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Wednesday vs For Information Purpose Only
2021 Latest Caselaw 8959 Ker

Citation : 2021 Latest Caselaw 8959 Ker
Judgement Date : 17 March, 2021

Kerala High Court
Wednesday vs For Information Purpose Only on 17 March, 2021
WP(C) 10304/2020                     1/2

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  Present:
              THE HONOURABLE MR. JUSTICE SATHISH NINAN

         Wednesday,the 17th day of March 2021/26th Phalguna, 1942
                         WP(C) No.10304/2020(K)
PETITIONER

    For    information purpose only
     LOVELY JOSE,AGED 53 YEARS
     W/O.JOSE, THELLIYIL HOUSE, CHERUPUZHA P.O, KANNUR
      DISTRICT-670 511
RESPONDENTS
1. JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
KANNUR,THAVAKKARA, KANNUR, KERALA-670 002
2. ASSISTANT REGISTRAR OF CO-OPERATIVE SOCIETIES (GENERAL)
     KANNUR, NEAR PALAKKAD SWAMI MADAM, KANNUR, KERALA 670
     002.
3. THE PAYYANNUR CO-OPERATIVE TOWN BANK LTD.,NO. C-287,
REGISTERED OFFICE, PAYYANNUR, KANNUR DISTRICT-670 3017
4. AUTHORIZED OFFICER,
     THE PAYYANNUR CO-OPERATIVE TOWN BANK LTD., NO. C-287,
     REGISTERED OFFICE, PAYYANNUR, KANNUR DISTRICT-670 3017
  Writ Petition (civil) praying inter alia that in the circumstances stated
in the affidavit filed along with the WP(C) the High Court be pleased to
stay all recovery proceedings pursuant to classification of loan as NPA on
26-4-2015 in loan account No. ML-661 maintained by the Petitioner with
the 3rd Respondent until final disposal of this Writ Petition.
   The letter no SA 74/2019/274 of the Debt recovery Tribunal-1,
Ernakulam dated 3rd march ,2021 seeking extension of time for disposal
of securitisation Application no.74/2019 coming on for orders and this
Court's Judgment dated 21-08-2020 and upon hearing the arguments of
M/S. NISHIN GEORGE VIJAYABABU, ANNAMMA PHILIP, BIJU ABRAHAM
(KAIPPANPLACKAL) & HAFY PUNTHALA WILSON, Advocates for the
petitioner and of SRI. MAHESH V RAMAKRISHNAN, Advocate for
 respondents 3 & 4, the court passed the following:-
 WP(C) 10304/2020                   2/2



                               ORDER

Time extended as sought for. 17-03-2021 Sd/-

SATHISH NINAN,JUDGE /true copy/ Sd/-

For information purpose only ASSISTANT REGISTRAR

 
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