Kerala High Court
D.S.Chandran vs Kerala State Road Transport ... on 17 March, 2021
W.P(C).4436/2021 and connections
1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4561 OF 2021(U)
PETITIONER/S:
D.S.CHANDRAN
AGED 53 YEARS
S/O SUGATHAN,KAKKALAMPARAMBIL,
MANNANCHERRY.P.O, ALAPPUZHA,
PIN-688538.
BY ADVS.
SMT.C.G.BINDU
SMT.AJITHA C.G.
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR,TRANSPORT
BHAVAN,
THIRUVANANTHAPURAM,PIN-695023.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN,
THIRUVANANTHAPURAM,PIN-695023.
R1 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).2852/2021(F) AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.2852 OF 2021(F)
PETITIONER/S:
1 ANIL KUMAR M.,
AGED 47 YEARS
CONDUCTOR GRADE-I, K.S.R.T.C., KOLLAM DEPOT,
KOLLAM.
2 C.S.RAJEEV KUMAR,
CONDUCTOR GRADE-I, K.S.R.T.C., KOLLAM DEPOT,
KOLLAM.
3 JAI MATHEW,
CONDUCTOR GRADE-I, K.S.R.T.C., KARUNAGAPPALLY
DEPOT, KOLLAM.
4 SANTHOSH V.NAIR,
CONDUCTOR GRADE-II, K.S.R.T.C., KOLLAM DEPOT,
KOLLAM.
5 ARUN KUMAR V.A.,
CONDUCTOR GRADE-I, K.S.R.T.C., KOLLAM DEPOT,
KOLLAM.
6 TITTO S.KUMAR,
CONDUCTOR GRADE-II, K.S.R.T.C., KOLLAM DEPOT,
KOLLAM.
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
SRI.GOKUL D. SUDHAKARAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY THE CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM-695014.
W.P(C).4436/2021 and connections
2 THE CHAIRMAN AND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, THIRUVANANTHAPURAM-695014.
R1-2 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4183 OF 2021(W)
PETITIONER/S:
1 SREEJU S.
AGED 34 YEARS
CONDUCTOR,K.S.R.T.C,KOLLAM DEPOT,
KOLLAM.
2 AKHIL.V,
CONDUCTOR,K.S.R.T.C,
KARUNAGAPPALLY DEPOT,
KOLLAM.
3 SHYJITH.G.L,
CONDUCTOR,K.S.R.T.C,VENJARAMOODU
DEPOT,THIRUVANANTHAPURAM.
4 P.C.RATHICHANDRAN,
CONDUCTOR,K.S.R.T.C,KOLLAM DEPOT,
KOLLAM.
5 S.BAIJU,
CONDUCTOR,KS.R.T.C,KOLLAM DEPOT,
KOLLAM.
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
SRI.GOKUL D. SUDHAKARAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS CHAIRMAN AND MANAGING
DIRECTOR,TRANSPORT
BHAVAN,FORT.P.O,THIRUVANANTHAPURAM-695023.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
W.P(C).4436/2021 and connections
KERALA STATE ROAD TRANSPORT CORPORATION,TRANSPORT
BHAVAN,
FORT.P.O, THIRUVANANTHAPURAM-695023.
R1 BY ADV. SRI.T.P.SAJAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4223 OF 2021(C)
PETITIONER/S:
1 SUDHEER K.
AGED 48 YEARS
DRIVER GRADE-I, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
2 V.C. RAJENDRAN
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
3 A.V. VIMESH
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
4 A. UNNIKRISHNAN
FIRST GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
5 K. MANOJ
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
6 T. MANOJ
SPECIAL GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
7 V.K. SUKUMARAN
SPECIAL GRADE DRIVER, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
8 P. SHAJAN
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
9 UDAYAKUMAR M.
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
W.P(C).4436/2021 and connections
10 RENJITH R. NAIR
CONDUCTOR FIRST GRADE, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
11 C.K. RAMESH
CONDUCTOR FIRST GRADE, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
12 B. PRADEEP
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
13 B. SUDHEESH
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
14 RAJAN P.S.
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
15 R. PRAVEENKUMAR
CONDUCTOR SECOND GRADE, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
16 K.A. ABDUL SALEEM
SPECIAL GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
17 S. SAJEEV KUMAR
SPECIAL GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
18 R. KALIDASAN
CONDUCTOR FIRST GRADE, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
19 K.S. SHIJU
CONDUCTOR FIRST GRADE, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
20 V. KRISHNAKUMAR
CONDUCTOR FIRST GRADE, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
21 BIJOY BHASKARAN M.
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
22 P. VENUGOPAL
DRIVER FIRST GRADE, K.S.R.T.C., PALAKKAD DEPOT,
W.P(C).4436/2021 and connections
PALAKKAD.
23 T.P. PRAVEEN
SPECIAL GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
24 K. UNNIKRISHNAN
SELECTION GRADE CONDUCTOR, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
25 A. NOUSHAD
CONDUCTOR FIRST GRADE, K.S.R.T.C., VADAKKANCHERRY
DEPOT, PALAKKAD.
26 ABHILASH T.M.
CONDUCTOR FIRST GRADE, K.S.R.T.C., CENTRAL DEPOT,
THIRUVANANTHAPURAM.
27 A.K. SUMESH
CONDUCTOR FIRST GRADE, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
28 T. JAYARAJAN
CONDUCTOR FIRST GRADE, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
29 NITHIN BABU
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
30 S. SANEESH
SELECTION GRADE CONDUCTOR, K.S.R.T.C., ATTINGAL
DEPOT, THIRUVANANTHAPURAM.
31 A. AJI
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
32 VISHNU D. RAJ
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
33 RENJITH R.K.
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
34 R. ABHILASH
SPECIAL GRADE CONDUCTOR, K.S.R.T.C., ATTINGAL
DEPOT, THIRUVANANTHAPURAM.
W.P(C).4436/2021 and connections
35 A. AJIMSHA
CONDUCTOR SECOND GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
36 J.P. MANOOP
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
37 S. SACHIN
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
38 S. SUDHEER KUMAR
SPECIAL GRADE CONDUCTOR, K.S.R.T.C., ATTINGAL
DEPOT, THIRUVANANTHAPURAM.
39 A.B. SUNIL
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
40 M. SHIJU
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
41 K.P. RAMLAL
SPECIAL GRADE CONDUCTOR, K.S.R.T.C., ATTINGAL
DEPOT, THIRUVANANTHAPURAM.
42 K.S. AJEESH
SPECIAL GRADE CONDUCTOR, K.S.R.T.C., ATTINGAL
DEPOT, THIRUVANANTHAPURAM.
43 R.P. ARJUN
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
44 L. LIJU
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
45 R.S. RIJU
SPECIAL GRADE CONDUCTOR, K.S.R.T.C., ATTINGAL
DEPOT, THIRUVANANTHAPURAM.
46 JEEJU JAYAN
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
47 R. REJI
CONDUCTOR FIRST GRADE, K.S.R.T.C., ATTINGAL DEPOT,
W.P(C).4436/2021 and connections
THIRUVANANTHAPURAM.
48 N. SAJI
CONDUCTOR SECOND GRADE, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
49 T. SHIBU
SELECTION GRADE CONDUCTOR, K.S.R.T.C., MANNARKKAD
DEPOT, THIRUVANANTHAPURAM.
50 K. ABBAS
CONDUCTOR FIRST GRADE, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
SRI.GOKUL D. SUDHAKARAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT P.O., THIRUVANANTHAPURAM-
695023.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT P.O., THIRUVANANTHAPURAM-695023.
R1-2 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4320 OF 2021(L)
PETITIONER/S:
SHAJI T.M.
AGED 48 YEARS
DRIVER GRADE-I, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARUR DEPOT, ERNAKULAM DISTRICT
(NOW UNDER ORDERS OF TRANSFER TO PALODE DEPOT IN
THIRUVANANTHAPURAM DISTRICT), RESIDING AT
THARAMBATH, THEKKUMPURAM, CHENGANDAMANGALAM,
ERNAKULAM DISTRICT.
BY ADV. SRI.O.D.SIVADAS
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN-695 001,
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN-695 001.
3 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, NORTH
PARUR DEPOT, ERNAKULAM, PIN-683 542.
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT
CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4321 OF 2021(M)
PETITIONER/S:
M.K.REJI
AGED 48 YEARS
DRIVER-GRADE-I, THE KERALA STATE ROAD TRANSPORT
CORPORATION, PERUMBAVOOR DEPOT, ERNAKULAM DISTRICT,
(NOW UNDER ORDERS OF TRANSFER TO ATTINGAL DEPOT IN
THIRUVANANTHAPURAM DISTRICT, RESIDING AT MULLASSERY
HOUSE, IRINGOL, PERUMBAVOOR, ERNAKULAM DISTRICT).
BY ADV. SRI.O.D.SIVADAS
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN-695001,
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN-695001.
3 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
PERUMBAVOOR DEPOT, ERNAKULAM DISTRICT, PIN-683542.
R1-3 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4322 OF 2021(M)
PETITIONER/S:
K.V.ANILKUMAR
AGED 44 YEARS
DRIVER GRADE I, THE KERALA STATE ROAD TRANSPORT
CORPORATION, KOTHAMANGALAM DEPOT, ERNAKULAM
DISTRICT,(NOW UNDER ORDERS OF TRANSFER TO ATTINGAL
DEPOT IN THIRUVANANTHAPURAM DISTRICT, RESIDING AT
MULLASSERY HOUSE, IRINGOL, PERUMBAVOOR, ERNAKULAM
DISTRICT.
BY ADV. SRI.O.D.SIVADAS
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN - 695001,
REPRESENTED BY ITS MANAGING DIRECTOR,
2 THE CHAIRMAN AND MANAGING DIRECTOR
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN - 695001.
3 THE ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
PERUMBAVOOR DEPOT, THIRUVANANTHAPURAM DISTRICT, PIN
- 683542.
R1-3 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4378 OF 2021(V)
PETITIONER/S:
1 T.KRISHNADAS
AGED 54 YEARS
(DRIVER, KSRTC, THAMARASSERY ,(THIRUVAMPADI),
DEPOT) RESIDING AT THADATHUMMAL HOUSE, NITU (PO),
KOZHIKODE DISTRICT 673 601.
2 N.S. BAIJU,
(DRIVER, KSRTC, THAMARASSERY, (THIRUVAMPADI),
DEPOT), RESIDING AT NHATTUKALAYIL HOUSE, KODENCHERY
(PO), KOZHIKODE DISTRICT 673 580.
3 UNNIMOYI V.N.,
(DRIVER, KSRTC, THAMARASSERY, (THIRUVAMPADI),
DEPOT), RESIDING A T VAYALILNECHOOLI HOUSE,
KARASSERY (PO), KOZHIKODE DISTRICT 673 602.
BY ADVS.
SHRI.K.P.RAJEEVAN
SMT.MEERA S RAJAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, 695 023.
2 EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM, 695
3 THE EXECUTIVE DIRECTOR
(NORTH ZONE),
KERALA STATE ROAD TRANSPORT CORPORATION,
KOZHIKODE 673 001.
4 ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
W.P(C).4436/2021 and connections
THAMARASSERI (THIRUVAMPADI), DEPOT, KOZHIKODE 673
R1-4 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4379 OF 2021(V)
PETITIONER/S:
1 PRADEEP K.S
AGED 42 YEARS
CONDUCTOR, K.S.R.T.C, KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601, KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
2 S.R. ARUN,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
3 AJEESH S,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
4 B. ASOKAN,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
5 A. UNNI,
CONDUCTOR, K.S.R.T.C, KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
6 MANOJ KUMAR M,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
7 P.G. KIRAN,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
8 ANIL KUMAR S,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
9 P.N. ARUN,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
W.P(C).4436/2021 and connections
10 R.S. RENJU,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
11 B. DEEPU,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
12 R. SHIJU KUMAR,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
13 B. JAIN,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
14 R. SABU,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
15 S. MANOJ,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
16 ABHILASH S,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
17 JYOTHIKUMAR A.V,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
18 BIJU M,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
19 SUJITH S.S,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
20 H. NOUSHAD,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
21 M.S. VINOD,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
22 R. RENJITH,
W.P(C).4436/2021 and connections
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
23 S. ABHAYAN,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
24 P. MIDHUN,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
25 ABHEESH V.S,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
26 SONY B.S,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
27 D.V. SANJITH,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
28 M.S. SAHIRI,
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT,
THIRUVANANTHAPURAM-695 572
29 S.V. SUNIL,
CONDUCTOR, K.S.R.T.C., KILIMANOOR DEPOT,
THIRUVANANTHAPURAM-695 601
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT P.O,THIRUVANANTHAPURAM-695
2 THE CHAIRMAN AND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT P.O, THIRUVANANTHAPURAM-695 023.
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT
CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4401 OF 2021(A)
PETITIONER/S:
1 LAIJU ABRAHAM,
AGED 52 YEARS
S/O. ABRAHAM , DRIVER GRADE I, KERALA STATE ROAD
TRANSPORT CORPORATION, KOTHAMANGALAM DEPOT,
ERNAKULAM DISTRICT, RESIDING AT MADATHILKUDIYIL,
PULINTHANAM P.O, POTHINICAD, ERNAKULAM DISTRICT,
PIN - 686671.
2 SASI A.K
AGED 52 YEARS
S/O. KELAN, DRIVER GRADE I, KERALA STATE ROAD
TRANSPORT CORPORATION, KOTHAMANGALAM DEPOT,
ERNAKULAM DISTRICT, RESIDING AT ANASSERIL HOUSE,
VADATTUPARA P.O, KOTHAMANGALAM, ERNAKULAM DISTRICT,
3 ASHRAF C. A,
AGED 53 YEARS
S/O. ABDUL KAREEM, DRIVER GRADE I, KERALA STATE
ROAD TRANSPORT CORPORATION, KOTHAMANGALAM DEPOT,
ERNAKULAM DISTRICT, RESIDING AT CHIRAPPURATH HOUSE,
PALLARIMANGALAM P.O. ADIVADU, KOTHAMANGALAM,
ERNAKULAM DISTRICT.
4 REJI MATHEW
AGED 52 YEARS
S/O.E.K, MATHAI, DRIVER GRADE I, KERALA STATE ROAD
TRANSPORT CORPORATION, KOTHAMANGALAM DEPOT,
ERNAKULAM DISTRICT, RESIDING AT EDAYATHUKUDY HOUSE,
MALIPPARA P.O, KOTHAMANGALAM, ERNAKULAM DISTRICT.
5 ANIL C.A
AGED 50 YEARS
S/O. ALIYAR C.K, DRIVER GRADE I, KERALA STATE ROAD
TRANSPORT CORPORATION, KOTHAMANGALAM DEPOT,
ERNAKULAM DISTRICT, RESIDING AT CHEMPARA HOUSE,
NELLIKUZHI P.O, ELAMBRA, KOTHAMANGALAM, ERNAKULAM
DISTRICT.
