Kerala High Court
Raghavan K.A vs S.Venkatesapathy Ias on 17 March, 2021
Con.Case(C).No.1959 OF 2020 IN WP(C). 20524/2019
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IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE SMT. JUSTICE P.V.ASHA
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
Con.Case(C).No.1959 OF 2020 IN WP(C). 20524/2019
AGAINST THE ORDER/JUDGMENT IN WP(C) 20524/2019(M) OF HIGH COURT
OF KERALA
PETITIONER/S:
1 RAGHAVAN K.A.
AGED 60 YEARS
S/O.K.KUNHAMBU PODUVAL(ASSISTANT ENGINEER,KERALA
WATER AUTHORITY,WATER SUPPLY
SECTION,TALIPARAMBA,KANNUR,
RETIRED ON 30.4.2016,PPO NO.8840),
RESIDING AT SREEVASAM,VALIYAPARAMBA,
KODAKKAD.P.O, KASARAGOD DISTRICT-671310.
2 JAYA PRAKASH.K.V,
AGED 60 YEARS
S/O.C.CHANDU NAIR,(ASSISTANT ENGINEER(HG),KERALA
WATER AUTHORITY,WATER SUPPLY SECTION,
TALIPARAMBA,KANNUR,RETIRED ON 30.11.2015,PPO
NO.8537),RESIDING AT PUNARTHAM,KUTTAMATH,PONMALAM,
CHERVATHUR.P.O,KASARAGOD DISTRICT,PIN-671313.
3 SUBRAMANIAN.P.U,
AGED 60 YEARS
S/O.KESAVAN NAIR,(HEAD OPERATOR (HG),KERALA WATER
AUTHORITY,PH SECTION,TIRUR,MALAPPURAM,RETIRED ON
31.5.2016,PPO NO.8727),RESIDING AT
GRACE,THEKKUMURI.P.O,TIRUR,THEKKUMMURI.P.O,
MALAPPURAM DISTRICT,PIN-676105.
4 GANGADHARAN.P,
AGED 60 YEARS
S/O KARAPPAN,(OPERATOR(HG),KERALA WATER
AUTHORITY,PH SECTION,TIRUR,MALAPPURAM,
RETIRED ON 30.11.2015,PPO NO.8873),RESDING AT
PATHIYAM PARAMBIL HOUSE,PURATHOR.P.O,
TIRUR,MALAPPURAM DISTRICT,PIN-676102.
5 MAMMU.M,
AGED 61 YEARS
Con.Case(C).No.1959 OF 2020 IN WP(C). 20524/2019
2
S/O.KUNHALANKUTTY,(CLEANER (HG),KERALA WATER
AUTHORITY,PH SUB DIVISION,MALAPPURAM,
RETIRED ON 31.5.2015,PPO NO.8562),RESIDING AT
MANKARATHODY HOUSE,KIZHAKKETHALA,
KOTTAPPADY,MALAPPURAM DISTRICT,PIN-676519.
6 P.CHELLY,
AGED 60 YEARS
S/O.CHERIYATHAN,(OPERATOR(HG),KERALA WATER
AUTHORITY,PH SECTION,MANJERI,MALAPPURAM,RETIRED ON
29.2.2016,PPO NO.8581),RESIDING AT SURAMYA
NIVAS,PALOTTIL,PAYYANAD.P.O,MANJERI,
MALAPPURAM DISTRICT,PIN-676122.
7 GANESHIAL.S,
AGED 61 YEARS
S/O.SATJYANESHAN,(DRAFTSMAN GRADE I),KERALA WATER
AUTHORITY,PH SUB DIVISION,SULTHAN BATHERY,RETIRED
ON 31.5.2015,PPO NO.8521),
RETIRED ON PLANKAVILAPUTHAN VEEDU,NEMMENI.P.O,
MADAKKARA,WAYANAD DISTRICT,PIN-673592.
8 SURENDRAN.K.P,
AGED 61 YEARS
S/O.RAGHAVAN NAIR,(DRIVER,KERALA WATER AUTHORITY,PH
DIVISION,SULTHAN BATHERY,
RETIRED ON 31.5.2015,PPO NO.8415),
RESIDING AT RAMANIKA,PUTHANKUNNU.P.O,
NAMBIKOLLY,WAYANAD DISTRICT,PIN-673595.
9 I.P.IBRAHIM,
AGED 61 YEARS
S/O.MOHAMMED,(PUMP OPERATOR,KERALA WATER
AUTHORITY,PH SUB DIVISION,SULTHAN BATHERY,RETIRED
31.5.2015,PPO NO.8425),
RESIDING AT ILLATHUPARAMBIL ,KALPATTA.P.O,
WAYANAD DISTRICT,PIN-673121.
BY ADV. SHRI.K.P.RAJEEVAN
RESPONDENT/S:
1 S.VENKATESAPATHY IAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS),MANAGING DIRECTOR,KERALA WATER
AUTHORITY,JALA BHAVAN,THIRUVANANTHAPURAM,
PIN-695033.
2 SRI.SHIJITH.V,
(AGE AND FATHER'S NAME NOT KNOWN TO THE
Con.Case(C).No.1959 OF 2020 IN WP(C). 20524/2019
3
PETITIONERS),FINANCE MANAGER AND CHIEF ACCOUNTS
OFFICER,KERALA WATER AUTHORITY,
JALA BHAVAN,THIRUVANANTHAPURAM,
PIN-695033.
3 ADDL.R3.PRANAB JYOTHI NATH IAS
(AGE AND FATHER'S NAME NOT KNOWN TO THE
PETITIONERS) SECRETARY TO THE GOVERNMENT, WATER
RESOURCES DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM - 695001
ADDL.R3 IMPLEADED AS PER ORDER DATED 27.1.2021 IN
IA 1/2021
R1-2 BY SHRI.P.BENJAMIN PAUL, SC, KERALA WATER
AUTHORITY
THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP FOR
ADMISSION ON 17.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
Con.Case(C).No.1959 OF 2020 IN WP(C). 20524/2019
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JUDGMENT
Dated this the 17th day of March 2021
Learned counsel for the petitioners submit that the
direction in the judgment dated 20.11.2019 in WP(C) No.20524 of
2019 is complied with. Accordingly the Contempt Case is closed.
Sd/-
P.V.ASHA
rkc JUDGE
Con.Case(C).No.1959 OF 2020 IN WP(C). 20524/2019
APPENDIX
PETITIONER'S/S EXHIBITS:
ANNEXURE A1 CERTIFIED COPY OF THE JUDGMENT IN
W.P(C)NO.20524/2019 DATED 20.11.2019.
ANNEXURE A2 COPY OF THE ORDER DATED 26.08.2020 IN
I.A.NO.1 OF 2020 IN W.P(C)NO.20524 OF 2019.
