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M/S Woodon Mdf Panels Private ... vs Shereena.P.A
2021 Latest Caselaw 8910 Ker

Citation : 2021 Latest Caselaw 8910 Ker
Judgement Date : 17 March, 2021

Kerala High Court
M/S Woodon Mdf Panels Private ... vs Shereena.P.A on 17 March, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

      THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

 WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA,
                          1942

     Con.Case(C).No.304 OF 2021 IN WP(C). 18105/2020

AGAINST THE ORDER/JUDGMENT IN WP(C) 18105/2020(K) OF HIGH
                     COURT OF KERALA


PETITIONER:

              M/S WOODON MDF PANELS PRIVATE LIMITED,
              AM ROAD, NELLIKUZHY P.O., KOTHAMANGALAM,
              ERNAKULAM DISTRICT-686 691, REPRESENTED BY ITS
              MANAGING DIRECTOR SHRI. PAREETH K.V. S/O.
              VEERAVU, AGED 61 YEARS

              BY ADVS.
              SRI.JOJI GEORGE JACOB
              SRI.RAAJESH S.SUBRAHMANIAN
              SRI.BABY KURIAKOSE
              SRI.V.R.RAJESH

RESPONDENTS:

     1        SHEREENA.P.A, SECRETARY IN CHARGE,
              VELLIYAMATTOM GRAMA PANCHAYATH, PANNIMATTOM
              P.O., THODUPUZHA, IDUKKI DISTRICT-685 588

     2        INDHU BIJU, PRESIDENT, VELLIYAMATTOM GRAMA
              PANCHAYATH, PANNIMATTOM P.O., THODUPUZHA,
              IDUKKI DISTRICT-685 588

              R1-2 BY ADV. SMT.DAISY A.PHILIPOSE
              R1-2 BY ADV. SRI.JAI GEORGE

     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN
FINALLY HEARD ON 17.03.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Con.Case(C).No.304 OF 2021 IN WP(C). 18105/2020

                            ..2..




                          JUDGMENT

Dated this the 17th day of March 2021

The respondents are present. As seen from

Annexure C, a decision was taken 'not to grant

license to the petitioner'. In view of the above,

recording the compliance, the contempt case is

closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR Con.Case(C).No.304 OF 2021 IN WP(C). 18105/2020

..3..

APPENDIX PETITIONER'S EXHIBITS:

ANNEXURE-A CERTIFIED COPY OF THE ORDER DATED 21.12.2020 IN WPC NO.18105/2020

ANNEXURE-B TRUE PHOTOCOPY OF THE RECEIPT BEARING NUMBER 6592236 DATED 06.01.2021 EVIDENCING SUBMISSION OF THE ORDER OF THIS HON'BLE COURT FOR COMPLIANCE BEFORE THE RESPONDENT PANCHAYATH

ANNEXURE-C TRUE PHOTOCOPY OF THE COMMUNICATION DATED 28.01.2021 BEARING NO.A3-4633/20 ISSUED BY THE 1ST RESPONDENT ALONG WITH THE MINUTES OF MEETING ON 13.01.2021

ANNEXURE-D TRUE PHOTOCOPY OF THE COMMUNICATION DATED 01.02.2021 BEARING NO.A3-4633/20 ISSUED BY THE 1ST RESPONDENT ALONG WITH THE MINUTES OF MEETING ON 13.01.2021

 
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