W.P(C).4436/2021 and connections
6 ABU PAUL
S/O. PAULOSE .E.V, DRIVER GRADE I, KERALA STATE
ROAD TRANSPORT CORPORATION, KOTHAMANGALAM DEPOT,
ERNAKULAM DISTRICT, RESIDING AT ELLATHUKUDY HOUSE,
KUTHUKUZHI P.O, KOTHAMANGALAM, ERNAKULAM DISTRICT,
PIN - 686691.
7 SAJEEVAN N.K,
AGED 52 YEARS
S/O. RAMAN KUMARAN, DRIVER GRADE I, KERALA STATE
ROAD TRANSPORT CORPORATION, KOTHAMANGALAM DEPOT,
ERNAKULAM DISTRICT, RESIDING AT NALOTHYKUDY HOUSE,
PLAMUDY P.O, KOTHAMANGALAM, ERNAKULAM DISTRICT, PIN
- 686692.
8 NOUSHAD V.K
AGED 47 YEARS
S/O. KOCHUMUHAMED, DRIVER GRADE I, KERALA STATE
ROAD TRANSPORT CORPORATION, KOTHAMANGALAM DEPOT,
ERNAKULAM DISTRICT, RESIDING AT VALLOMPADIKAL
HOUSE, CHERUVATTOOR P.O, KOTHAMANGALAM, ERNAKULAM
DISTRICT.
9 SURENDRAN O.N
AGED 52 YEARS
DRIVER GRADE I, KERALA STATE ROAD TRANSPORT
CORPORATION, KOTHAMANGALAM DEPOT, ERNAKULAM
DISTRICT, RESIDING AT OORREN, KOTTAPPADY P.O,
KOTHAMANGALAM, ERNAKULAM DISTRICT.
10 HAMMED N.M
AGED 50 YEARS
S/O. MEERAN N.M, DRIVER GRADE I, KERALA STATE ROAD
TRANSPORT CORPORATION, KOTHAMANGALAM DEPOT,
ERNAKULAM DISTRICT, RESIDING AT NANETHAN HOUSE,
NELLIKUZHI P.O, KOTHAMANGALAM, ERNAKULAM DISTRICT.
BY ADVS.
SRI.BABU JOSEPH KURUVATHAZHA
SRI.M.G.SREEJITH
SMT.K.S.ARCHANA
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
FORT P.O, THIRUVANANTHAPURAM - 695023, REPRESENTED
BY ITS CHAIRMAN AND MANAGING DIRECTOR.
2 EXECUTIVE DIRECTOR(ADMN)
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
W.P(C).4436/2021 and connections
BHAVAN, FORT P.O, THIRUVANANTHAPURAM - 695023.
3 DISTRICT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
KOTHAMANGALAM DEPOT, KOTHAMANGALAM, ERNAKULAM
DISTRICT, PIN - 686691.
R1-3 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4405 OF 2021(A)
PETITIONER/S:
DILEEP S.
AGED 44 YEARS
S/O.SUDHAKARAN, CONDUCTOR SELECTION GRADE, KSRTC,
KOLLAM DEPOT, RESIDING AT D.S.NIVAS, PEROOR,
THATTARKONAM P.O., KOLLAM-691 005.
BY ADV. SRI.K.V.ANIL KUMAR
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION (K.S.R.T.C.
IN SHORT)
(K.S.R.T.C. IN SHORT), REPRESENTED BY ITS CHAIRMAN
AND MANAGING DIRECTOR, TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM, PIN-695 001.
2 CHAIRMAN AND MANAGING DIRECTOR,
KSRTC, TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM,
PIN-695 001.
3 THE DISTRICT TRANSPORT OFFICER,
KSRTC KOLLAM, KOLLAM DISTRICT, PIN-691 013.
R1 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4430 OF 2021(C)
PETITIONER/S:
SHABU M.K.
AGED 43 YEARS
S/O. LATE M.K.KRISHNAPILLAI, DRIVER, GRADE-1,
K.S.R.T.C, KOTHAMANGALAM DEPOT, ERNAKULAM DISTRICT,
RESIDING AT MURUKAVILASAM, RAYAMANGALAM P.O.,
RAYAMANGALAM, ERNAKULAM DISTRICT.
BY ADV. SRI.A.S.SREEJAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT P.O., THIRUVANANTHAPURAM-695
2 THE CHAIRMAN AND MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT P.O., THIRUVANANTHAPURAM-695 023
3 THE ASSISTANT TRANSPORT OFFICER
KSRTC KOTHAMANGALAM, ERNAKULAM DISTRICT, PIN-686
R1 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4436 OF 2021(D)
PETITIONER/S:
1 CARL LEWIS.S.
AGED 51 YEARS
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
2 ARUN PRAKASH,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
3 SANJU.V.K.,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
4 SHIJU.S.S.,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
5 RAKESH K.NAIR,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
6 G.P.PRAVEEN,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
7 SAJEEV KUMAR.J.,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
8 S.S.SANTHOSH,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
9 SHAJI.B.,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
W.P(C).4436/2021 and connections
10 ARUNLAL.A.,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
11 A.P.ANIL,
CONDUCTOR SELECTION GRADE, K.S.R.T.C., ATTINGAL
DEPOT, THIRUVANANTHAPURAM.
12 JAYARAJ.V.
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
13 PRADEEP.R.
CONDUCTOR SELECTION GRADE, K.S.R.T.C., ATTINGAL
DEPOT, THIRUVANANTHAPURAM.
14 ANIL KUMAR.M.
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
15 AJIKUMAR.S.
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
16 N.NANDAN,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
17 R.S.SARITH,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
18 P.BINU,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
19 BIJULAL.N.
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
20 SAJITH.T.
CONDUCTOR SPECIAL GRADE, K.S.R.T.C., ATTINGAL
DEPOT, THIRUVANANTHAPURAM.
21 BIJU.S.R.
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
22 SUJEESH SURENDRAN,
CONDUCTOR GRADE I, K.S.R.T.C., KANNUR DEPOT,
W.P(C).4436/2021 and connections
THIRUVANANTHAPURAM.
23 K.GIREESH,
CONDUCTOR GRADE I, K.S.R.T.C., THURUVANANTHAPURAM
CENTRAL DEPOT, THIRUVANANTHAPURAM.
24 SAJITH.S.
CONDUCTOR GRADE I, K.S.R.T.C., THURUVANANTHAPURAM
CENTRAL DEPOT, THIRUVANANTHAPURAM.
25 M.G.SURESH,
CONDUCTOR GRADE II, K.S.R.T.C., ADOOR DEPOT,
PATHANAMTHITTA.
26 SHAJIMON.A.,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
27 N.RAJESH,
CONDUCTOR GRADE II, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
28 SINU ANAND,
CONDUCTOR GRADE II, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
29 MIDHUN MAHESH,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
30 RAJESH.K.R.,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
31 L.B.RAJESH,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
32 V.S.VINOD,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
33 M.HASHIM,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
34 V.R.HARIKUMAR,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
W.P(C).4436/2021 and connections
35 V.B.RENJITH,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
36 A.ANISH,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
37 S.SHIBU,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
38 M.J.BIJUKUMAR,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
39 R.ANIL KUMAR,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
40 C.SANDEEP,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
41 V.RAJEEVAN NAIR,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
42 P.PRATHEEP,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
43 K.K.HAKKIM,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
44 R.SHAJU,
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
45 ANAS MOHAMMED.A.N.
CONDUCTOR GRADE I, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
46 CHANDRAKUMAR.T.
CONDUCTOR GRADE I, K.S.R.T.C., PALA DEPOT,
KOTTAYAM.
47 BINU JOHN,
CONDUCTOR SELECTION GRADE, K.S.R.T.C., PALA DEPOT,
W.P(C).4436/2021 and connections
KOTTAYAM.
48 AJITH DEVASI,
CONDUCTOR GRADE I, K.S.R.T.C., PALA DEPOT,
KOTTAYAM.
49 M.T.SREENI,
CONDUCTOR SPECIAL GRADE, K.S.R.T.C., PALA DEPOT,
KOTTAYAM.
50 ANISH M.RAJ,
CONDUCTOR GRADE I, K.S.R.T.C., PALA DEPOT,
KOTTAYAM.
51 AJITH KUMAR.M.D.,
CONDUCTOR GRADE I, K.S.R.T.C., PALA DEPOT,
KOTTAYAM.
52 T.D.DILEEP KUMAR,
DRIVER GRADE II, K.S.R.T.C., PALA DEPOT, KOTTAYAM.
53 SREEJITH.N.K.,
CONDUCTOR GRADE I, K.S.R.T.C., THOTTILPALAM DEPOT,
KOZHIKODE.
54 BABURAJAN.P.M.,
CONDUCTOR GRADE I, K.S.R.T.C., THOTTILPALAM DEPOT,
KOZHIKODE.
55 SURENDRAN NELLIATTUMMEL,
CONDUCTOR GRADE I, K.S.R.T.C., THOTTILPALAM DEPOT,
KOZHIKODE.
56 JITHESH.N.P.
DRIVER GRADE I, K.S.R.T.C., THOTTILPALAM DEPOT,
KOZHIKODE.
57 PRABHAKARAN.P.,
CONDUCTOR SELECTION GRADE, K.S.R.T.C., PALAKKAD
DEPOT, PALAKKAD.
58 B.VINOD KUMAR,
CONDUCTOR GRADE I, K.S.R.T.C., VADAKKANCHERRY
DEPOT, PALAKKAD.
59 P.M.NOWSHAD,
CONDUCTOR SELECTION GRADE, K.S.R.T.C.,
VADAKKANCHERRY DEPOT, PALAKKAD.
60 PRAKASH.V.,
W.P(C).4436/2021 and connections
CONDUCTOR GRADE I, K.S.R.T.C., VADAKKANCHERRY
DEPOT, PALAKKAD.
61 K.N.RATHEESH,
CONDUCTOR GRADE I, K.S.R.T.C., VADAKKANCHERRY
DEPOT, PALAKKAD.
62 A.SASI,
CONDUCTOR SPECIALGRADE, K.S.R.T.C., VADAKKANCHERRY
DEPOT, PALAKKAD.
63 SIVADASAN.K.,
CONDUCTOR GRADE I, K.S.R.T.C., VADAKKANCHERRY
DEPOT, PALAKKAD.
64 SATHEESH.R.,
CONDUCTOR GRADE I, K.S.R.T.C., VADAKKANCHERRY
DEPOT, PALAKKAD.
65 NITHIN.N.,
CONDUCTOR GRADE I, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD.
66 HARIS NAGATH MEETHEL,
CONDUCTOR GRADE I, K.S.R.T.C., KANNUR DEPOT,
KANNUR.
67 UNNI.C.,
CONDUCTOR SPECIAL GRADE, K.S.R.T.C., MANNARKKAD
DEPOT, PALAKKAD.
68 K.KRISHNAKUMAR,
CONDUCTOR SELECTION GRADE, K.S.R.T.C, CHITTOOR
DEPOT, PALAKKAD.
69 VINODAN.P.,
CONDUCTOR SPECIAL GRADE, K.S.R.T.C., KOZHIKODE
DEPOT, KOZHIKODE.
70 G.MANU,
CONDUCTOR GRADE I, K.S.R.T.C., ATTINGAL DEPOT,
THIRUVANANTHAPURAM.
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
SRI.GOKUL D. SUDHAKARAN
W.P(C).4436/2021 and connections
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS CHAIRMAN AND MANGING DIRECTOR,
TRANSPORT BAHVAN, FORT P.O., THIRUVANANTHAPURAM-695
2 THE CHAIRMAN AND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BAHVAN, FORT P.O., THIRUVANANTHAPURAM-695 023.
OTHER PRESENT:
SC SRI.T.P SAJAN,
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4439 OF 2021(D)
PETITIONER/S:
1 SURESH .K.R
AGED 46 YEARS
DRIVER GRASDE-1,
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT, ERNAKULAM.
2 BENOJY T N
DRIVER GRADE-I,
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT, ERNAKULAM.
3 P K SHAJI KUMAR
DRIVER GRADE-1,
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT,
ERNAKULAM.
4 RAJESH K
DRIVER GRADE-1,
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT,
ERNAKULAM.
5 BINOY VARGHESE
DRIVER GRADE-1,
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT,
ERNAKULAM.
6 MADHU K P
DRIVER GRADE-1,
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT,
ERNAKULAM.
7 PRAKASH M C
DRIVER GRADE-1,
W.P(C).4436/2021 and connections
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT,
ERNAKULAM.
8 T N RADHAN
DRIVER GRADE-1,
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT,
ERNAKULAM.
9 SAJI JACOB
DRIVER GRADE-1,
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT,
ERNAKULAM.
10 VARGHESE M G
DRIVER GRADE-1,
KERALA STATE ROAD TRANSPORT CORPORATION,
PIRAVOM DEPOT,
ERNAKULAM.
BY ADVS.
SRI.B.S.SWATHI KUMAR
SMT.ANITHA RAVINDRAN
SRI.HARISANKAR N UNNI
SMT.P.S.BHAGYA SURABHI
SHRI.SARANGADHARAN P.
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN,
EAST FORT,
THIRUVANANTHAPURAM-695023, REPRESENTED BY ITS
MANAGING DIRECTOR.
2 THE CHAIRMAN AND MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN,
EAST FORT.P O,
THIRUVANANTHAPURAM-695023.
3 THE DISTRICT TRASNPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,, PIRAVOM
DEPOT, ERNAKULAM, PIN-686664.
R1-3 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
W.P(C).4436/2021 and connections
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4441 OF 2021(E)
PETITIONER/S:
1 EMMANUEL T.J.
AGED 42 YEARS
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
2 DEVADAS P.K.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
3 AJEESH K. GOPI
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
4 S. MUHAMMED AJMAL
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
5 M.T. AJI
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
6 SHANMUGHAN E.M.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
7 VARGHESE P.D.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
8 KUNJUMON A.V.
CONDUCTOR, K.S.R.T.C., CHERTHALA DEPOT, ALAPPUZHA.
9 SHAJI P.L.
CONDUCTOR, K.S.R.T.C., CHERTHALA DEPOT, ALAPPUZHA.
10 DINU N. JOY,
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
11 VISANTH S. THAYYIL
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
12 MANU C. BABBU
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
W.P(C).4436/2021 and connections
13 JAYAKUMAR R.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
14 SANTHOSH KUMAR T.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
15 SURESH P.V.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
16 MANOJ K.S.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
17 CHACKO C.L.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
18 RAJENDRA PRASAD K.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
19 SAYEE S.
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA.
