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Ramachandran Nair vs Bhagheeradhi Amma
2021 Latest Caselaw 8846 Ker

Citation : 2021 Latest Caselaw 8846 Ker
Judgement Date : 17 March, 2021

Kerala High Court
Ramachandran Nair vs Bhagheeradhi Amma on 17 March, 2021
             IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

             THE HONOURABLE MRS. JUSTICE MARY JOSEPH

   WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942

                          RFA.No.82 OF 2010

    AGAINST THE JUDGMENT IN O.S.No.73/2007 DATED 31-07-2009 OF
                  PRINCIPAL SUB COURT,ERNAKULAM


APPELLANT/PLAINTIFF:


             RAMACHANDRAN NAIR,
             S/O LATE ACHUKUTTY @ AMMU ACHU,
             AGED 76 YEARS, ANANDA BHAVAN, KOVOOR,
             NELLAKODE VILLAGE, KOZHIKODE TALUK.


             BY ADV. SRI.B.N.SHIVA SHANKER



RESPONDENTS/DEFENDANTS:


      1      BHAGHEERADHI AMMA,
             AGED 63 YEARS,
             D/O.NARAYANA PILLA, KALLETHU PARAMBIL HOUSE,
             VADAKKE PANAYIDA, ELAMAKKARA P.O., KOCHI-26.


      2      MALATHI AMMA,
             AGED 59 YEARS,
             D/O.NARAYANA PILLA,
             KALLETHU PARAMBIL HOUSE,
             VADAKKE PANAYIDA,
             ELAMAKKARA P.O., KOCHI-26.


      3      SARASWATHY AMMA,
             AGED 51 YEARS,
             D/O.NARAYANA PILLA,
             KALLETHU PARAMBIL HOUSE,
             VADAKKE PANAYIDA,
             ELAMAKKARA P.O., KOCHI-26.
 RFA.No.82 OF 2010             2

      4      PRABHAKARA PILLA,
             AGED 57 YEARS,
             S/O.NARAYANA PILLA,
             KALLETHU PARAMBIL HOUSE,
             VADAKKE PANAYIDA,
             ELAMAKKARA P.O., KOCHI-26.



      5      GOPALAKRISHNAN,
             AGED 55 YEARS,
             S/O.NARAYANA PILLA,
             KALLETHU PARAMBIL HOUSE,
             VADAKKE PANAYIDA,
             ELAMAKKARA P.O.,
             KOCHI-26.

      6      RAVEENDRAN PILLA,
             AGED 51 YEARS,
             S/O.NARAYANA PILLA, KALLETHU PARAMBIL HOUSE,
             VADAKKE PANAYIDA, ELAMAKKARA P.O.,
             KOCHI-26.

      7      SURESHKUMAR,
             AGED 47 YEARS,
             S/O.NARAYANA PILLA,
             KALLETHU PARAMBIL HOUSE,
             VADAKKE PANAYIDA,
             ELAMAKKARA P.O., KOCHI-26.

      8      BHAVANI AMMA,
             AGED 91 YEARS,
             W/O.NARAYANA PILLA,
             KALLETHU PARAMBIL HOUSE, VADAKKE PANAYIDA,
             ELAMAKKARA P.O., KOCHI-26.

             R1-R8 BY ADV. SRI.K.R.VINOD

    THIS REGULAR FIRST APPEAL HAVING BEEN FINALLY HEARD     ON
    17.03.2021, THE COURT ON THE SAME DAY DELIVERED THE
    FOLLOWING:
 RFA.No.82 OF 2010              3




                          JUDGMENT

Dated this the 17th day of March, 2021

The learned counsel for the appellant seeks for permission

to withdraw the appeal. Memo is also filed to the effect.

In the above circumstances, the appeal stands dismissed

as withdrawn.

Sd/-

MARY JOSEPH

JUDGE MJL

 
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