For Information Purpose Only vs By Sri.K.P. Satheesan (Senior ...
2021 Latest Caselaw 8974 Ker

Con.Case(C) 283/2021                        1/1



                         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         Present:

                       THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                 Wednesday,the 17th day of March 2021/26th Phalguna, 1942

                 Contempt Case(C) No.283/2021(S) in WP(C) No.30194/2018


            For information purpose only
PETITIONER/PETITIONER
      UNNIRAJAN, AGED 47 YEARS, S/O. GOPALAN,
      KOLLAMTHODY VEEDU, KEEZHATTOOR P.O.,
      MALAPPURAM DISTRICT.

         BY SRI.K.P. SATHEESAN (SENIOR ADVOCATE) ALONG WITH
            ADVOCATES M/S. GOKUL D. SUDHAKARAN, K.SUDHINKUMAR,
            P.MOHANDAS (EKM), SABU PULLAN & S.K.ADHITHYAN.

RESPONDENT/ADDL. 4TH RESPONDENT
      DR.SAJI EASSOW, GENERAL MANAGER,
      MEAT PRODUCTS OF INDIA LTD., EDAYAR P.O.,
      KOOTHATTUKULAM, ERNAKULAM DISTRICT, PIN-686 662.


           This Contempt of Court Case (Civil) having come up for orders on
17/03/2021, the court on the same day passed the following:-
                                         O R D E R

Respondent to state by next posting as to how they are going to discharge the liability as ordered by this Court in the judgment.

Post on 24/03/2021.

17-03-2021 Sd/-

A.MUHAMED MUSTAQUE,JUDGE

/true copy/ Sd/-

ASSISTANT REGISTRAR