20 SURESH G.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
21 HARRISON H.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
22 ANANTHA KRISHNAN T.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
23 GINIL KUMAR S.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
24 VIJU KUMAR N.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
25 SUNIL R.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
26 RAVEESH R.S.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
27 RANJITH S.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
28 VISHNU G.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
29 VISHNU M.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
W.P(C).4436/2021 and connections
30 GIRI C.R.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
31 JAYESH KUMAR R.
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
32 LEJU ZACHARIA
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
33 K. SIVANANDAN
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
34 SINU JOHN
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
35 P. RAJU KUTTAN
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
36 SANAL KUMAR R.
CONDUCTOR, K.S.R.T.C., THIRUVANANTHAPURAM CITY
DEPOT, THIRUVANANTHAPURAM.
37 NAJEEB S.
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
38 R. ANIL KUMAR
DRIVER, K.S.R.T.C., PONKUNNAM DEPOT, KOTTAYAM.
39 BINEESH O.S.
DRIVER, K.S.R.T.C., PALA DEPOT, KOTTAYAM.
40 BIJU T.B.
DRIVER, K.S.R.T.C., PALA DEPOT, KOTTAYAM.
41 ASHISH S. NAIR
DRIVER, K.S.R.T.C., PALA DEPOT, KOTTAYAM.
42 C.S. PRADEEP KUMAR
DRIVER, K.S.R.T.C., PALA DEPOT, KOTTAYAM.
43 UNNIKRISHNAN K.S.
CONDUCTOR, K.S.R.T.C., PALA DEPOT, KOTTAYAM.
44 SURESH KUMAR C.R.
CONDUCTOR, K.S.R.T.C., PALA DEPOT, KOTTAYAM.
45 GOPAKUMAR M.T.
CONDUCTOR, K.S.R.T.C., PALA DEPOT, KOTTAYAM.
W.P(C).4436/2021 and connections
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
SRI.GOKUL D. SUDHAKARAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT P.O., THIRUVANANTHAPURAM-
695023.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT P.O., THIRUVANANTHAPURAM-695023.
R1-2 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4446 OF 2021(E)
PETITIONER/S:
1 S.S.SAJU
AGED 52 YEARS
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
2 S ALAUDEEN,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
3 HARSHA KUMAR V,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
4 SHAMNAD A S
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
5 SINDHILKUMAR S,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
6 MAHESH R
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
7 ANOOB D,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
8 MOHANA KUMAR M,
W.P(C).4436/2021 and connections
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
9 MANUAL JOSEPH,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
10 BIJU K THOMAS,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
11 RAJESH R
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
12 RATHEESH S V,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
13 SAJI KUMAR S,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534•••••••.
14 BIJOMON R
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
15 BINIL C
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
16 JAYA KUMAR P
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
17 RADHA KRISHNAN M,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
18 SURESH P,
W.P(C).4436/2021 and connections
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
19 BIJU R,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
20 SAM B R
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
21 GOPAKUMAR C,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
22 ANOOP M,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
23 SHAHEER R N,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
24 JELEEL D,
AGED 99 YEARS
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
25 REGI LAL G R,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
26 ANIL KUMAR S,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
27 BIJU B,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
W.P(C).4436/2021 and connections
28 ANIL KUMAR,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
29 MAUJUMDAS M G,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
30 SAMSON K S,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
31 VINOD R,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
32 RAJU G,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
33 RAHUL KRISHNAN P,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
34 SURENDRAN P,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
35 HARIDEVAN G,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
36 SASI KUMAR N,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
37 ROY DANIEL,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
W.P(C).4436/2021 and connections
38 SHAINUNADARAJAN,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
39 RATHEESH M,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
40 SHIBU L,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
41 RAJEEV L V,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
42 AJI A,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
43 VINOD D,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
44 SURESH BABU B
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
45 RAVI CHANDAR G,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
46 REJEESH R,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
47 SUNIMON A,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
W.P(C).4436/2021 and connections
48 SHIBU G R,
CONDUCTOR, KSRTC,
CHADAYAMANGALAM, DEPOT,
KOLLAM DISTRICT 691 534.
BY ADVS.
SHRI.V.PREMCHAND
SURYA MOHAN P
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION ,
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT P.O. THIRUVANANTHAPURAM 695
2 CHAIRMAN AND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT P.O. THIRUVANANTHAPURAM 695 023.
R1-2 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4529 OF 2021(M)
PETITIONER/S:
SANTHOSH KUMAR V.G.
AGED 52 YEARS
DRIVER-GRADE-1, THE KERALA STATE ROAD TRANSPORT
CORPORATION, KOTHAMANGALAM DEPORT, ERNAKULAM
DISTRICT, (NOW UNDER ORDERS OF TRANSFER TO ATTINGAL
DEPORT IN THIRUVANANTHAPURAM DISTRICT) RESIDING AT
VALLIKKATTU HOUSE, KOTHAMANGALAM P.O., ERNAKULAM
DISTRICT.
BY ADV. SRI.O.D.SIVADAS
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN-695 001,
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN-695 001.
3 THE ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
KOTHAMANGALAM DEPOT, ERNAKULAM DISTRICT, PIN-
686691.
R1-3 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4534 OF 2021(N)
PETITIONER/S:
1 M.JAYAKUMAR
AGED 55 YEARS
S/O.MADHAVAN, GENERAL SECRETARY, KERALA STATE
TRANSPORT MECHANICAL STAFF UNION REG.NO.TU/19208,
UJJAYINI BUILDING, MUMMOOLA, POREDOM P.O.,
CHADAYAMANGALAM, KOLLAM-691534 (RESIDING AT JAYA
NIVAS, KEEZHPADAM, POOKKODU P.O.,
THIRUVANANTHAPURAM-695020).
2 AJAYAN ACHARI,
AGED 46 YEARS
S/O.GANESAN ACHARI, MECHANIC, KERALA STATE ROAD
TRANSPORT CORPORATION, KOTTARAKKARA DEPOT-691531
(RESIDING AT KANAKA BHAVAN, NEELESWARAM P.O.,
KOTTARAKKARA).
BY ADV. SRI.K.P.JUSTINE (KARIPAT)
RESPONDENT/S:
1 STATE OF KERALA
REPRESENTED BY THE SECRETARY, TRANSPORT (A)
DEPARTMENT, SECRETARIAT, EAST FORT,
THIRUVANANTHAPURAM-695001.
2 THE SECRETARY,
TRANSPORT (A) DEPARTMENT, GOVERNMENT OF KERALA,
SECRETARIAT, THIRUVANANTHAPURAM-695001.
3 THE MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM-695023.
4 THE EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT, THIRUVANANTHAPURAM-695023.
R3 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
W.P(C).4436/2021 and connections
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4566 OF 2021(U)
PETITIONER/S:
1 SHERIN J. GEORGE
AGED 40 YEARS
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
2 SHAJAHAN M.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
3 A.ABHILASH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
4 YEDHU NATH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
5 N.C.VISHNU
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
6 K.P.VINOD KUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
7 JAMES RAJ J.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
8 S.R.NITHEESH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
9 A.SAJI
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
10 ARUN JYOTHISH S.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
11 C.MANOJ
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
12 R.RAHUL
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
W.P(C).4436/2021 and connections
13 S.JAYACHANDRAN
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
14 A.BAIJU
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
15 E.FATHAHUDEEN
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
16 G.PRADEEP KUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
17 SAMEER S.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
18 S.MUHAMMED SHAFEEK
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
19 E.MUBARAK
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
20 M.B.RAJKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
21 A.BIJU
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
22 S.MANU(EVPM)
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
23 K.RAJESH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
24 B.SREEKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
25 N.NAVEEN KUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
26 R.RAJESH (ASHRAMAM)
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
27 BINOY MUSALIAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
28 M.B.ANEESH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
29 A.ANSAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
W.P(C).4436/2021 and connections
30 D.S.DIJU
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
31 S.SYAM
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
32 M.AKASH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
33 R.KISHORE
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
34 MUHAMMED GAZNI A.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
35 S.SUMESH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
36 S.SUMESH (JR.)
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
37 G.SUDARSANAKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
38 S.GIREENDRAKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
39 T.SREEKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
40 R.RAJESH (KVND)
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
41 A.ARUN
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
42 J.VINOD
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
43 S.S.SHINE
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
44 M.NAISAM
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
45 C.ANILKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
46 SAJITH MOHAN
W.P(C).4436/2021 and connections
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
47 K.SHIBU
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
48 K.KALESH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
49 S.SUNILKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
50 S.ASHIR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
51 Y.SUNIL
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
52 C.HARIMOHAN
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
53 A.V.MOHANKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
54 K.R.RAJESH KUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
55 AKHIL S.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
56 R.NANDAKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
57 R.SAJIKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
58 T.SAJEEV
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
59 SARATH S. (PTPM)
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
60 UMESH BHANU U.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
61 A.HARIKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
62 M.MANOJ
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
W.P(C).4436/2021 and connections
63 K.R.RATHEESH KUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
64 M.P.DAYAN
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
65 J.GEORGE
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
66 N.NIYAS
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
67 B.SANTHOSH KUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
68 S.SURESH KUMAR (NLMN)
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
69 K.S.PRAVEEN
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
70 P.SUBHASH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
71 SANTHOSH V.S.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
72 MADHU D CRUZ
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
73 C.VIPIN LAL
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
74 A.SHANAVAS
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
75 T.SAJEEV (AMCD)
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
76 R.MOHANAN PILLAI
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
77 S.SARATH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
78 G.SUNIL KUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
79 M.ABHISHEK
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
W.P(C).4436/2021 and connections
80 SREERAJ PAINGAVIL
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
81 V.PRAVEENRAJ
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
82 S.AJITH KUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
83 P.SURESH BABU
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
84 T.SATHEESAN
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
85 A.J.KRISHNAKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
86 H.MIDHILAJ
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
87 O.G.BINUKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
88 S.S.SURJITH
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
89 JEEVARAJ MICHAEL
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
90 RIYAS RASHEED
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
91 B.NIKHIL
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
92 PREMJITH P.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
93 E.SHIHAB
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
94 P.GOPAKUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
95 R.BIJU
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
96 M.JAYAPRAKASH
W.P(C).4436/2021 and connections
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
97 SHINEDAS S.
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
98 S.ANIL KUMAR
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
99 S.SAJU
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
100 A.NOUSHAD
CONDUCTOR, K.S.R.T.C., KOLLAM DEPOT, KOLLAM.
101 PADMAKUMAR R.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
102 NAJEEB REHUMAN
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
103 RENJU R.S.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
104 NAZEER M.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
105 BELVIN SUDIN V.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
106 DEEPANGURAN B.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
107 MANIKANTAN V.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
108 SURESH BABU K.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
109 SAJITH S.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
W.P(C).4436/2021 and connections
110 NOWFAL M.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
111 ARUN GOPA LV.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
112 RENJITH A.S.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
113 BINU S. (CTNR)
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
114 DINESH CHANDRAN
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
115 SASIDHARAN NAIR G.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
116 ANOOP V.S.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
117 ABHILSH A.T.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
118 THALHATH T.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
119 SUJATH A.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
120 N.SREELAL
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
121 VIVEK S.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
122 MANOJ KUMAR T.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
W.P(C).4436/2021 and connections
THIRUVANANTHAPURAM.
123 SUMITH K.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
124 SHAJAHAN A.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
125 VINOD K.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
126 P.SABUKUMAR
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
127 S.AMEEN
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
128 S.SHAJAHAN
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
129 JABIR K.A.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
130 T.SURESH KUMAR
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
131 C.SANTHOSH KUMAR
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
132 KRISHNALAL A.V.
CONDUCTOR, K.S.R.T.C., KANIYAPURAM DEPOT,
THIRUVANANTHAPURAM.
133 BIJUKUMAR S.
CONDUCTOR, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
134 VINUKUMAR P.
CONDUCTOR, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
W.P(C).4436/2021 and connections
135 MADHU M.
CONDUCTOR, K.S.R.T.C., VENJARAMOODU DEPOT,
THIRUVANANTHAPURAM.
136 RENNY OOMMEN
CONDUCTOR, K.S.R.T.C., MAVELIKKARA DEPOT,
ALAPPUZHA.
137 LEJU R.
CONDUCTOR, K.S.R.T.C., MAVELIKKARA DEPOT,
ALAPPUZHA.
138 RAJESH KUMAR G.
CONDUCTOR, K.S.R.T.C., MAVELIKKARA DEPOT,
ALAPPUZHA.
139 P.MANOJ
CONDUCTOR, K.S.R.T.C., MAVELIKKARA DEPOT,
ALAPPUZHA.
140 DILEEP KUMAR B.
CONDUCTOR, K.S.R.T.C., MAVELIKKARA DEPOT,
ALAPPUZHA.
141 SAJU S.BABY
CONDUCTOR, K.S.R.T.C., MAVELIKKARA DEPOT,
ALAPPUZHA.
142 ABHILASH R.NAIR
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
143 PRAMOD S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
144 BIJUMON B.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
145 AKHIL V.B.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
146 PRADEEP KUMAR V.S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
147 JOSEPH KURIAN
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
148 VENUGOPAL T.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
149 ARUN KUMAR S.
W.P(C).4436/2021 and connections
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
150 NASIMUDEEN S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
151 SAJI S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
152 SURESH BABU N.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
153 AJITH KUMAR S.K.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
154 SANIL KUMAR S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
155 DINESH B.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
156 SUKESH S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
157 MANOJ R.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
158 SAJEEV KUMAR S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
159 BIJULAL K.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
160 ANIL C.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
161 AKHIL R.S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
162 PRAVEEN JACOB
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
163 SAJAYKUMAR
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
164 PRAMOD K.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
165 VINOD V.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
W.P(C).4436/2021 and connections
166 ROY LUKOSE
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
167 JAYAPRAKASH C.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
168 SHIBU R.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
169 SYAM DAS S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
170 SIJU S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
171 AJOY S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
172 ADHERSHLAL
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
173 SINU K.SIVAN
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
174 PRASAD G.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
175 RAJESH KUMAR C.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
176 AZAD M.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
177 VIVEK S.R.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
178 SAJEEV D.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
179 PRASAD D.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
180 DILEEP M.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
181 YOUSUF M.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
182 BIJU R.G.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
W.P(C).4436/2021 and connections
183 NAVAS H.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
184 SHIBU THARIAN
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
185 RAJESH B.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
186 JIJI SAKHARIA
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
187 RINU G.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
188 SREEKUMAR B.S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
189 RENJITH R.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
190 MANU RENJISH S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
191 SIJU SATHEESH
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
192 SUGATHAN B.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
193 PRABUDH S.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
194 ARUN M.R.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
195 BIJUKUMAR A.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
196 DINESH R.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
197 FAZALUDEEN M.
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
198 V.L.BINOY
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
199 L.NAHAS
W.P(C).4436/2021 and connections
CONDUCTOR, K.S.R.T.C., CHATHANNOOR DEPOT, KOLLAM.
