Wednesday vs By Advocate Sri.K.P.Sreekumar
2021 Latest Caselaw 8973 Ker

Con.Case(C) 112/2021                      1/2



                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       Present:
                          THE HONOURABLE MR.JUSTICE C.S.DIAS

        Wednesday,the 17th day of March 2021/26th Phalguna, 1942
     Contempt Case(Civil) No.112/2021(S) in OP(C) No.1634/2020
PETITIONER/PETITIONER
            For information purpose only
        BINI,AGED 48 YEARS
        D/O LATE RAMACHANDRAN,RAJALAYAM,
        NEELANGATTU THUNDIYIL,VYTTILA,ERNAKULAM

BY ADVOCATE SRI.K.P.SREEKUMAR

RESPONDENTS/RESPONDENTS
1.       SMT.BINDU,
         SPECIAL TAHSILDAR (LA),NH III,VYTTILA,
         ERNAKULAM DISTRICT,PIN-682 021.
2.       SRI.TONY JOSE T,
         THE ASSISTANT ENGINEER,
         PWD (ROADS) SUB DIVISION,
         ERNAKULAM DISTRICT,PIN-682 021.

GOVERNMENT PLEADER FOR RESPONDENTS

         This Contempt of Court Case(Civil) having come up for
orders on 17/03/2021, the Court on the same day passed the
following:
                                      O R D E R

In view of the enlargement of time granted by this Court till 21/3/2021,Post this Contempt Case on 22/3/2021.It is made clear that the respondents shall be present before this Court on 22/3/2021 for framing charge under the Contempt of Courts Act 1971 and Rules framed thereunder,if the judgment is not complied with.

17-03-2021 Sd/-C.S.DIAS,JUDGE

/true copy/ Sd/-

Con.Case(C) 112/2021 2/2

ASSISTANT REGISTRAR

For information purpose only