Sam Thomas vs State Of Kerala
2021 Latest Caselaw 9140 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

                 THE HONOURABLE SMT. JUSTICE P.V.ASHA

    THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942

                      WP(C).No.34237 OF 2019(D)

PETITIONER:

               SAM THOMAS,AGED 53 YEARS,
               S/O.SAM ZACHARIAH, NEDUMPALLIEL HOUSE,
               KELAKAM VAZHI, KANNUR DISTRICT, PIN-670 651.

               BY ADVS.
               SRI.A.T.ANILKUMAR
               SMT.V.SHYLAJA

RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,
               GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM-695 001.

      2        THE SECRETARY TO THE GOVERNMENT,
               MINISTRY OF HEALTH & FAMILY WELFARE DEPARTMENT,
               SECRETARIAT, THIRUVANANTHAPURAM-695 001.

      3        SECRETARY TO THE GOVERNMENT (THE INDIAN SYSTEM OF
               MEDICINE),
               MINISTRY FOR AYUSH, HEALTH AND SOCIAL JUSTICE,
               THIRUVANANTHAPURAM-695 001.

      4        THE DIRECTOR GENERAL OF POLICE,
               THIRUVANANTHAPURAM-695 001.

*ADDL. R5      TRAVANCORE COCHIN MEDICAL COUNCIL,
               REPRESENTED BY ITS SECRETARY,
               COMBINED COUNCIL BUILDING, RED CROSS ROAD,
               THIRUVANANTHAPURAM - 695035.

               *ADDITIONAL R5 IS SUO MOTU IMPLEADED AS PER ORDER
               DATED 13.12.2019.

               BY ADVS. SRI.N.RAGHURAJ, SC
                        SMT.PRINCY XAVIER, GOVERNMENT PLEADER

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION              ON
18.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.34237 OF 2019(D)

                               2




                            JUDGMENT

The learned counsel for the petitioner

submits that this writ petition can be closed.

Accordingly, the writ petition is

closed.

Sd/-

P.V.ASHA JUDGE ww WP(C).No.34237 OF 2019(D)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE DNYS CERTIFICATE ISSUED TO THE PETITIONER DATED 13.04.2009.

EXHIBIT P2 THE TRUE COPY OF DNYT CERTIFICATE ISSUED TO THE PETITIONER.

EXHIBIT P3 TRUE COPY OF THE ORDER NO.R15016/2004-Y & N DATED 04.09.2006 ALONG WITH RELEVANT PAGES OF THE GUIDELINE OF THE GOVERNMENT OF INDIA MINISTRY OF HEALTH AND FAMILY WELFARE.

EXHIBIT P4 TRUE COPY OF THE ORDER GO(P)116/2010/H & FWD DATED 17.03.2010 OF THE 2ND RESPONDENT.

EXHIBIT P5 TRUE COPY OF THE ORDER NO.GO(P)146/2011/H & FWD DATED 28.02.2011 OF THE 2ND RESPONDENT.

EXHIBIT P6 A PHOTOCOPY OF THE JUDGMENT IN WP(C) 19484 OF 2008 DATED 17.12.2008.

EXHIBIT P7 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO.25808/2016 DATED 05.08.2016.

EXHIBIT P8 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO.37368/2017 DATED 21.11.2017.

EXHIBIT P9 TRUE COPY OF THE JUDGMENT IN CRL.MC 3010/2013 DATED 31.01.2018.

EXHIBIT P10 TRUE COPY OF THE INTERIM ORDER IN WP(C) NO.19886/2018 DATED 18.06.2018.