200 BIJU V.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
201 BIJU GEORGE
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
202 BINUMON A.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
203 R.RADHAKRISHNAN
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
204 P.G.VIJAYAKUMAR
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
205 M.UDAYAKUMAR
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
206 RENNY K.P.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
207 ARAVINDAKSHAN S.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
208 MANOJ B.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
209 NOUSHAD A.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
210 JACOB KOSHY
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
211 K.UNNIKRISHNA PILLAI
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
212 G.RADHESH
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
213 V.S.AJIMON
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
214 ARUN BABU
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
215 N.PRAVEEN KUMAR
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
W.P(C).4436/2021 and connections
216 C.RAJESH KUMAR
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
217 M.S.MURUKAN
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
218 L.SABU
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
219 P.B.HARISUTHAN
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
220 BIJU OOMMEN
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
221 PILLAI SAJIKUMAR
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
222 RENJITH P.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
223 ABDUL NIZAR N.A.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
224 AJAYAN NAIR V.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
225 SANTHOSH KUMAR P.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
226 KOSHY PANICKER
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
227 BIJU JACOB
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
228 SINI T.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
229 J.SAJI
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
230 JAYAMOHAN M.S.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
231 S.MANOJ
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
232 G.RAJEEV
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
W.P(C).4436/2021 and connections
233 SURESH LAL B.L.
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
234 V.MANOJ
CONDUCTOR, K.S.R.T.C., KOTTARAKKARA DEPOT, KOLLAM.
235 BAIJU R.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
236 ADARSH S.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
237 P.ABHILASH
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
238 RASAD A.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
239 C.ANILKUMAR
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
240 D.JUSTIN
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
241 BIPIN KUMAR B.,
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
242 ARUN KUMAR M.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
243 RAJEEV R.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
244 VIJEESH MON V.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
245 PRAVEEN R.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
W.P(C).4436/2021 and connections
246 MUNEER M.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
247 PRASOB CHANDRAN C.R.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
248 MANU MOHAN
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
249 UNNIKRISHNAN T.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
250 HAREESH H.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
251 SADASIVAN PILLAI D.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
252 RAJESH R.(KVLA)
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
253 SREEKUMAR V.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
254 ARUNBABU S.A.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
255 SUNILKUMAR C.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
256 BINU S.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
257 SREENI V.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
258 RAJESH A.
W.P(C).4436/2021 and connections
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
259 KRISHNADAS C.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
260 ANEESH B.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
261 BIJUKUMAR K.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
262 RAJESH KUMAR C.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
263 ABHIJITH A.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
264 SOJITH S.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
265 ANIL KUMAR B.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
266 MIDHUN M.J.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
267 CHANDRA KUMAR
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
268 RIYAS A.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
269 REJIMON P.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
270 B.VISHWAJITH
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
W.P(C).4436/2021 and connections
271 SUMESH KUMAR C.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
272 SHAJAHAN I.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
273 SUNIL JOHN P.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
274 SHAFEEK B.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
275 RAJESH B.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
276 AJAYAKUMAR G.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
277 V.AJAYAKUMAR
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
278 PRASANTHAN K.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
279 SARATH KUMAR S.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
280 AJIKUMAR K.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
281 SIVAKUMAR S.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
282 RATHEESH KRISHNAN B.,
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
283 JUSTIN J.
W.P(C).4436/2021 and connections
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
284 AJESH P.G.
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
285 H.SAJI
CONDUCTOR, K.S.R.T.C., KARUNAGAPPALLY DEPOT,
KOLLAM.
286 SANTHOSH KUMAR V.
CONDUCTOR, K.S.R.T.C., HARIPAD DEPOT, ALAPPUZHA.
287 A.S.RAKESH
CONDUCTOR, K.S.R.T.C., HARIPAD DEPOT, ALAPPUZHA.
288 ANIL KUMAR S.
CONDUCTOR, K.S.R.T.C., HARIPAD DEPOT, ALAPPUZHA.
289 SAJEESH B.CHERIAN
CONDUCTOR, K.S.R.T.C., HARIPAD DEPOT, ALAPPUZHA.
290 MANESH CHANDRAN
CONDUCTOR, K.S.R.T.C., HARIPAD DEPOT, ALAPPUZHA.
291 K.S.RADHAKRISHNA ACHARI
CONDUCTOR, K.S.R.T.C., HARIPAD DEPOT, ALAPPUZHA.
292 N.GOPALAKRISHNA PILLAI
CONDUCTOR, K.S.R.T.C., HARIPAD DEPOT, ALAPPUZHA.
293 HARIKUMAR S.
CONDUCTOR, K.S.R.T.C., KARUNGAPPALLY DEPOT, KOLLAM.
294 JOHN G.
CONDUCTOR, K.S.R.T.C., KARUNGAPPALLY DEPOT, KOLLAM.
295 PRASANNAN PILLAI K.
CONDUCTOR, K.S.R.T.C., KARUNGAPPALLY DEPOT, KOLLAM.
296 SHAJU S.
CONDUCTOR, K.S.R.T.C., KARUNGAPPALLY DEPOT, KOLLAM.
297 SHANAVAS P.
CONDUCTOR, K.S.R.T.C., MANNARKKAD DEPOT, PALAKKAD.
298 JAYAKRISHNAN K.
CONDUCTOR, K.S.R.T.C., MANNARKKAD DEPOT, PALAKKAD.
W.P(C).4436/2021 and connections
299 SAHADEVAN A.
CONDUCTOR, K.S.R.T.C., MANNARKKAD DEPOT, PALAKKAD.
300 MUJEEB REHMAN K.V.
CONDUCTOR, K.S.R.T.C., MANNARKKAD DEPOT, PALAKKAD.
301 G.RAJESH
CONDUCTOR, K.S.R.T.C., ALAPPUZHA DEPOT, ALAPPUZHA..
302 GIREESH M.
DRIVER, K.S.R.T.C., CHITTOR DEPOT, PALAKKAD.
303 RENJITH V.R.
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
304 HARILAL P.
CONDUCTOR, KS.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
305 SREERAG S.
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
306 BINEEV C.
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
307 PRAKASH KUMAR C.
CONDUCTOR, K.S.R.T.C., ADOOR DEPOT, PATHANAMTHITTA.
308 S.RADHAKRISHNA PILLAI
CONDUCTOR, K.S.R.T.C., PUNALUR DEPOT, KOLLAM.
309 R.ANIL KUMAR (JR.)
CONDUCTOR, K.S.R.T.C, PUNALUR DEPOT, KOLLAM.
310 T.SREENIVASAN ACHARI
CONDUCTOR, K.S.R.T.C., KARUNGAPPALLY DEPOT, KOLLAM.
BY ADVS.
SRI.P.MOHANDAS (ERNAKULAM)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
SRI.GOKUL D. SUDHAKARAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT P.O., THIRUVANANTHAPURAM -
695 023.
W.P(C).4436/2021 and connections
2 THE CHAIRMAN AND MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT P.O., THIRUVANANTHAPURAM - 695 023.
R1-2 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4727 OF 2021(M)
PETITIONER/S:
1 BIJU THOMAS
AGED 51 YEARS
S/O. THOMASKUTTY, CONDUCTOR, KSRTC KOLLAM DEPOT,
RESIDING AT KUNNUMPATTU LELATHIL VEEDU, NJARAKKAL,
PERINAD P.O, KOLLAM
2 SREEKUMAR G,
AGED 46 YEARS
S/O. GOPINATHAN PILLAI, CONDUCTOR, KSRTC KOLLAM
DEPOT, RESIDING AT AMMANKOVIL VEEDU, TKMC (PO),
KARIKODE, KOLLAM
3 A NOUSHAD,
AGED 51 YEARS
S/O. ABDUL RASHEED, CONDUCTOR, KSRTC, KOLLAM DEPOT,
RESIDING AT VARINJATHU VEEDU, PANTHRANDUMURI NAGAR,
117A, KOLLAM
4 A HABEEB
AGED 42 YEARS
S/O. ASSANARUKUNJU., CONDUCTOR, KSRTC, KOLLAM
DEPOT, RESIDING AT VALIYAVILA THEKKATHIL, NEDUMPANA
P.O, KOLLAM
5 PRINCE VARGHESE,
AGED 42 YEARS
S/O. VARGHESE, CONDUCTOR, KSRTC, KOLLAM DEPOT,
RESIDING AT KUMARAKAM HOUSE, ASHRAMAM, KOLLAM
6 M THANKARAJU,
AGED 49 YEARS
S/O. MADHAVAN PILLAI, CONDUCTOR, KSRTC, KOLLAM
DEPOT, RESIDING AT MADHAVA VILASAM, KUREEPUZHA,
KAVANAD P.O, KOLLAM
W.P(C).4436/2021 and connections
7 A NAHAS,
AGED 46 YEARS
S/O. ABDUL RAHIM, CONDUCTOR, KSRTC., KOLLAM DEPOT,
RESIDING AT KUTTIVILA HOUSE, THEKKECHERRY,
KANJAVELI P.O, KOLLAM
8 KANAKA DAS M,
AGED 48 YEARS
S/O. MADHAVAN PILLAI, CONDUCTOR, KSRTC, KOLLAM
DEPOT, RESIDING AT KOUSTHUPAM, NEDUMPANA P.O,
KOLLAM
BY ADV. SRI.K.V.ANIL KUMAR
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
(K S R T C IN SHORT)
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM PIN 695
2 CHAIRMAN AND MANAGING DIRECTOR,
K.S.R.T.C TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM PIN 695 001
3 THE DISTRICT TRANSPORT OFFICER,
K.S.R.T.C KOLLAM KOLLAM DISTRICT, PIN 691 013
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT CORPORATION -
KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4747 OF 2021(P)
PETITIONER/S:
PETER V T
AGED 46 YEARS
S/O. ELSAMMA T.V, VAYALITHARA HOUSE, CMC - 29,
CHERTHALA, PIN - 688524.
BY ADV. SRI.T.KABIL CHANDRAN
RESPONDENT/S:
1 MANAGING DIRECTOR, KSRTC
TRANSPORT BHAVAN, FORT, TRIVANDRUM, PIN - 695023.
2 THE DISTRICT TRANSPORT OFFICER
K.S.R.T.C, CHERTHALA, PIN - 688524.
R1 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4784 OF 2021(W)
PETITIONER/S:
S.BIJU
AGED 52 YEARS
S/O. SREEDHARAN, NIKARTHIL HUSE, KOKKOTHAMANGALAM
P. O., CHERTHALA - 688 527, (DRIVER, KERALA STATE
ROAD TRANSPORT CORPORATION, CHERTHALA DEPOT UNDER
ORDERS OF TRANSFER TO PUNALOOR DEPOT).
BY ADVS.
SRI.K.P.JUSTINE (KARIPAT)
SRI.A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, EAST FORT P. O., THIRUVANANTHAPURAM - 695
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT P. O., THIRUVANANTHAPURAM - 695
3 THE EXECUTIVE DIRECTOR (ADMINISTRATION)
REPRESENTED BY ITS MANAGING DIRECTOR, KERALA STATE
ROAD TRANSPORT CORPORATION, TRANSPORT BHAVAN, EAST
FORT P. O., THIRUVANANTHAPURAM - 695 027.
4 THE ZONAL MANAGER
K.S.R.T.C., CENTRAL ZONE, ERNAKULAM - 682 011.
5 THE ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION, CHERTHALA
DEPOT - 688 524.
6 THE ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION, PUNALOOR
DEPOT - 691 305.
W.P(C).4436/2021 and connections
R1-6 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4848 OF 2021(E)
PETITIONER/S:
1 V.K.JAYARAJ
AGED 54 YEARS
(DRIVER , KSRTC, THIRUVAMPADY DEPOT), RESIDING
A T VATTOLIKANDIYIL HOUSE, MAMPETTA, MUKKOM (PO),
KOZHIKODE DISTRICT 673 602.
2 SURESH K.P.,
(DRIVER , KSRTC, THIRUVAMPADY DEPOT), RESIDING
A T KEERIPOYIL HOUSE, MANASSERY (PO), MAMPETTA,
MUKKAM, KOZHIKODE DISTRICT 673 602.
3 RAJESH I.R.,
(DRIVER , KSRTC, THIRUVAMPADY DEPOT), RESIDING
A T MUTHIYOTTUMMAL HOUSE, THIRUVAMBADY (PO),
KOZHIKODE DISTRICT 673 603.
BY ADVS.
SHRI.K.P.RAJEEVAN
SMT.MEERA S RAJAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM 695 023.
2 EXECUTIVE DIRECTOR (ADMINISTRATION),.
KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT, THIRUVANANTHAPURAM 695 023.
3 THE EXECUTIVE DIRECTOR (NORTH ZONE),
KERALA STATE ROAD TRANSPORT CORPORATION,
KOZHIKODE 673 001.
4 ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
THIRUVAMPADY DEPOT, KOZHIKODE673 603.
W.P(C).4436/2021 and connections
R1-4 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4855 OF 2021(F)
PETITIONER/S:
R.ANILKUMAR
AGED 52 YEARS
PERMANENT DRIVER, KSRTC DEPOT AT CHERTHALA,
S/O.K.RUDRAN, VALIYAPARAMBIL HOUSE, KOTTAMKULANGARA
WARD, AVALOOKUNNU P.O., ALAPPUZHA (NOW TRANSFERRED
TO VELLARADA K.S.R.T.C. DEPOT)
BY ADV. SRI.K.C.SUDHEER
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM 695 606
REP.BY MANAGING DIRECTOR
2 THE CHAIRMAN AND MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION, SPECIAL
CELL, TRANSPORT BHAVAN, THIRUVANANTHAPURAM 695 606
3 ZONAL OFFICER
OFFICE OF THE CENTRAL ZONE, K.S.R.T.C, BOAT JETTY
ROAD, ERNAKULAM 688 524.
R1-3 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4856 OF 2021(F)
PETITIONER/S:
SAJEEV KUMAR P
AGED 52 YEARS
PERMANENT DRIVER GRADE-1, KSRTC DEPOT AT ALAPPUZHA,
S/O K.V.PODIYAN, SANTHAVILASAM, KALAVOOR
P.O.ALAPPUZHA-688 522 (NOW TRANSFERRED TO
NEDUMANGAD K.S.R.T.C.DEPOT)
BY ADV. SRI.K.C.SUDHEER
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM-695 606 REP BY
MANAGING DIRECTOR.
2 THE CHAIRMAN AAND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, SPECIAL
CELL, TRANSPORT BHAVAN, THIRUVANANTHAPURAM-695 606.
3 ZONAL OFFICER,
OFFICE OF THE CENTRAL ZONE, K.S.R.T.C BOAT JETTY
ROAD, ERNAKULAM-688 524.
