Ignou (Indira Gandhi National ... vs Indira Gandhi National Open ...
2021 Latest Caselaw 9107 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                    PRESENT

                 THE HONOURABLE MR. JUSTICE AMIT RAWAL

    THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942

                           WP(C).No.15603 OF 2014(A)


PETITIONER/S:

                IGNOU (Indira Gandhi National Open University)
                PRAVASI COMMUNITY COLLEGE, TIRUR, MALAPPURAM,
                REPRESENTED BY ITS PRINCIPAL

                BY ADV. SRI.P.P.JACOB

RESPONDENT/S:

      1         INDIRA GANDHI NATIONAL OPEN UNIVERSITY
                MAIDAN GARHI, NEW DELHI 110068,
                REPRESENTED BY ITS REGISTRAR

      2         VICE CHANCELLOR
                INDIRA GANDHI NATIONAL OPEN UNIVERSITY (IGNOU),
                MAIDAN GARHI, NEW DELHI 110068

      3         NODEL OFFICER COMMUNITY COLLEGE UNIVERISTY
                INDIRA GANDHI NATIONAL OPEN UNIVERSITY (IGNOU),
                MAIDAN GARHI, NEW DELHI 110068

      4         THE SECRETARY TO UNION GOVRNMENT
                MINISTRY OF HUMAN RESOURCES, HIGHER EDUCATION,
                SHASTRI BHAVAN, NEW DELHI 110068

                R1   BY   SRI.MOHANAKANNAN K., SC, IGNOU
                R1   BY   ADV. SRI.P.PARAMESWARAN NAIRASG OF INDIA
                R1   BY   ASSISTANT SOLICITOR GENERAL
                R4   BY   ADV. SRI.P.PARAMESWARAN NAIR,ASG OF INDIA

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD             ON
18.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.15603 OF 2014(A)

                                   2




                            JUDGMENT

Dated this the 18th day of March 2021

Learned Counsel for the petitioner submitted that the

matter has become infructuous. Accordingly, this writ

petition is dismissed as infructuous.

SD/-

                                           AMIT RAWAL

   sab                                       JUDGE
 WP(C).No.15603 OF 2014(A)





                              APPENDIX
   PETITIONER'S/S EXHIBITS:

   EXHIBIT P1          EXT P1 TRUE PHOTOCOPY OF THE LETTER

ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER DATED 11-03-2010

EXHIBIT P2 EXT P2 TRUE PHOTOCOPY OF THE LETTER ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER DATED 20-06-2012

EXHIBIT P3 EXHIBIT P3 TRUE PHOTOCOPY OF THE INTERIM ORDER IN WPC NO 17785/12 DATED 01-08-

EXHIBIT P4 EXHIBIT P4 TRUE PHOTOCOPY OF THE LETTER ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER DATED 08-08-2012

EXHIBIT P5 EXHIBIT P5 TRUE PHOTOCOPY OF THE MARK SHEET OF JASEL K.P FOR THE YEAR JULY 2010 OF THE PETITIONER COLLEGE DATED 19- 09-2011

EXHIBIT P6 EXHIBIT P6 TRUE PHOTOCOPY OF THE PROVISIONAL CERTIFICATE ISSUED BY THE FIRST RESPONDENT TO JASIL K.P FOR THE DECEMBER 2010

EXHIBIT P7 EXHIBIT P7 TRUE PHOTOCOPY OF THE MARK SHEET FOR THE TERM END EXAMINATION FIRST SEMESTER DECEMBER, 2011 ISSUED BY THE PETITIONER TO THE FIRST RESPONDENT

EXHIBIT P8 EXHIBIT P8 TRUE PHOTOCOPY OF THE TIME TABEL FOR THE DECEMBER 2012 EXAMINATION FURNISHED BY THE PETITIONER TO THE FIRST RESPONDENT DATED NIL

EXHIBIT P9 EXHIBIT P9 TRUE PHOTOCOPY OF HTE NOTIFICATION ISSUED BY THE FIRST RESPONDENT DATED 22-07-2013

EXHIBIT P10 EXHIBIT P10 TRUE PHOTOCOPY OF THE E-

MEIL COMMUNICATION ISSUED BY THE THIRD RESPONDENT DATED 09-06-2014 TO THE COMMUNITY COLLEGES WP(C).No.15603 OF 2014(A)

EXHIBIT P11 EXHIBIT P11 TRUE PHOTOCOPY OF THE LETTER ISSUED BY THE PETITIONER TO THE THIRD RESPONDENT WITH ENDORSEMENT LETTER DATED 30-08-2013

EXHIBIT P12 EXHIBIT P12 TRUE PHTOOCOPY OF THE INTERIM ORDER IN WPC NO 9315/13 DATED 03-04-2013