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Shibu Ibrahim vs The Assistant Commissioner Of ...
2021 Latest Caselaw 9051 Ker

Citation : 2021 Latest Caselaw 9051 Ker
Judgement Date : 18 March, 2021

Kerala High Court
Shibu Ibrahim vs The Assistant Commissioner Of ... on 18 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    THURSDAY, THE 18TH DAY OF MARCH 2021 / 27TH PHALGUNA, 1942

                       WP(C).No.5760 OF 2021(T)


PETITIONERS:

      1        SHIBU IBRAHIM, AGED 44 YEARS
               S/O. LATE IBRAHIM KUTTY,
               THAYYIL KIZHAKKTHIL HOUSE,
               PALACKAL, THEVALAKKARA P.O.,
               KOLLAM DISTRICT

      2        BALUMAHENDRA.B.,
               S/O. V.BABU, LEKSHMI NILAYAM,
               VALIYAVEEDU LANE, VNRA 21,
               KAMALESHWARAM, MANACAUD P.O.,
               THIRUVANANTHAPURAM DISTRICT

               BY ADVS.
               SRI.GEORGE POONTHOTTAM (SR.)
               SRI.VISHNU B.KURUP
               SMT.NISHA GEORGE

RESPONDENTS:

      1        THE ASSISTANT COMMISSIONER OF POLICE,
               CANTONMENT POLICE STATION,
               THIRUVANANTHAPURAM-695 001

      2        THE RETURNING OFFICER/
               ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES,
               GOVERNMENT SECRETARIAT STAFF,
               HOUSING COOPERATIVE SOCIETY LTD.
               THAMPANOOR WARD,
               THYCAUD VILLAGE,
               THIRUVANANTHAPURAM-695 014

      3        THE ELECTORAL OFFICER/
               GOVERNMENT SECRETARIAT STAFF,
               HOUSING COOPERATIVE SOCIETY LTD.
               THAMPANOOR WARD,
               THYCAUD VILLAGE,
               THIRUVANANTHAPURAM-695 014
 W.P(C).5760/2021
                                 2

       4       THE ADMINISTRATIVE COMMITTEE,
               GOVERNMENT SECRETARIAT STAFF,
               HOUSING COOPERATIVE SOCIETY LTD.
               THAMPANOOR WARD, THYCAUD VILLAGE,
               THIRUVANANTHAPURAM-695 014,
               REPRESENTED BY THE CONVENOR,
               SR VIJAYA DEV

               R4 BY ADV. SRI.M.SASINDRAN

OTHER PRESENT:

               ADV. BIMAL K. NATH (SR.GP)

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
18.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).5760/2021
                                        3




                                 JUDGMENT

When the matter was taken up, it was submitted by the learned

counsel for the petitioners that the election was conducted and the

results have been announced.

Accordingly, Writ Petition is closed.

Sd/-

                                               SUNIL THOMAS

Sbna                                              JUDGE
 W.P(C).5760/2021





                         APPENDIX


PETITIONER'S EXHIBITS:

EXHIBIT P1           TRUE COPY OF THE ELECTION NOTIFICATION NO.E
                     (2)    642/2021/S.C.E.C.DATED    04.02.2021

ISSUED BY THE STATE CO -OPERATIVE ELECTION COMMISSION AND PUBLISHED IN THE MATHRUBHUMI DAILY DATED 04.02.2021

EXHIBIT P2 TRUE COPY OF THE INTERIM ORDER DATED 12.02.2021 IN WA NO.93 OF 2021 PASSED BY THIS HON'BLE COURT

EXHIBIT P3 TRUE COPY OF THE ELECTION NOTIFICATION NO.E (2) 642/2021/S.C.E.C.DATED 17.02.2021 ISSUED BY THE STATE CO -OPERATIVE ELECTION COMMISSION

EXHIBIT P4 TRUE COPY OF THE COMPLAINT DATED 03.03.2021 ISSUED BY THE 1ST PETITIONER BEFORE THE 2ND RESPONDENT

EXHIBIT P5 TRUE COPY OF THE COMPLAINT DATED 03.03.2021 ISSUED BY THE 1ST PETITIONER BEFORE THE 1ST RESPONDENT

EXHIBIT P6 TRUE COPY OF THE COMPLAINT DATED 03.03.2021 ISSUED BY THE 2ND PETITIONER BEFORE THE1ST RESPONDENT

EXHIBIT P7 TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT NO.645/PTRD/21-CS DATED 03.03.2021 ISSUED BY THE 1ST RESPONDENT

EXHIBIT P8 TRUE COPY OF THE ACKNOWLEDGMENT RECEIPT NO.646/PTRD/21-CS DATED 03.03.2021 ISSUED BY THE 1ST RESPONDENT

 
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