R1-3 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4860 OF 2021(F)
PETITIONER/S:
SANTHOSH D.V
AGED 49 YEARS
PERMANENT DRIVER, KSRTC DEPOT AT ALAPPUZHA, S/O.
GOPI, WARRIATHCHIRA, IB P.O. ALAPPUZHA 688 011, NOW
TRANSFERRED TO THRISSUR DEPOT K.S.R.T.C).
BY ADV. SRI.K.C.SUDHEER
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPROATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM , REPRESENTED
BY MANAGING DIRECTOR. 695 606.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, SPECIAL
CELL, TRANSPORT BHAVAN, THIRUVANANTHAPURAM 695 606.
3 ASSISTANT TRANSPORT OFFICER,
OFFICE OF THE DISTRICT TRANSPORT OFFICE, ALAPPUZHA
688 524.
R1 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.4889 OF 2021(I)
PETITIONER/S:
BINOJ K.P.
AGED 44 YEARS
(DRIVER, KSRTC, KOTHAMANGALAM DEPOT), RESIDING AT
KUDILIL HOUSE, NADUKANI (PO), ERNAKULAM DISTRICT,
PIN-686691.
BY ADVS.
SHRI.K.P.RAJEEVAN
SMT.MEERA S RAJAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN-695023.
2 EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN-695023.
3 ASSISTANT TRANSPORT OFFICER,
KSRTC, KOTHAMANGALAM DEPOT, KOTHAMANGALAM (PO),
ERNAKULAM, PIN-686691.
R1-3 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5026 OF 2021(C)
PETITIONER/S:
1 SUBRAHMANIAN A.
AGED 44 YEARS
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
DHANALAYAM, CHELANNUR, KOZHIKODE DISTRICT, PIN-
673616.
2 HAREESH.M.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
SREEHARI, ADIVARAM, FAROOK COLLEGE (PO), KOZHIKODE
DISTRICT, PIN-673632.
3 BASANTH T.P.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
RAMANKULANGARA HOUSE, FEROKE, KOZHIKODE DISTRICT,
PIN-673631.
4 BIJESH RAJAN.M,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
SOBHA, HOUSE, KARUVASSERY (PO), KOZHIKODE DISTRICT,
PIN-673610.
5 LINEESH K.M.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KUNNATHUMANNIL HOUSE, CHULOOR, KOZHIKODE DISTRICT,
PIN-673610.
6 SHAJI S.V.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
MAKKATH HOUSE, MOOTHOLATH PARAMBATH,
THALAKKULATHOOR, KOZHIKODE DISTRICT, PIN-673317.
7 NIJIL A.P.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
AMBALAPARAMBIL HOUSE, CHOOLAMVAYAL, KUNNAMANGALAM,
KOZHIKODE DISTRICT, PIN-673571.
8 PRADEEPAN M.K.,
W.P(C).4436/2021 and connections
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
MANAMALKUNI HOUSE, EDAKKULAM (PO), KOYILANDY (VIA),
KOZHIKODE DISTRICT, PIN-673306.
9 K.SUNILKUMAR,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KARIKKINARY HOUSE, CHOOLOOR (PO), NIT, KOZHIKODE
DISTRICT, PIN-673601.
10 UNNI PRAHLAD V.V.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
ADUKATHPARAMBA, CHEVAYOOR (PO), KOZHIKODE DISTRICT,
PIN-673017.
11 RAJEESH.K,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KAVUNGAL HOUSE, CHERUKULATHOOR (PO), KOZHIKODE
DISTRICT, PIN-673008.
12 PRAVEEN KUMAR.E,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
PRABHA NIVAS, CHERUVANNUR, FEROKE (PO), KOZHIKODE
DISTRICT, PIN-673060.
13 JOBBY JOHN DSOUZA,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
3/1674, ANIYAM VEEDU PARAMBA, NADAKKAVU, KOZHIKODE
DISTRICT, PIN-673011.
14 SURESH.K.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KAYATHIRUTHI HOUSE, KUTTIYILTHAZHAM, KOZHIKODE
DISTRICT, PIN-673014.
15 JAFER KHAN.P.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
CHEMMANATHIL HOUSE, PERUMUGHAM (PO), FEROKE(VIA),
KOZHIKODE DISTRICT, PIN-673631.
16 K.SURESH,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KOTTAKKUNNUMMEL HOUSE, ADWARD, MAVOOR (PO),
KOZHIKODE DISTRICT, PIN-673661.
17 BAIJU.P.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KSHB COLONY, MALAPPARAMBA, KOZHIKODE DISTRICT, PIN-
673009.
18 PRAJEESH.V.,
W.P(C).4436/2021 and connections
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
SATHYAVANAM HOUSE, PUTHOORPALLIKKAL, MALAPPURAM,
PIN-673636.
19 SURESH KUMAR.O.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
OCHUMMAL HOUSE, AVIDANALLUR (PO), NADUVANNUR (VIA),
KOZHIKODE DISTRICT, PIN-673614.
20 ANSHEER C.C.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
ONNARADINILAM PARAMBIL, THALIKKULANGARA, MANKAV,
KOZHIKODE DISTRICT, PIN-673007.
21 AJITH KUMAR I.T.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
THIRUTHIYAT HOUSE, FAROOK COLLEGE (PO), KOZHIKODE
DISTRICT, PIN-673632.
22 MANOJ N.A.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
SANGEETH, PANTHEERANKAVU, KOZHIKODE DISTRICT, PIN-
673019.
23 NIJIN.P.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KALLATH, UMMALATHOOR (VIA), MEDICAL COLLEGE P.O.,
KOZHIKODE DISTRICT, PIN-673008.
24 MANOJ V.T.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
VELUTHEDATH THAZHATH, KANNANKARA (PO), CHELANNOR
(VIA), KOZHIKODE DISTRICT, PIN-673616.
25 SAJ.P.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KAILAS, KONGANNUR (PO), ATHOLI, KOZHIKODE DISTRICT,
PIN-673315.
26 SHAJI.K.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KOLAPPAYIL, KANNANKARA (PO), CHELANNUR, KOZHIKODE
DISTRICT, PIN-673616.
27 RAJESH KUMAR.K.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KAMBILICHALIL HOUSE, KOTTAMPARAMBA, KOZHIKODE
DISTRICT, PIN-673008.
28 SHAMEER M.K.,
W.P(C).4436/2021 and connections
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
FATHIMAMANZIL, NOONJIKKARA, POOVATTUPARAMBA (PO),
KOZHIKODE DISTRICT, PIN-673008.
29 BANISH V.K.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
VADAKKEMANDOTH, ASTHAMI, KAKKODI (PO), KOZHIKODE
DISTRICT, PIN-673611.
30 NIJEESH O.K.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
OCHAKULANGARATHAZHA, KOLLAM (PO), KOYILANDI (VIA),
KOZHIKODE DISTRICT, PIN-673610.
31 GIRISH.C,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
CHETTIYANKANDI HOUSE, ERANHIKKAL (PO), KOZHIKODE
DISTRICT, PIN-673303.
32 BIJU KUMAR K.T.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
MADHAVI NIVAS, MOODADI NORTH (PO), KOYILANDY,
KOZHIKODE DISTRICT, PIN-673307.
33 SUNDARAN M.K.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
MADATHIL HOUSE, CHEVAYOOR (PO), KOZHIKODE DISTRICT,
PIN-673017.
34 BINEESH KUMAR.A.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
GSB NIVAS, EDAKKARA (PO), CHELANNUR (VIA),
KOZHIKODE DISTRICT, PIN-673616.
35 NIKESH.K.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
SREERAGAM, KUTTIYIL, EDAKKULAM (PO), KOYILANDY,
KOZHIKODE DISTRICT, PIN-673306.
36 NIKHIL.K,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
KAYALKANDI, PANNIKOTTOOR, KOZHIKODE DISTRICT, PIN-
673572.
37 RAGHUNATHAN C.K.,
(CONDUCTOR, KSRTC, KOZHIKODE DEPOT), RESIDING AT
CHERUKANDIYIL HOUSE, PUNNASSERY (PO), NARIKKUNI
(VIA), KOZHIKODE DISTRICT, PIN-673585.
BY ADVS.
W.P(C).4436/2021 and connections
SHRI.K.P.RAJEEVAN
SMT.MEERA S RAJAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN-695023.
2 EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN-695023.
3 THE EXECUTIVE DIRECTOR (NORTH ZONE),
KERALA STATE ROAD TRANSPORT CORPORATION, KOZHIKODE,
PIN-673001.
4 DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, KOZHIKODE
DEPOT, KOZHIKODE, PIN-673001.
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT CORPORATION -
KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5037 OF 2021(D)
PETITIONER/S:
JOSEPH JOHNSON ROZARIO
AGED 53 YEARS
S/O. PASCAL ROZARIO, DRIVER, KERALA STATE ROAD
TRANSPORT CORPORATION, ALAPPUZHA DEPOT UNDER ORDERS
OF TRANSFER TO KOTTARAKKARA DEPOT (RESIDING AT
PALACKAL HOUSE, YWCA LANE, VAZHICHERY WARD,
ALAPPUZHA-688001).
BY ADVS.
SRI.K.P.JUSTINE (KARIPAT)
SRI.A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REP. BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
EAST FORT P.O., THIRUVANANTHAPURAM-695023.
2 THE MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT P.O., THIRUVANANTHAPURAM-695023.
3 THE EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT P.O., THIRUVANANTHAPURAM-695027.
4 THE ZONAL MANAGER,
KERALA STATE ROAD TRANSPORT CORPORATION, CENTRAL
ZONE, ERNAKULAM-682011.
5 THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, ALAPPUZHA
DEPOT-688001.
6 THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
KOTTARAKKARA DEPOT-691531.
W.P(C).4436/2021 and connections
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT CORPORATION -
KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5073 OF 2021(H)
PETITIONER/S:
1 BABY. P.V
AGED 50 YEARS
DRIVER-GRADE-I, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
2 JOSSY.A.J.
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
3 SHIBU.K.B.,
DRIVER-GRADE-I, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
4 K.P.SUNEESH,
DRIVER-GRADE-I, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
5 K.M.SELVI,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
6 M.R.LEJIMON,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
7 P.R.ANILKUMAR,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
8 A.B.RAPHEL,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
9 P.S.ANIL,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
W.P(C).4436/2021 and connections
10 C.P.JIBU,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
11 V.S.ANEESH,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
12 VINOD.K.K.,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
13 SHANIL.K.D.,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
14 SONNET.V.B.,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
15 ANILKUMAR.P.G.,
DRIVER-GRADE-II, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
16 RAJESH.C.K.,
DRIVER-GRADE-I, THE KERALA STATE ROAD TRANSPORT
CORPORATION, NORTH PARAVUR DEPOT,ERNAKULAM DISTRICT
BY ADV. SRI.O.D.SIVADAS
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,PIN-695 001,
REPRESENTED BY ITS MANAGING DIRECTOR
2 THE CHAIRMAN AND MANAGING DIRECTOR,
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM,PIN-695 001
3 THE ASSISTANT TRANSPORT OFFICER,
THE KERALA STATE ROAD TRANSPORT CORPORATION, NORTH
PARAVUR DEPOT,ERNAKULAM DISTRICT,PIN-683 542
R1-3 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5116 OF 2021(L)
PETITIONER/S:
MEHABOOB M.K.
AGED 46 YEARS
DRIVER GRADE -I, THE KERALA STATE ROAD TRANSPORT
CORPORATION, ALUVA DEPOT, ERNAKULAM DISTRICT, (NOW
UNDER ORDERS OF TRANSFER TO NEDUMANGAD DEPOT IN
THIRUVANANTHAPURAM DISTRICT) RESIDING AT
CHETHRAPPILLYPPARAMBIL, ERAMAM, MUPPATHADAM P.O.,
ALUVA, ERNAKULAM DISTRICT.
BY ADV. SRI.O.D.SIVADAS
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN, THIRUVANANTHAPURAM PIN 695 001.
REP.BY ITS MANAGING DIRECTOR.
2 THE CHAIRMAN AND MANAGING DIRECTOR
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM PIN 695 001.
3 THE ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION, ALUVA
DEPOT, ERNAKULAM DISTRICT, PIN 683 110
R1-3 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5142 OF 2021(P)
•••••••
PETITIONER/S:
JIJIMON K
AGED 54 YEARS
DRIVER GRADE I, KSRTC KALPETTA DEPOT, WAYANAD -673
121, RESIDING AT KALAPPURAYIL(H), ATHIMOOLA,
POZHUTANA P.O., WAYANAD-673 575
BY ADVS.
SRI.KALEESWARAM RAJ
SRI.VARUN C.VIJAY
SMT.MAITREYI SACHIDANANDA HEGDE
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAWAN, FORT, THIRUVANANTHAPURAM-695 023
2 MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAWAN, FORT, THIRUVANANTHAPURAM-695 023
3 EXECUTIVE DIRECTOR (ADMINISTRATION)
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAWAN, FORT, THIRUVANANTHAPURAM-695 023
4 DISTRICT TRANSPORT OFFICER,
OFFICE OF THE DISTRICT TRANSPORT OFFICER, KERALA
STATE ROAD TRANSPORT CORPORATION, KALPETTA,WAYANAD-
673 121
5 ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, KALPETTA
DEPOT, WAYANAD-673 121
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT CORPORATION -
KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5165 OF 2021(U)
PETITIONER/S:
HANSRAJAN P.P.
AGED 53 YEARS
S/O. PERCHAN, DRIVER, KERALA STATE ROAD TRANSPORT
CORPORATION, REGIONAL WORKSHOP, KOZHIKODE DEPOT
( RESIDING AT MANCHATTY, THUVVAKKUNNUMMAL,
THAMARASSERY-673 573
BY ADVS.
SRI.K.P.JUSTINE (KARIPAT)
SRI.A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REP BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
EAST FORT P.O., THIRUVANANTHAPURAM-695 023
2 THE MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT P.O., THIRUVANANTHAPURAM-695 023
3 THE EXECUTIVE DIRECTOR ( ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT P.O., THIRUVANANTHAPURAM-695 027
4 THE WORKS MANAGER,
REGIONAL WORKSHOP, KERALA STATE ROAD TRANSPORT
CORPORATION, KOZHIKODE DEPOT-673 001
R1-4 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5178 OF 2021(V)
PETITIONER/S:
1 MANOJ.P.NAIR
AGED 45 YEARS
(DRIVER, KSRTC, MUVATTUPUZHA DEPOT), RESIDING AT
MANAKKATTU HOUSE, KUNNACKAL (PO), MUVATTUPUZHA,
ERNAKULAM DISTRICT, PIN-682316.
2 GIBI P. KURIAN,
(DRIVER, KSRTC, MUVATTUPUZHA DEPOT), RESIDING AT
PAREKKUDIYIL, PALLARIMANGALAM (PO), MYLOOR,
ERNAKULAM DISTRICT, PIN-686671.
