Kerala High Court
Anitha Amma N. vs The Joint Registrar Of ... on 17 March, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.3407 OF 2021(A)
PETITIONERS:
1 ANITHA AMMA N., AGED 51 YEARS
W/O.SUDARSANAN PILLAI K G
KADAPPAL HOUSE, NOW RESIDING AT GURUDANAM HOUSE,
PATTATHANAM POST, KOLLAM DISTRICT, PIN CODE-691 021.
2 K.V.VARGHESE, S/O.VARGHESE
KUNNUMPURATH HOUSE,
PATTATHANAM POST, KOLLAM DISTRICT,
PIN CODE-691 021.
BY ADVS.
SRI.D.SOMASUNDARAM
SRI.ARUN CHANDRAN
SHRI.HARIMOHAN
RESPONDENTS:
1 THE JOINT REGISTRAR OF COOPERATIVE SOCIETIES
(GENERAL),
OFFICE OF THE JOINT REGISTRAR OF COOPERATIVE
SOCIETIES (GENERAL), 2ND FLOOR,
COLLECTORATE, CUTCHERY,
KOLLAM DISTRICT, PIN CODE-691 013.
2 THE PATTATHANAM SERVICE COOPERATIVE BANK LIMITED NO
1145,
PATTATHANAM POST, KOLLAM DISTRICT,
PIN CODE-691 021, REPRESENTED BY ITS SECRETARY
3 THE ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES
(GENERAL),
OFFICE OF THE JOINT REGISTRAR OF COOPERATIVE
SOCIETIES (GENERAL), KOLLAM, KOLLAM DISTRICT, PIN
CODE-691 001.
4 THE PRESIDENT,
BOARD OF DIRECTORS, THE PATTATHANAM SERVICE
COOPERATIVE BANK LIMITED NO 1145, PATTATHANAM POST,
KOLLAM DISTRICT, PIN CODE-691 021.
W.P(C).Nos.3407 and 3758 of 2021
2
5 JALAJA M,
JOINT REGISTRAR OF COOPERATIVE SOCIETIES (GENERAL),
R2 BY ADV. SRI.GEORGE POONTHOTTAM (SR.)
R2 BY ADV. SMT.NISHA GEORGE
R4 BY ADV. SRI.K.K.UNNI
OTHER PRESENT:
SR.GP K.P HARISH
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.03.2021, ALONG WITH WP(C).3758/2021(T), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.3407 and 3758 of 2021
3
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.3758 OF 2021(T)
PETITIONERS:
1 ANITHA AMMA N., AGED 51 YEARS
W/O. SUDARSHANAN PILLAI,
KADAPPAL HOUSE,
NOW RESIDING AT GURUDANAM HOUSE,
PATTATHANAM POST,
KOLLAM DISTRICT, PIN CODE - 691 021.
2 K. V. VARGHESE, AGED 61 YEARS
S/O. K. A. VARGHESE,
KUNNUMPURATH HOUSE, PATTATHANAM POST,
KOLLAM DISTRICT, PIN CODE - 691 021.
BY ADV. SRI.D.SOMASUNDARAM
RESPONDENTS:
1 THE JOINT REGISTRAR OF CO OPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF COOPERATIVE
SOCIETIES (GENERAL),
2ND FLOOR, COLLECTORATE, CUTCHERY,
KOLLAM DISTRICT, PIN CODE - 691 013.
2 THE ASSISTANT REGISTRAR OF COOPERATIVE SOCIETIES
(GENERAL)
OFFICE OF THE JOINT REGISTRAR OF COOPERATIVE
SOCIETIES (GENERAL), KOLLAM,
KOLLAM DISTRICT, PIN CODE - 691 001.
3 THE PATTATHANAM SERVICE CO-OPERTAITVE BANK LIMITED
NO.1145
PATTATHANAM POST, KOLLAM DISTRICT,
PIN CODE - 691 021,
REPRESENTED BY ITS SECRETARY.
W.P(C).Nos.3407 and 3758 of 2021
4
4 THE PRESIDENT
BOARD OF DIRECTORS,
THE PATTATHANAM SERVICE COOPERTAITVE BANK LIMITED
NO.1145, PATTATHANAM POST,
KOLLAM DISTRICT, PIN CODE - 691 021.
R1-2 BY GOVERNMENT PLEADER
R3 BY ADV. SRI.GEORGE POONTHOTTAM (SR.)
R3 BY ADV. SMT.NISHA GEORGE
R4 BY ADV. SRI.K.K.UNNI
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
17.03.2021, ALONG WITH WP(C).3407/2021(A), THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
W.P(C).Nos.3407 and 3758 of 2021
5
JUDGMENT
When the matters were taken up, learned counsel for the
petitioners submitted that, they do not propose to pursue both the Writ
Petitions.
Accordingly, Writ Petitions are dismissed as withdrawn reserving
the right of the petitioners to seek appropriate reliefs in accordance
with law.
Sd/-
SUNIL THOMAS
Sbna JUDGE
W.P(C).Nos.3407 and 3758 of 2021
APPENDIX OF WP(C) 3407/2021
PETITIONER'S EXHIBITS:
EXHIBIT P1 COPY OF THE MOTION DATED 12.1.2021
EXHIBIT P1 (A) COPY OF THE NOTICE DATED 23.1.2021
EXHIBIT P2 TRUE COPY OF THE NOTICE ISSUED BY THE 1ST
RESPONDENT DATED 21.1.2021
EXHIBIT P2 (A) TRUE COPY OF THE NOTICE DATED 1.2.2021
EXHIBIT P3 TRUE COPY OF THE EXPLANATION OF THE 1ST
PETITIONER
EXHIBIT P4 THE EXPLANATION SUBMITTED BY THE 2ND
PETITIONER
EXHIBIT P5 TRUE COPY OF THE INSTRUMENT DATED 11.9.2012
EXHIBIT P6 TRUE COPY OF THE SETTLEMENT DEED DATED
27.1.2020
EXHIBIT P7 TRUE COPY OF THE STAMPED EXPLANATION BY THE
1ST PETITIONER
EXHIBIT P7 (A) TRUE COPY OF THE STAMPED EXPLANATIONS BY
THE 2ND PETITIONER
EXHIBIT P8 TRUE COPY OF THE REPLY GIVEN BY THE 1ST
RESPONDENT
RESPONDENT'S EXHIBITS:
EXHIBIT R4A TRUE COPY OF THE LETTER DATED 19.02.201 OF
THE STATE INFOMATION OFFICER, SUB TREASURY
OFFICE, KOLLAM.
W.P(C).Nos.3407 and 3758 of 2021
APPENDIX OF WP(C) 3758/2021
PETITIONER'S EXHIBITS:
EXHIBIT P1 COPY OF THE MOTION DATED 12.01.2021.
EXHIBIT P2 COPY OF THE NOTICE DATED 23.01.2021.
EXHIBIT P3 TRUE COPY OF THE NOTICE ISSUED BY THE 1ST
RESPONDENT DATED 21.01.2021.
EXHIBIT P4 TRUE COPY OF THE NOTICE DATED 01.02.2021.
EXHIBIT P5 TRUE COPY OF THE PROCEEDINGS DATED
09.02.2021, DISQUALIFYING THE PETITIONERS.
