICE A.M.BADAR

    THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942

                       WP(C).No.32909 OF 2019(K)


PETITIONER/S:

                GINEESH, S/O.KRISHNAN NAIR, 1/368(1/414),
                THACHEPPILLIL, IRUMPANAM.P.O, ERNAKULAM-682309

                BY ADV. SRI.G.PRABHAKARAN

RESPONDENT/S:

                THE REGIONAL TRANSPORT OFFICER,
                2ND FLOOR, CIVIL STATION, KAKKANAD,
                 THRIKKAKKARA.P.O, ERNAKULAM-682030



                 SMT. M.M.JASMINE, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.32909 OF 2019               2



                               JUDGMENT

Dated this the 18th day of March 2021

Learned counsel appearing for the petitioner, on instructions,

submits that the writ petition is rendered infructuous. Memo to

that effect is also filed. The writ petition is accordingly closed as

infructuous.

Sd/-

                                                 A.M.BADAR
ajt                                                JUDGE