BY ADV. SHRI.K.P.RAJEEVAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN-695023.
2 EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN-695023.
3 ASSISTANT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
MUVATTUPUZHA DEPOT, MUVATTUPUZHA, ERNAKULAM, PIN-
686661.
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT CORPORATION -
KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5264 OF 2021(G)
PETITIONER/S:
ANTAPPAN C.F, AGED 48 YEARS
S/O. FRANCIS, DRIVER, KERALA STATE ROAD TRANSPORT
CORPORATION, ALAPPUZHA DEPOT-688 001 (RESIDING AT
CHOKKAMTHAYIL, MARARIKULAM NORTH P.O, ALAPPUZHA
DISTRICT-688 523).
BY ADV. SRI.K.P.JUSTINE (KARIPAT)
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REP. BY ITS MANAGING DIRECTOR, TRANSPORT BHAVAN,
EAST FORT P.O,THIRUVANANTHAPURAM-695 023.
2 THE MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT P.O, THIRUVANANTHAPURAM-695 023.
3 THE EXECUTIVE DIRECTOR (ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT P.O, THIRUVANANTHAPURAM-695 027.
4 THE ZONAL MANAGER,
KERALA STATE ROAD TRANSPORT CORPORATION, CENTRAL
ZONE, ERNAKULAM-682 011.
5 THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION, ALAPPUZHA
DEPOT-688 001
6 THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
KOTTARAKKARA DEPOT-691 531.
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT CORPORATION -
KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5302 OF 2021(K)
PETITIONER/S:
1 SHAREEF S.,
AGED 34 YEARS
MECHANIC GRADE -II, K.S.R.T.C., VADAKKANCHERRY
DEPOT, PALAKKAD DISTRICT
2 SHAJI.A.,
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
3 MURALEEDAS.K.,
MECHANIC GRADE -II, K.S.R.T.C., MANNARKAD DEPOT,
PALAKKAD DISTRICT
4 NARAYANA PRASAD.N.,
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
5 HARIHARAN.K.G.,
MECHANIC GRADE -II, K.S.R.T.C., MANNARKAD DEPOT,
PALAKKAD DISTRICT
6 FIROZ K.P.,
MECHANIC SELECTION GRADE , K.S.R.T.C.,
PERINTHALAMANNA DEPOT, MALAPPURAM DISTRICT
7 ANEES CHEKITAPURATH
MECHANIC GRADE -I, K.S.R.T.C., MALAPPURAM
DEPOT,MALAPPURAM DISTRICT
8 VIPINDA.P.
MECHANIC GRADE -I, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
9 KRISHNAKUMARAN.C.,
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
W.P(C).4436/2021 and connections
10 VINEETHA.B.,
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
11 SANAD.B.
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
12 KAJA HUSSAIN.N.,
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
13 RAJEESH.K.
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
14 BIJITH.G.,
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
15 ANOOP JAMES
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
16 GEORGE VICTOR MADALAIDAS
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
17 NISSAR AHAMMED .K.,
MECHANIC GRADE -II, K.S.R.T.C., PALAKKAD DEPOT,
PALAKKAD DISTRICT
BY ADVS.
DR.K.P.SATHEESAN (SR.)
SRI.P.MOHANDAS (ERNAKULAM)
SRI.K.SUDHINKUMAR
SRI.S.K.ADHITHYAN
SRI.SABU PULLAN
SRI.GOKUL D. SUDHAKARAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT P.O., THIRUVANANTHAPURAM-695
2 THE CHAIRMAN AND MANAGING DIRECTOR,
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT P.O., THIRUVANANTHAPURAM-695 023
W.P(C).4436/2021 and connections
R1-2 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5322 OF 2021(M)
PETITIONER/S:
1 KERALA STATE ROAD TRANSPORT EMPLOYEES WELFARE
ASSOCIATION,
MAYATHARA P.O., CERTHALA, PANCHAVADI BUILDING,
REPRESENTED BY ITS SECRETARY, V.V.HARIDAS, DRIVER
GRADE-II, CHERTHALA DEPOT, ALAPUZHA.
2 RIYAS C.H.
DRIVER 2ND GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
3 SHAMEER K.
DRIVER 2ND GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
4 NIVEESH V.
DRIVER 2ND GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
5 SUDHEESH M.
DRIVER 2ND GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
6 SHAMSUDHEEN K.P.
DRIVER 2ND GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
7 GANESAN T.P.
DRIVER 1ST GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
8 AJEESH KUMAR M.P.
DRIVER 2ND GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
9 SASI K.
DRIVER 2ND GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
W.P(C).4436/2021 and connections
10 ABDUL MUNEER K.V.
DRIVER 2ND GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
11 TURMMATHI C.
DRIVER 1ST GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
12 RAEEZ H.
DRIVER 2ND GRADE, KSRTC, THAMARASSERY DEPOT,
KOZHIKODE.
13 JAYAKRISHNAN K.
DRIVER 2ND GRADE, KSRTC, THIRUVAMBADY DEPOT,
KOZHIKODE.
14 ANWAR P.M.
DRIVER 2ND GRADE, KSRTC, THIRUVAMBADY DEPOT,
KOZHIKODE.
15 ASSIS T.
DRIVER 2ND GRADE, KSRTC, THIRUVAMBADY DEPOT,
KOZHIKODE.
16 UDAYADAS K.V.
DRIVER 1ST GRADE, KSRTC, KOZHIKODE DEPOT,
KOZHIKODE.
17 BALAKRISHNAN A.P.
DRIVER 2ND GRADE, KSRTC KOZHIKODE DEPOT, KOZHIKODE.
18 MOHAMMED SHERIF
DRIVER 2ND GRADE, KSRTC, THOTTIPALAM DEPOT,
KOZHIKODE.
19 SIJO M.S.
DRIVER 2ND GRADE, KSRTC, THOTTIPALAM DEPOT,
KOZHIKODE.
20 THOMAS K.M.
DRIVER 1ST GRADE, KSRTC, THOTTIPALAM DEPOT,
KOZHIKODE.
21 RAJEESH KUMAR
DRIVER 2ND GRADE, KSRTC, THOTTIPALAM DEPOT,
KOZHIKODE.
22 ASHRAF C.K.
DRIVER 2ND GRADE, KSRTC, THOTTIPALAM DEPOT,
W.P(C).4436/2021 and connections
KOZHIKODE.
23 BIJU K.M.
DRIVER 2ND GRADE, KSRTC, THOTTIPALAM DEPOT,
KOZHIKODE.
24 SUNNY DEVASIA K.
DRIVER 1ST GRADE, KSRTC, KANNUR DEPOT, KANNUR.
25 JAYAKUMAR S.
DRIVER 1ST GRADE, KSRTC, CHERTHALA DEPOT, ALAPUZHA.
26 HUMAYOON SIYAD C.S.
DRIVER 1ST GRADE, KSRTC, PERUMBAVOOR DEPOT,
ERNAKULAM.
27 ABU P.M.
DRIVER 1ST GRADE, KSRTC, PERUMBAVOOR DEPOT,
ERNAKULAM.
28 MUHAMMED M.P.
DRIVER 1ST GRADE, KSRTC, PERUMBAVOOR DEPOT,
ERNAKULAM.
29 ABBAS P.E.
DRIVER 1ST GRADE, KSRTC, PERUMBAVOOR DEPOT,
ERNAKULAM.
30 K.P.KABEER
DRIVER 1ST GRADE, KSRTC, PERUMBAVOOR DEPOT,
ERNAKULAM.
31 M.M.MUHAMMED
DRIVER 1ST GRADE, KSRTC, PERUMBAVOOR DEPOT,
ERNAKULAM.
32 RAFEEQ P.P.
DRIVER 1ST GRADE, KSRTC, PERUMBAVOOR DEPOT,
ERNAKULAM.
33 AYYAPPANKUTTY T.K.
DRIVER 1ST GRADE, KSRTC, PERUMBAVOOR DEPOT,
ERNAKULAM.
34 VENU M.R.
DRIVER 1ST GRADE, KSRTC, PIRAVAM DEPOT, ERNAKULAM.
35 BABY JOHN
DRIVER 1ST GRADE, KSRTC, PIRAVAM DEPOT, ERNAKULAM.
W.P(C).4436/2021 and connections
36 VIJOY THOMAS
DRIVER 1ST GRADE, KSRTC, PIRAVAM DEPOT, ERNAKULAM.
37 PRASAD K.S.
DRIVER 1ST GRADE, KSRTC, PIRAVAM DEPOT, ERNAKULAM.
38 RADHAKRISHNAN K.N.
DRIVER 1ST GRADE, KSRTC, PIRAVAM DEPOT, ERNAKULAM.
39 JENKISH KHAN T.K.
DRIVER 1ST GRADE, KSRTC, ERNAKULAM, THEVARA DEPOT,
ERNAKULAM.
40 CHANDRAN K.S.
DRIVER 1ST GRADE, KSRTC, ERNAKULAM, THEVARA DEPOT,
ERNAKULAM.
41 JOBY P.V.
DRIVER 1ST GRADE, KSRTC, KOTHAMANGALAM DEPOT,
ERNAKULAM.
42 SHANAVASALI
DRIVER 1ST GRADE, KSRTC, MUVATTUPUZHA DEPOT,
ERNAKULAM.
43 ABDUL RAHIM
DRIVER 1ST GRADE, KSRTC, THODUPUZHA DEPOT,
ERNAKULAM.
44 SURESH KUMAR K.N.
DRIVER 1ST GRADE, KSRTC MOOLAMATTAM DEPOT, IDUKKI.
BY ADV. SRI.O.D.SIVADAS
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN - 695
001, REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE CHAIRMAN AND MANAGING DIRECTOR
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, THIRUVANANTHAPURAM, PIN - 695
R1-2 BY ADV. SRI.T.P.SAJAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5444 OF 2021(E)
PETITIONER/S:
1 SURESHBABU T.M.
AGED 52 YEARS
(MECHANIC, KSRTC, VAIKOM DEPOT),RESIDING AT
MANAPPURATHU HOUSE, ENADI P.O., KOTTAYAM DISTRICT,
PIN 686 608
2 SUDHEER P.S.
(MECHANIC, KSRTC, VAIKOM DEPOT),RESIDING AT
SIVAKRIPA, BRAHMAMAGALAM P.O., KOTTAYAM, PIN 686
3 MANOHARAN N.S.
(MECHANIC, KSRTC, VAIKOM DEPOT),RESIDING AT
NADHYANGATTU HOUSE, MANNACHERI P.O., ALAPPUZHA, PIN
688 538.
4 ANILKUMAR M.K.
(MECHANIC, KSRTC, VAIKOM DEPOT),RESIDING AT
MADATHIL, CHEMMANATHUKARA P.O., KOTTAYAM, PIN 686
5 PRADEEPKUMAR A.T.
(MECHANIC, KSRTC, VAIKOM DEPOT), ANCHUPARAYIL
HOUSE, ENATHI P.O., KOTTAYAM DISTRICT, PIN 686 608
6 MUKESH A.M.
(MECHANIC, KSRTC, VAIKOM DEPOT),RESIDING AT
ANCHUPARAYIL, CHEMPU P.O., VAIKOM, KOTTAYAM
DISTRICT, PIN 686 608.
BY ADV. SHRI.K.P.RAJEEVAN
RESPONDENT/S:
1 KERALA STATE ROAD TRANSPORT CORPORATION
REP.BY STATE ROAD TRANSPORT CORPORATION, REP.BY ITS
MANAGING DIRECTOR, TRANSPORT BHAVAN, FORT,
THIRUVANANTHAPURAM, PIN 695 023.
W.P(C).4436/2021 and connections
2 EXECUTIVE DIRCTOR (ADMINISTRATION)
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, FORT, THIRUVANANTHAPURAM, PIN 695 023.
3 ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION, VAIKOM
DEPOT, KOTTAYAM DISTRICT, PIN 686 601.
R1 BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD
TRANSPORT CORPORATION - KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5642 OF 2021(E)
PETITIONER/S:
VIJAYAPPAN.C.
AGED 51 YEARS
S/O CHELLAPPAN, DRIVER,
KERALA STATE ROAD TRANSPORT CORPORATION,
ALAPPUZHA DEPOT-688001
(RESIDING AT KARICKATHARA VELI, KANICHUKULANGARA,
CHERTHALA P.O., ALAPPUZHA DISTRICT-688582).
BY ADVS.
SRI.K.P.JUSTINE (KARIPAT)
SRI.A.JOSEPH GEORGE (AZHIKKAKATH)
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS MANAGING DIRECTOR, TRANSPORT
BHAVAN,
EAST FORT P.O., THIRUVANANTHAPRUAM-695023.
2 THE MANAGING DIRECTOR
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT P.O., THIRUVANANTHAPURAM-695023.
3 THE EXECUTIVE DIRECTOR(ADMINISTRATION),
KERALA STATE ROAD TRANSPORT CORPORATION, TRANSPORT
BHAVAN, EAST FORT P.O., THIRUVANANTHAPURAM-695027.
4 THE ZONAL MANAGER, KERALA STATE ROAD TRANSPRT
CORPORATION,
ALAPPUZHA DEPOT-688001.
5 THE DISTRICT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
ALAPPUZHA DEPOT-688001.
6 THE ASSISTANT TRANSPORT OFFICER
KERALA STATE ROAD TRANSPORT CORPORATION,
KANIYAPURAM DEPOT-695301.
W.P(C).4436/2021 and connections
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT CORPORATION -
KSRTC
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5660 OF 2021(F)
PETITIONER/S:
PAVITHRAN.K.V.
AGED 53 YEARS
S/O KARUNAN,DRIVER THE KERALA STATE ROAD TRANSPORT
CORPORATION,
KOZHIKODE DEPOT,
KOZHIKODE DISTRICT.
(NOW UNDER ORDERS OF TRANSFER TO VELLANAD DEPOT IN
THIRUVANANTHAPURAM DISTRICT.),
RESIDING AT KANNAMPILLY HOUSE,
PAYYOLI.P.O,
KOZHIKODE DISTRICT.
BY ADV. SRI.O.D.SIVADAS
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
TRANSPORT BHAVAN,
THIRUVANANTHAPURAM,
PIN-695023,
REPRESENTED BY ITS MANAGING DIRECTOR.
2 THE CHAIRMAN AND MANAGING DIRECTOR,
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN,
THIRUVANANTHAPURAM-695023.
3 THE DISTRICT TRANSPORT OFFICER,
KERALA STATE ROAD TRANSPORT CORPORATION,
KOZHIKODE DEPOT,
KOZHIKODE,PIN-673001.
BY SHRI.T.P SAJAN, SC, KERALA STATE ROAD TRANSPORT CORPORATION -
KSRTC
W.P(C).4436/2021 and connections
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 17TH DAY OF MARCH 2021 / 26TH PHALGUNA, 1942
WP(C).No.5732 OF 2021(N)
PETITIONER/S:
SURAJ T.D.
AGED 35 YEARS
S/O. DEVARAJAN, THANALY HOUSE, CHAIPPANKUZHI P.O,
CHALAKKUDY, THRISSUR DISTRICT 680 724
BY ADV. SRI.SAJEEV KUMAR K.GOPAL
RESPONDENT/S:
1 THE KERALA STATE ROAD TRANSPORT CORPORATION
REPRESENTED BY ITS CHAIRMAN AND MANAGING DIRECTOR,
TRANSPORT BHAVAN, FORT P.O, THIRUVANANTHAPURAM 695
2 THE CHAIRMAN AND MANAGING DIRECTOR,
THE KERALA STATE ROAD TRANSPORT CORPORATION,
TRANSPORT BHAVAN, FORT P.O, THIRUVANANTHAPURAM 695
3 THE EXECUTIVE DIRECTOR(ADMINISTRATION),
CHIEF OFFICE, THE KERALA STATE ROAD TRANSPORT
CORPORATION, TRANSPORT BHAVAN, FORT P.O,
THIRUVANANTHAPURAM 695 023
4 THE ASSISTANT TRANSPORT OFFICER,
THE KERALA STATE ROAD TRANSPORT CORPROATION,
CHALAKKUDY DEPOT, CHALAKKUDY, THRISSUR DISTRICT 680
R1-4 BY ADV. SRI.DEEPU THANKAN
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
17.03.2021, ALONG WITH WP(C).4561/2021 AND CONNECTED CASES, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
W.P(C).4436/2021 and connections
COMMON JUDGMENT
[ WP(C).4561/2021, WP(C).2852/2021, WP(C).4183/2021,
WP(C).4223/2021, WP(C).4320/2021, WP(C).4321/2021,
WP(C).4322/2021, WP(C).4378/2021, WP(C).4379/2021,
WP(C).4401/2021, WP(C).4405/2021, WP(C).4430/2021,
WP(C).4436/2021, WP(C).4439/2021, WP(C).4441/2021,
WP(C).4446/2021, WP(C).4529/2021, WP(C).4534/2021,
WP(C).4566/2021, WP(C).4572/2021, WP(C).4727/2021,
WP(C).4747/2021, WP(C).4784/2021, WP(C).4848/2021,
WP(C).4855/2021, WP(C).4856/2021, WP(C).4860/2021,
WP(C).4889/2021, WP(C).5026/2021, WP(C).5037/2021,
WP(C).5073/2021, WP(C).5116/2021, WP(C).5142/2021,
WP(C).5165/2021, WP(C).5178/2021, WP(C).5264/2021,
WP(C).5302/2021, WP(C).5322/2021, WP(C).5444/2021,
WP(C).5642/2021, WP(C).5660/2021, WP(C).5732/2021 ]
Dated this the 17th day of March 2021
These batch of writ petitions are filed by several employees of the
Kerala State Road Transport Corporation ("KSRTC" for short)
challenging the annual transfer orders issued by the corporation. Most
of the writ petitions are filed by the drivers and conductors with varying
periods of service, who are attached to different depots of the KSRTC.
W.P(C).Nos.5372/2021, 5642/2021, 5444/2021 and 5302/2021 are filed
by the mechanics employed in the KSRTC.
2. The common case of the writ petitioners is that the service
conditions of the employees of the KSRTC are governed by a bipartite
long term settlement entered in 2012, between the management and
W.P(C).4436/2021 and connections
recognized trade unions functioning in the KSRTC. Appendix IV of that
long term settlement relates to the transfer of the staff. Clause 12 of
Appendix IV covers the general transfer. According to the above clause,
every transfer will be effected in April of every year. Only those
employees who have completed the incumbency period as on 28 th
February of that year alone will be considered for transfer. Incumbents
who are desirous of transfer are required to submit options in the
prescribed format well in advance. This will be forwarded by the Unit
Inspector to the Chairman and Managing Director. On the basis of such
applications, final list of transfer will be prepared. According to the
petitioners, this year, options were not called from employees. The draft
list of drivers, conductors and mechanics were published on 30.01.2021.
Aggrieved by the above, most of the staff gave objections. Common
allegation in the writ petitions is that, their objections were not
considered and the final transfer lists of drivers and conductors were
published on 15.02.2021. The transfer list of mechanics was published
later.
3. The above transfers are challenged by the employees on
various grounds. The common ground is that the transfer list is
published in total violation of the long term settlement of 2012
especially, Appendix-IV, which related to the transfer. The petitioners
have several other grievances as follows;
1. Option of the employees were not called as per
annexure-IV.
W.P(C).4436/2021 and connections
2. Objections which were submitted were not
considered.
3. All the employees were transferred to distant
places.
4. Individual grievances, inconveniences and
extreme personal difficulties were not considered
in effecting the transfer.
5. Even those names who were not in the draft list
were included in the final list.
6. Those who were not recommended by the Unit
Inspector were included in the final transfer list.
7. SC/ST employees, inter caste marrige employees,
employees with less than two years service
and other protected groups who are exempted
from the transfer are included in the transfer list.
4. Counter affidavits have been filed by the Corporation as well
as the Chairman and the Managing Director, traversing the various
allegations and challenging the sustainability of the writ petitions.
5. Heard the learned senior counsel for the writ petitioners,
other counsel for other writ petitioners and both the Standing Counsel
for the corporation.
6. It was vehemently contended by the learned counsel for the
KSRTC, relying on authorities, that transfer is an incident of
employment. It was contended that, management is the ultimate
authority to evaluate the ground realities and the right of the employer
to deploy the staff to suit the requirements, is unassailable. The
discretion of the management in choosing the employees and the place
W.P(C).4436/2021 and connections
of their posting cannot be interfered by this Court in exercise of its writ
jurisdiction. Relying on the decision reported in Union of India and
Another v. Deepak Niranjan Nath Pandit ((2020)3 SCC 404), it
was contended that the employee cannot claim posting at a place of his
choice as of right and the Courts cannot interfere in transfers effected
bonafide. To support it, learned counsel further relied on the decision
in Gujarat Electricity Board and Another v. Atmaram Sungomal
Poshani ((1989)2 SCC 602) wherein, it was held that, transfer was an
incident of service and the employee has no right to insist that, he shall
be posted at a particular place. The Division Bench of this Court in
Babu v. State of Kerala (1988(2) KLT 258) had held that, orders of
transfer made in exercise of administrative discretion should not
ordinarily be interfered with Article 226 of the Constitution. It was held
that, guidelines for transfer are not statutory and they are only meant
for guidance in the matter of transfer. They are also not exhaustive. In
Nirmalanandan v. Divakaran (1989 KHC 30 (DB)) , it was reiterated
that the guidelines for transfers are not statutory and are only meant for
guidance of the transferring authority. The employer had unfettered
discretion of effecting transfer by taking into consideration the relevant
factors and the Court will not justified in interfering, it was held. Right
of the employer in effecting transfer and the limits of the jurisdiction of
the High Court in interfering in such transfers were reiterated in
Gopinathan and Another v. State of Kerala and Others (ILR
W.P(C).4436/2021 and connections
2014(4) KHC Ker.573), Ramakrishnan P. v. Union of India and
Others (2017(1) KHC 801), Rajendran Nair P. v. Pavithran and
Others (2008 KHC 6947) and State of U.P and Others v.
Gobardhan Lal (2004(11) SCC 402).
7. Projecting their grievances, learned counsel for the
petitioners vehemently contended that, since the Corporation itself has
now understood that there were several objections, it may be
appropriate to transfer orders may be kept in abeyance for atleast three
months.
8. Answering the above, it was contended by both the Standing
Counsel that the long term transfer entered into between the parties
was only to operate as general guidelines and did not confer any vested
rights on the employees. It was contended that, normally, general
transfer is effected every year. It was also true that, Corporation
usually effects transfer during April. However, in the year 2019, since
the election to the parliament was declared, election code of conduct
come into force and transfer could not be effected. In 2020, due to
COVID pandemic corporation could not effect general transfer. Hence,
for the last three years, transfers have not taken place.
9. Due to the appointment of the staff on a state wide basis,
the proportion of geographical requirement and staff availability was
not uniformally distributed. Hence the staff was unevenly distributed at
different depots without having regard to the necessity. Hence, often
W.P(C).4436/2021 and connections
the Corporation used to deploy the employees on work arrangement
basis to those units where there was a shortage of employees. It was
contended that due to various reasons, there occurred a heave
imbalance in the deployment of staff in various depots. In some depots,
there were excess staff whereas in some other, there were acute
shortage of staff. According to the Corporation, to contain the shortage
of staff in case of emergency, the KSRTC had a system of appointing
badalies or reserves. In the changed circumstance, that system has now
been stopped. Since these type of arrangements gave rise to various
complaints from the employees and recognized trade unions, in order to
rectify the grievances, discussions were held, pursuant to which,
general transfer was proposed in 2019. However, in the month of April
2019 due to the declaration of the election and in 2020, due to the
COVID-19 pandemic, transfers could not be effected. Having regard to
the entire facts and circumstances of the case, a discussion was held
with the management and trade unions on 18.01.2021 wherein it was
resolved to give effect to general transfer immediately. The present
transfer is effected pursuant to that. Hence, unions cannot now take up
a contention that the transfer was made unilaterally without following
the transfer norms.
10. It was also contended that a three tier grievance system was
introduced for redressing the grievance of the employees at union level,
zonal level and chief office level. The objections were considered and
decision taken on merits. All the objections filed against the draft
W.P(C).4436/2021 and connections
transfer order was considered by the redressal mechanism provided in
the said order itself and it was only after exhaustion of such procedure,
final transfer orders were issued. If the petitioners have any grievance
that their objections have been not considered, they can approach the
Managing Director or file an application as provided in the draft
transfer order. It was stated that, with a view to redress the grievance
of the employees regarding the above general transfer, Corporation had
discussion with several trade unions on 22.02.2021 and circular has
been issued to each unit to collect the details of the employees who
underwent working arrangements for transfer and also other details for
enabling them to continue in the home unit, as far as possible. A copy
of the circular dated 22.02.2021 was produced by the Corporation. It
seems that, a committee has now been constituted by order dated
01.02.2021 for scrutinizing the representations received from the
employees with respect to general transfer. The committee consists of
(i) Executive Director, Administration and Chairman and (ii) one
member and a convener. Along with the counter, circular memorandum
was issued by the KSRTC dated 22.02.2021 regarding certain objections
raised by the staff. Since persons who had worked on working
arrangement and distant places are not available, it was required to be
considered while finalizing the transfer. A software is proposed to be
prepared and to complete the entire process, it may require 3 months
time.
11. Essentially, the primacy of the Corporation to effect transfers
W.P(C).4436/2021 and connections
and the limited role of Courts in interfering with such transfer is well
settled and is only to be accepted. On the basis of Judicial Precedents
and factual premises, I find no reason to interfere in the transfer order.
However, it is also clear that, transfers are not effected on ground of
any exigency, but it seems to have been issued after due consultation
and having regard to the interest of the KSRTC. Of course, the
petitioners have a definite case that, long term settlement was not
considered and several objections have been varied. It seems to be
correct also.
12. Available materials indicate that, there are substantial
number of complaints against the transfer on various other grounds, as
mentioned above. It seems that the KSRTC has fairly agreed to look into
individual cases on merits and to redress the grievance of the
petitioners on merits and strictly in accordance with the interest of the
KSRTC as well as the long term settlement.
13. Having considered this, I feel that, it is essential that the
present situation shall not be unsettled, till a final decision is taken on
the representations. Even in the circular memorandum dated
22.02.2021, it has been revealed that, three months time may be
required to ascertain the details of the general transfer and to effect
corrective measures. In this peculiar circumstances, directing the
employees to report to the transferred post while their objections are
pending consideration and thereafter, if the objection is accepted, to
return, which will cause irreparable inconvenience to the petitioners
W.P(C).4436/2021 and connections
and aggrieved persons. Hence, I feel that a via media is liable to be
evolved. I feel that, it would be better in the interest of justice, if the
transfer orders of all the three categories, namely drivers, conductors
and mechanics, are kept in abeyance for a period of three months from
today on the following conditions
(i) Those who have accepted the transfer or are ready
and willing to join the transferred vacancy or have already taken
charge, shall continue to remain at the transferred place.
(ii) Those who have raised objection but have already
shifted to the transferred vacancy, shall also remain to be there,
subject to decision on the representation.
(iii) The objections/representations submitted, shall be
considered by the committee constituted by the Managing
Director on the basis of the settled legal procedure, rules,
regulations and guidelines and shall take appropriate decision on
individual merit basis.
(iv) Pending the above, the status quo as mentioned
above will follow on a firm belief that the entire process will be
completed by the committee and the Corporation within three
months period from today. The revised transfer list on the
basis of the decisions of the committee of all the above three
categories shall come into operation after three months on
the date to be specified by KSRTC.
Sd/-
SUNIL THOMAS
Sbna JUDGE
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4561/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE APPLICATION FOR LEAVE
DATED 12.3.2019 SUBMITTED BY PETITIONER
BEFORE THE DISTRICT TRANSPORT
OFFICER,ALAPPUZHA
EXHIBIT P2 TRUE COPY OF THE SCAN REPORT OF THE SPINE
TAKEN ON 3.12.2019 AT MUTHOOT HEALTH PLUS
LAB AT ALAPPUZHA.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED
3.2.2021 SUBMITTED BY PETITIONER BEFORE THE
DISTRICT TRANSPORT OFFICER,ALAPPUZHA.
EXHIBIT P3(A) TRUE PHOTOCOPY OF THE RECEIPT FOR EXHIBIT-
P3 DATED 3.2.2021 ISSUED BY THE DISTRICT
TRANSPORT OFFICER, ALAPPUZHA.
EXHIBIT P4 TRUE PHOTOCOPY OF THE APPLICATION DATED
5.2.2021 SUBMITTED BY PETITIONER BEFORE THE
ZONAL OFFICER,ERNAKULAM ZONE.
EXHIBIT P5 TRUE PHOTOCOPY OF THE REPRESENTATION
SUBMITTED DATED 10.2.2021 SUBMITTED BY
PETITIONER BEFORE THE 2ND RESPONDENT
THROUGH E-MAIL.
EXHIBIT P6 TRUE PHOTOCOPY OF THE RELEVANT PAGES OF
TRANSFER ORDER NO.500/CMD(SPC)/2021/RTC
DATED 15.2.2021 ISSUED BY THE 2ND
RESPONDENT.
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED
20.2.2021 SUBMITTED BY PETITIONER BEFORE
THE 2ND RESPONDENT THROUGH PROPER CHANNEL
EXHIBIT P7(A) TRUE PHOTOCOPY OF THE RECEIPT DATED
20.2.2021 FOR EXHIBIT-P7 ISSUED BY THE
DISTRICT TRANSPORT OFFICER,ALAPPUZHA.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 2852/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
TRANSFER GUIDELINES ISSUED BY THE 1ST
RESPONDENT ON THE YEAR 2012.
