Thursday vs Abdurahiman
2021 Latest Caselaw 9117 Ker

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                      IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                              Present:
                THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                                 &
               THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

                       Thursday,the 18th day of March 2021/27th Phalguna, 1942
            For information          purpose only
                     IA .1/2021 IN RFA NO.90/2021
OS No.126/2018 of the IInd ADDITIONAL SUB COURT, KOZHIKODE


PETITIONERS/APPELLANTS

1. ABDURAHIMAN,AGED 67 YEARS
    S/O.VALE PARAMBAN ABDULLA, VALEPARAMBAN HOUSE, KODIYATHUR
    AMSOM CHERUVADI DESOM , P.O.KODIYATHUR, KOZHIKODE TALUK.

2. AMINA,AGED 51 YEARS
    W/O.ABDULRAHIMAN, VALEPARAMBAN HOUSE, KODIYATHUR AMSOM
    CHERUVADI DESOM , P.O.KODIYATHUR, KOZHIKODE TALUK.

RESPONDENTS/RESPONDENTS

1. IRAVUCHIRA E.A.JACOB, AGED 61 YEARS,
     S/O. ANTONY, IRAVUCHIRA HOUSE, CHEVAYUR AMSOM DESOM,
     P.O.CHEVAYUR, KOZHIKDOE TALUK, PIN- 673017.

2. KOMALAVALLY K.C.,
    AGED 56 YEARS, W/O .ODA MANNIL SIVARAJAN, ODAMANNIL HOUSE,
    THAZHEKKODE AMSOM, P.O.THAZHEKKODE, KOZHIKODE TALUK- 679357.

3. AKHIL,
    AGED 32 YEARS, D/O ODAMANNIL SIVARAJAN, ODAMANNIL HOUSE,
    THAZHEKKODE AMSOM, DESOM, P.O.THAZHEKKODE,
    KOZHIKODE TALUK- 679357.

4. ANNIE,
    AGED 26 YEARS, D/O .ODAMANNIL SIVARAJAN, ODAMANNIL HOUSE,
    THAZHEKKODE AMSOM, DESOM, P.O.THAZHEKKODE,
    KOZHIKODE TALUK - 679357.
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  Application praying that in the circumstances stated in the affidavit filed therewith the High
Court be pleased to stay of the operation of the decree and Judgment dated 29.01.2020 in
O.S.No.126 of 2018 passed by the Additional Sub Court -II Kozhikode until disposal of the
above appeal and to pass an interim stay till the disposal of this application.


  This application coming on for orders upon perusing the application and the affidavit filed in
            For information purpose only
support thereof, and upon hearing the arguments of M/S K.M.FIROZ, M.SHAJNA,
E.C.AHAMED FAZIL, P.C.MUHAMMED NOUSHIQ, Advocates for the petitioners the
court passed the following;
                                            ORDER

There shall be an interim order as prayed for .

18-03-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

Sd/-

KAUSER EDAPPAGATH,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR