Sabu Peter vs The Hq Chief Engineer (Af)
2021 Latest Caselaw 8962 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM

                              PRESENT

                THE HONOURABLE SMT. JUSTICE P.V.ASHA

  WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942

                      WP(C).No.3664 OF 2021(G)


PETITIONER:

              SABU PETER,
              AGED 65 YEARS,
              S/O.K.C.PETER, KIZHAKKEDATH, T.C.VI/225,
              PRASATH NAGAR, ULLOOR, THIRUVANANTHAPURAM-695 011.

              BY ADV. SRI.J.G.SYAMNATH

RESPONDENT:

              THE HQ CHIEF ENGINEER (AF),
              MILITARY ENGINEERING SERVICES, NO.2, DC AREA,
              MES ROAD, YESHWANTHPUR POST, BANGALORE-560 022.

              BY ADV. SRI.P.VIJAYAKUMAR, ASG OF INDIA

THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.3664 OF 2021(G)

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                            JUDGMENT

The learned counsel for the

petitioner seeks to withdraw the writ

petition.

Accordingly, this writ petition is

dismissed as withdrawn. Sd/-

P.V.ASHA JUDGE ww