Emirates Shipping Agencies ... vs State Of Kerala
2021 Latest Caselaw 8957 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

          THE HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

   WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942

                      WP(C).No.28384 OF 2019(W)


PETITIONER:

               EMIRATES SHIPPING AGENCIES (INDIA) PVT. LTD.,
               BAB TOWERS, DOOR NO.CC 61-1774 & CC 61-1775, EASTERN
               BLOCK, 4TH FLOOR, M.G.ROAD, ATLANTIS, NEAR COCHIN
               SHIPYARD, COCHIN - 682 015, REPRESENTED BY ITS BRANCH
               MANAGER SRI.P.S.KANNAN.

               BY ADVS.
               SRI.V.M.SYAM KUMAR
               SMT.KRIPA ELIZABETH MATHEWS
               SMT.P.F.ROSY
               SMT.SNEHA RAJIV


RESPONDENTS:

      1        STATE OF KERALA,
               REPRESENTED BY THE SECRETARY TO THE
               DEPARTMENT OF HOME AFFAIRS, SECRETARIAT,
               THIRUVANANTHAPURAM -695 001.

      2        DISTRICT POLICE SUPERINTENDENT,
               (RURAL), KALAMASERRY, ERNAKULAM DIST.,
               PIN - 683 104.

      3        SUB INSPECTOR OF POLICE,
               BINANI PURAM POLICE STATION, ERNAKULAM DIST.,
               PIN - 683 502.

      4        PERIYAR CHEMICALS PVT.LTD.,
               P.B.NO.1, BINANIPURAM, ALUVA, PIN - 683 502,
               REP. BY ITS DIRECTOR SRI.NARAYANAN S.CHITTAYIL.

      5        OPAL ASIA INDIA PVT.LTD.,
               SABARI SAMRIDHY, OPP.UNION PARK, SION,
               TROMBAY RD., CHEMBUR, MUMBAI - 400 071,
               HAVING ITS OFFICE ON CAMPUS OF
               M/S.PERIYAR CHEMICALS, BINANIPURAM,
               ALUVA REP. BY ITS DIRECTOR AJITH MILAN.

               R4 BY ADV. SRI.SHAIJAN C.GEORGE
               R4 BY ADV. SMT.SAJITHA GEORGE
 WP(C).No.28384 OF 2019(W)    2

             R4 BY ADV. SHRI.JOE THOMAS
             R1-2 SMT.MABLE C KURIAN, GOVERNMENT PLEADER

     THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.28384 OF 2019(W)           3




                                 JUDGMENT

When this matter was taken up, Sri.V.M.Syam Kumar, the learned counsel

appearing for the petitioner submitted that he has filed a memo seeking to

withdraw the writ petition as the relief sought for has become infructuous.

This writ petition is dismissed as withdrawn.

Sd/-

RAJA VIJAYARAGHAVAN V

JUDGE sru