T.V.Ramesan vs Payyannur Sarga Film Society
2021 Latest Caselaw 9077 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                 PRESENT

                THE HONOURABLE MR.JUSTICE T.V.ANILKUMAR

    THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942

                           OP(C).No.549 OF 2021

     AGAINST THE ORDER IN CMA 5/2019 OF SUB COURT, PAYYANNUR


PETITIONER/S:

      1         T.V.RAMESAN,
                AGED 58 YEARS,
                S/O. KANNAN MASTER, PENSIONER, PAYYANNUR AMSOM,
                PAYYANNUR DESOM, KANNUR - 670307,

      2         A.V. SASI,
                AGED 68 YEARS,
                S/O. KUNHAMBU POTHUVAL, ELECTRICIAN, VELLUR AMSOM,
                ANNUR DESOM, KANNUR - 670307.

      3         V.P. REMESAN,
                AGED 56 YEARS,
                S/O. BALAN MASTER, PAYYANNUR AMSOM, KELOTH P.O,
                PAYYANNUR, KANNUR - 670307.

                BY ADV. SRI.V.A.VINOD

RESPONDENT/S:

      1         PAYYANNUR SARGA FILM SOCIETY,
                REG.NO. S 62/76, ALL MEMBERS ARE REPRESENTED BY P.T.
                RAMAKRISHNAN, AGED 64 YEARS, S/O. KANNAN, PITHRCHAYA,
                PAYYANNUR AMSOM, DESOM,
                KANNUR - 670307.

      2         SARGA FILM SOCIETY,
                PAYYANNUR, REG.NO. S 62/76, SOUTH INDIAN HOTEL
                BUILDING, SWAMI ANANDHA THEERDHA ROAD,
                PAYYANNUR, KANNUR - 670307.

      3         T.K. MUKUNDAN,
                S/O. KUNHIKANNA POTHUVAL, VELLUR AMSOM,
                ANNUR DESOM, KANNUR - 670307.

      4         V.P. HARIDAS,
                NEAR MADATHUMPADI TEMPLE, PAYYANNUR AMSOM,
                KOKKANISSERI DESOM, PAYYANNUR P.O, KANNUR - 670307.

      5         V.SEENA,
 OP(C).No.549 OF 2021

                                 2

             NEAR GANDHI PARK, PAYYANNUR AMSOM, DESOM, PAYYANNUR
             P.O, KANNUR - 670307.

      6      K.A. MURALEEDHARAN,
             RETIRED BANK EMPLOYEE, VELLUR AMSOM, ANNUR DESOM,
             KARAYIL, KANNUR DISTRICT - 670307.

      7      V. JANARDHANAN,
             VANNADIL HOUSE, PAYYANNUR AMSOM, THAYINERI DESOM,
             PAYYANNUR P.O, KANNUR - 670307.

      8      K.V. JAYARAJAN,
             S/O. NARAYANAN, THERU, PAYYANNUR AMSOM DESOM,
             PAYYANNUR P.O, KANNUR - 670307.

      9      K.V.MOHANAN,
             S/O. SREEKANDAPOTHUVAL, VELLUR AMSOM, ANNUR DESOM,
             KANNUR DISTRICT - 670307.

      10     K.P. NARAYANAN,
             RETIRED TRESURY EMPLOYEE, VELLUR AMSOM, KANDOTH
             DESOM, KANNUR DISTRICT - 670307.

      11     KRISHNADAS PALERI,
             THALICHALAM, ELAMBACHI, THEKKE TRIKKARIPPUR GRAMAM,
             KANNUR DISTRICT - 670310.

      12     V.K. DAMODARAN,
             RETIRED GRAMIN BANK EMPLOYEE, KAITHAPRAM,
             PANAPPUZHA AMSOM, KAITHAPRAM DESOM,
             KANNUR DISTRICT - 680531.

      13     C.P.THAMBAN,
             RETIRED TEACHER, THALICHALAM, ELAMBACHI, THEKKE
             THRIKKARIPPUR GRAMAM, KANNUR DISTRICT - 670310.

      14     P.M.BALAKRISHNAN,
             S/O. KUNHIRAMAPOTHUVAL, VELLUR AMSOM, ANNUR DESOM,
             KANNUR DISTRICT - 670307.

      15     K.C. BALAKRISHNAN,
             RETIRED TEACHER, NEAR SATHYAN ARTS, VELLUR AMSOM,
             ANNUR DESOM, KANNUR DISTRICT - 670307.

      16     T.RAGHAVAN,
             CARPENTER, PADINJAREKKARA, VELLUR AMSOM, ANNUR
             DESOM, KANNUR DISTRICT - 670307.

      17     M. HARINARAYANAN,
 OP(C).No.549 OF 2021

                                 3

             AGED 57 YEARS,
             PENSIONER, NEAR MADATHUMBADI TEMPLE, PAYYANNUR
             AMSOM, KOKKANISSERI DESOM,
             KANNUR DISTRICT - 670307.


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 18.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C).No.549 OF 2021

                                   4




                            JUDGMENT

Dated this the 18th day of March 2021

Respondent Nos. 2 and 4 in C.M.A.No.5/2019, on the

file of Sub Court, Payyannur, have filed this OP

requesting for issue of direction to the Court below

for early disposal of the C.M.A.

2. I have heard learned Counsel for the

petitioners.

3. It is pointed out that some of the petitioners

are senior citizens and one of them is undergoing

treatment for cancer. A report was called for from the

Court below and in the report dated 05.03.2021, learned

officer has pointed out that more than 700 number of 5+

year old cases are pending for disposal. It is further

submitted that, in case two months time is granted, the

C.M.A could be taken up and disposed of within that

period.

In the result, O.P. is allowed, calling upon the

Court below to dispose of C.M.A No.5/2019, within a OP(C).No.549 OF 2021

period of two months from the date of production of

certified copy of this judgment.

Sd/-

T.V.ANILKUMAR

JUDGE

uu

18.03.2021 OP(C).No.549 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PLAINT IN OS NO. 16/2017 PENDING ON THE FILES OF HON'BLE MUNSIFF COURT, PAYYANNUR.

EXHIBIT P2 TRUE COPY OF THE C.M.A NO.5/2019 PENDING BEFORE SUB COURT, PAYYANNUR.

EXHIBIT P3 TRUE COPY OF THE JUDGMENT IN OP(C) NO.2763/2019 DATED 30.10.2019.

EXHIBIT P4 TRUE COPY OF THE IA NO.1489/2019 IN OS NO.16/2017.

EXHIBIT P5 TRUE COPY OF THE ORDER IN IA NO.1489/20190 IN OS NO.16/2017 DATED 21.12.2019

EXHIBIT P6 TRUE COPY OF THE IA NO.84/20 IN C.M.A NO.5/2019.