Citation : 2021 Latest Caselaw 8980 Ker
Judgement Date : 17 March, 2021
WP(C) 6938/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
Present:
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
Wednesday,the 17th day of March 2021/26th Phalguna, 1942
WP(C) No.6938/2021(N)
NAME AND ADDRESS OF THE PETITIONER
For information purpose only
MURALEEDHARAN PILLAI,
S/O. OMANAKUTTAN PILLAI, MAYA BHAVAN, KOTTAYIL, ODANAVATTOM,
KOTTARAKARA, KOLLAM DISTRICT.
NAME AND ADDRESS OF THE RESPONDENTS
1. THE REGIONAL TRANSPORT AUTHORITY,
KOLLAM, REPRESENTED BY ITS SECRETARY, PIN-691 001.
2. THE SECRETARY,
REGIONAL TRANSPORT AUTHORITY, CIVIL STATION, KOLLAM-691 001.
3. ANU C.K.,
S/O. KRISHNAN KUTTY PILLAI, KRISNAGIRI, PUNUKKNOOR, ALUMOODU
P.O., KOTTARAKARA, KOLLAM DISTRICT.
Writ Petition (civil) praying inter alia that in the circumstances stated in the
affidavit filed along with the WP(C) the High Court be pleased to stay all further
proceedings pursuant to Exhibit P4 order os the STAT in MVARP No.52 of 2018
and Exhibit P5 notice of timing conference. pending disposal of the Writ Petition
(Civil).
This petition coming on for admission upon perusing the petition and the
affidavit filed in support of WP(C) and upon hearing the arguments of Sri.
O.D.SIVADAS, Advocate for the petitioner and of SENIOR GOVERNMENT
PLEADER for R1 and R2, the court passed the following.
ORDER
Learned Senior Government Pleader takes notice for R1 and R2. Issue notice to R3 by Speed Post. Await instructions. Post on 31.03.2021. It is stated by the petitioner that timing conference is proposed to be held in relation to Exhibit P4 judgment on 18.03.2021. Though the matter can be taken up, orders shall not be passed till the next posting date. 17-03-2021 Sd/-
SUNIL THOMAS,JUDGE
/true copy/
WP(C) 6938/2021 2/2
Sd/-
ASSISTANT REGISTRAR
EXHIBIT P4 - TRUE COPY OF THE ORDER OF THE STAT IN MVARP NO.52 OF 2018 DATED 12.10.2018.
EXHIBIT P5 - NOTICE OF TIMING CONFERENCE DATED 09.03.2021 ISSUED BY THE 2ND RESPONDENT.
For information purpose only
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