EXHIBIT P2 TRUE COPY OF THE MEMORANDUM PUBLISHED BY
THE 2ND RESPONDENT AS
NO.500/CMD(SPC)/2021/RTC DATED 30.01.2021.
EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY THE 1ST
PETITIONER BEFORE THE 2ND RESPONDENT DATED
01.02.2021.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R1(A) TRUE COPY OF THE PROCEEDINGS 500/CMD
(SPC) /2021/RTC DATED 1.2.2021.
EXHIBIT R1(B) TRUE COPY OF THE PROCEEDINGS 500/CMD
(SPC) /2021/RTC DATED 22.2.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4183/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA STATE ROAD TRANSPORT CORPORATION
SERVICE-WAGES AGREEMENT 2012(APPENDIX-IV)
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT DATED
30.01.2021
EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY THE 4TH
PETITIONER DATED 5.2.2021
EXHIBIT P4 TRUE COPY OF THE FINAL LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT AS ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15.02.2021
EXHIBIT P5 TRUE COPY OF THE RELEVANT PAGES OF THE
REPLY GIVEN BY THE STATE PUBLIC INFORMATION
OFFICER OF THE 1ST RESPONDENT UNDER RIGHT
TO INFORMATION ACT DATED 12-11-2019.
EXHIBIT P6 TRUE COPY OF THE DAILY SERVICE OPERATION
DETAILS IN CHERTHALA DEPOT DURING 2019
OCTOBER PREPARED BY THE PETITIONERS
EXHIBIT P7 TRUE COPY OF THE AVERAGE DAILY SERVICE
OPERATION DETAILS FOR THE MONTHE OF JANUARY
2021 PREPARED BY THE PETITIONERS
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4223/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA STATE ROAD TRANSPORT CORPORATION
SERVICE-WAGES AGREEMENT 2012 (APPENDIX IV)
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT DATED
30/01/2021.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF DRIVERS
PUBLISHED BY THE 2ND RESPONDENT DATED
30/01/2021.
EXHIBIT P4 TRUE COPY OF THE OBJECTION FILED BY THE 1ST
PETITIONER DATED 08/02/2021.
EXHIBIT P5 TRUE COPY OF THE OBJECTION FILED BY THE 2ND
PETITIONER DATED 02/02/2021.
EXHIBIT P6 TRUE COPY OF THE OBJECTION FILED BY THE 3RD
PETITIONER DATED 01/02/2021.
EXHIBIT P7 TRUE COPY OF THE RELEVANT PAGE OF THE FINAL
LIST OF CONDUCTORS PUBLISHED BY THE 2ND
RESPONDENT AS ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15/02/2021.
EXHIBIT P8 TRUE COPY OF THE RELEVANT PAGE OF THE FINAL
LIST OF DRIVERS PUBLISHED BY THE 2ND
RESPONDENT AS ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15/02/2021.
EXHIBIT P9 TRUE COPY OF THE REPLY GIVEN BY THE STATE
PUBLIC INFORMATION OFFICER OF THE 1ST
RESPONDENT UNDER RIGHT TO INFORMATION ACT
DATED 12/11/2019.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4320/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE OBJECTION DATED 05.02.2021
SUBMITTED BY THE PETITIONER.
EXHIBIT P2 TRUE COPY OF THE TRANSFER NORMS ISSUED BY
THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PORTION OF THE
TRANSFER ORDER ISSUED BY THE 2ND RESPONDENT
DATED 15.02.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4321/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE OBJECTION DATED 01.02.2021
SUBMITTED TO THE 2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE TRANSFER NORMS ISSUED BY
THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PORTION OF THE
TRANSFER ORDER ISSUED BY THE 2ND RESPONDENT
DATED 15.02.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4322/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF OBJECTION DATED 11.02.2021
SUBMITTED TO THE 2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE TRANSFER NORMS ISSUED BY
THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PORTION OF THE
TRANSFER ORDER ISSUED BY THE 2ND RESPONDENT
DATED 15.02.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4378/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF PAGE NOS. 1 TO 4, 32 AND 44
OF MEMORANDUM NO 500/CMD(SPC) 2021/RTC
DATED 30.01.2021 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P2 A TRUE COPY OF REPRESENTATION DATED
03.02.2021 SUBMITTED BY THE 1ST PETITIONER
BEFORE THE 4TH RESPONDENT.
EXHIBIT P3 A TRUE COPY OF REPRESENTATION DATED
05.02.2021 FILED BY THE 1ST PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P4 A TRUE COPY OF REPRESENTATION DATED
10.02.2021 FILED BY THE 1ST PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P5 A TRUE COPY OF PAGE NOS. 1, 28,29,38 AND 39
OF ORDER NO. 500/CMD/(SCP)/2021/RTC DATED
15.02.021 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P6 TRUE COPY OF TRANSFER GUIDELINES UNDER THE
2012 BILATERAL AGREEMENT.
EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED
01.02.2021 SUBMITTED BY THE PETITIONER
BEFORE THE 4TH RESPONDENT.
EXHIBIT P8 TRUE COPY OF REPRESENTATION DATED
16.02.2021 FILED BY THE 2ND PETITIONER
BEFORE THE 1ST RESPONDENT .
EXHIBIT P9 TRUE COPY OF TREATMENT RECORD VIDE O.P. NO.
111972 DATED 11.8.2014 OF KMCT, HEART
INSTITUTE, KOZHIKODE.
EXHIBIT P9 A TRUE COPY OF TREATMENT RECORD VIDE O.P. NO.
111972 DATED 30.8.2014 OF KMCT, HEART
INSTITUTE, KOZHIKODE.
EXHIBIT P9 B TRUE COPY OF TREATMENT RECORD ON ECHO AND
COLOUR DOPPLER STUDY CONDUCTED ON
02.01.2020 IN THE SANTHI HOSPITAL,
KOZHIKODE.
EXHIBIT P9 C TRUE COPY OF TREATMENT RECORD DATED
02.01.2020 VIDE O.P.NO. 952289 OF THE
W.P(C).4436/2021 and connections
SANTHI HOSPITAL, KOZHIKODE.
EXHIBIT P10 TRUE COPY OF REPRESENTATION DATED 02.02.201
SUBMITTED BY THE PETITIONER BEFORE THE 4TH
RESPONDENT.
EXHIBIT P11 TRUE COPY OF REPRESENTATION DATED 10.02.201
SUBMITTED BY THE 3RD PETITIONER BEFORE THE
1ST RESPONDENT.
EXHIBIT P12 A TRUE COPY OF REPRESENTATION DATED
23/02/2021 FILED BY THE 1ST PETITIONER
BEFORE THE 1ST RESPONDENT
RESPONDENT'S/S EXHIBITS:
EXHIBIT R1(A) TRUE COPY OF THE PROCEEDINGS VIDE REF NO
500/CMD(SPC)/2021/RTC DATED 1.2.2021
EXHIBIT R1(B) TRUE COPY OF THE CIRCULAR MEMORANDUM
BEARINGNO 500/CMD/(SPC)/2021/RTC DATED
22.2.2021
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4379/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA STATE ROAD TRANSPORT CORPORATION
SERVICE-WAGES AGREEMENT 2012 (APPENDIX IV).
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT DATED
30.01.2021.
EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY
P.C.RATHICHANDRAN DATED 5.2.2021.
EXHIBIT P4 TRUE COPY OF THE OBJECTION FILED BY 7TH
PETITIONER THROUGH EXECUTIVE DIRECTOR,
SOUTH ZONE OF 1ST RESPONDENT DATED
05.02.2021.
EXHIBIT P5 TRUE COPY OF THE FINAL LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT AS ORDER
NO. 500/CMD(SPC) /2021/RTC DATED
15.02.2021.
EXHIBIT P6 TRUE COPY OF THE INTERIM ORDER DATED
17.02.2021 IN W.P.C 4183/2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4401/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE NORMS OF TRANSFER FORMING
PART OF THE BIPARTITE AGREEMENT ENTERED IN
TO BETWEEN THE RECOGNIZED TRADE UNIONS AND
THE 1ST RESPONDENT DURING 2012.
EXHIBIT P2 TRUE COPY OF THE MEMORANDUM
NO.PL1/7023/18/GVR DATED 22.10.2018 ISSUED
BY THE DISTRICT TRANSPORT OFFICER,
GURUVAYUR DEPOT, REPORTING THE RELIVING OF
THE PETITIONERS ALONG WITH OTHERS FROM
GURUVAYUR DEPOT ON 22.10.2018.
EXHIBIT P3 TRUE COPY OF THE DEPOT SENIORITY OF DRIVERS
WORKING UNDER THE 3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM NO.500/CMD(SPC)/2021/RTC DATED
30.1.2021 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P4(A) TRUE COPY OF THE PROCEEDING OF THE
GRIEVANCE REDRESSAL COMMITTEE OF THE
KOTHAMANGALAM UNIT OF KSRTC.
EXHIBIT P5 TRUE COPY OF THE OBJECTION DATED 1.2.2021
SUBMITTED BY THE 1ST PETITIONER THROUGH THE
3RD RESPONDENT.
EXHIBIT P5(A) TRUE COPY OF THE OBJECTION DATED 1.2.2021
SUBMITTED BY THE 2ND PETITIONER THROUGH THE
3RD RESPONDENT.
EXHIBIT P5(B) TRUE COPY OF THE OBJECTION DATED 1.2.2021
SUBMITTED BY THE 3RD PETITIONER THROUGH THE
3RD RESPONDENT.
EXHIBIT P5(C) TRUE COPY OF THE OBJECTION DATED 1.2.2021
SUBMITTED BY THE 8TH PETITIONER THROUGH THE
3RD RESPONDENT.
EXHIBIT P5(D) TRUE COPY OF THE OBJECTION DATED 1.2.2021
SUBMITTED BY THE 10TH PETITIONER THROUGH
THE 3RD RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE ORDER NO. 500/CMD
(SPC)/2021/RTC DATED 15.02.2021 ISSUED BY
THE 1ST RESPONDENT.
W.P(C).4436/2021 and connections
EXHIBIT P7 TRUE COPY OF THE JUDGMENT OF THIS HON'BLE
COURT DATED 24.08.2020 IN WP(C) NO.
16738/2020.
EXHIBIT P8 TRUE COPY OF THE OBJECTION DATED 22/2/2021
FILED BY THE PETITIONERS BEFORE THE 1ST
RESPONDENT, AGAINST EXT.P6.
EXHIBIT P9 TRUE COPY OF THE CIRCULAR MEMORANDUM
NO.500/CMD(SPC)/2021/RTC DATED 22/02/2021
ISSUED BY THE 2ND RESPONDENT
EXHIBIT P10 TRUE COPY OF THE ORDER
NO.500/CMD(SPC)/2021/RTC DATED 22/2/2021
ISSUED BY THE 1ST RESPONDENT
EXHIBIT P11 TRUE COPY OF THE MEMORANDUM
NO.500/CMD(SPC)2021/RTC DATED 26/2/2021
ISSUED BY THE 2ND RESPONDENT.
EXHIBIT P12 TRUE COPY OF THE MEMORANDUM
NO.500/CMD(SPC)2021/RTC DATED 26/2/2021
ISSUED BY THE 2ND RESPONDENT.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4405/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE DUTY PASS OF THE
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 A TRUE COPY OF THE AADHAR CARD OF THE
PETITIONER'S CHILD DRISHYA R.DILEEP.
EXHIBIT P3 A TRUE COPY OF THE CERTIFICATE ISSUED BY
THE MEDICAL BOARD OF THE A.A.RAHIM MEMORIAL
GOVT. DISTRICT HOSPITAL, KOLLAM DATED
07.11.2017.
EXHIBIT P4 A TRUE COPY OF THE TREATMENT CERTIFICATE
DATE 23.11.2017 ISSUED BY DR.RAMESH
CHANDRAN OF A.A.RAHIM MEMORIAL GOVT.
DISTRICT HOSPITAL, KOLLAM.
EXHIBIT P5 A TRUE COPY OF THE JUDGMENT DAED 22.06.2018
IN WPC NO.20785/2018.
EXHIBIT P6 A TRUE COPY OF THE ANNEXURE IV TRANSFER
GUIDELIENS 2012 OF THE KERALA STATE ROAD
TRANSPORT CORPORATION.
EXHIBIT P7 A TRUE COPY OF THE PETITIONER'S REQUEST
DATED 02.02.2021 BEFORE THE 3RD RESPONDENT
AND ITS RECEIPT.
EXHIBIT P8 A TRUE COPY OF THE RELEVANT PAGE OF THE
TRANSFER ORDER DATED 15.02.2021 ISSUED BY
THE 2ND RESPONDENT.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4430/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA ROAD TRANSPORT CORPORATION SERVICE -
WAGES AGREEMENT 2012 (APPENDIX IV).
EXHIBIT P2 TRUE COPY OF THE MARRIAGE CERTIFICATE DATED
6.3.2020 ISSUED BY THE SRO KURUPPUMPADY,
ERNAKULAM DISTRICT.
EXHIBIT P3 TRUE COPY OF THE INTER CASTE MARRIAGE
CERTIFICATE DATED 11.3.2020 ISSUED BY THE
VILLAGE OFFICER, RAYAMANGALAM, ERNAKULAM
DISTRICT.
EXHIBIT P4 TRUE COPY OF THE OBJECTION BEFORE THE
ASSISTANT TRANSPORT OFFICER, KSRTC,
KOTHAMANGALAM DATED 1.2.2021.
EXHIBIT P5 TRUE COPY OF GENERAL TRANSFER LIST AND THE
RELEVANT PAGE OF 15 ISSUED BY THE 2ND
RESPONENT AS ORDER NO.500/CMD (SPC)
2021/RTC DATED 15.2.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4436/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA STATE ROAD TRANSPORT CORPORATION
SERVICE-WAGES AGREEMENT 2012 (APPENDIX IV).
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT DATED
30.01.2021.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF DRIVERS
PUBLISHED BY THE 2ND RESPONDENT DATED
30.01.2021.
EXHIBIT P4 TRUE COPY OF THE OBJECTIONS FILED BY 70TH
PETITIONER DATED 10.02.2021.
EXHIBIT P5 TRUE COPY OF THE FINAL LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT AS ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15.02.2021.
EXHIBIT P6 TRUE COPY OF THE FINAL LIST OF DRIVERS
PUBLISHED BY THE 2ND RESPONDENT AS ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15/.02.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4439/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA STATE TRANSPORT CORPORATION SERVICE
-WAGES AGREEMENT 2012 (APPENDIX-IV)
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM NO.500/CMD(SPC)/2021/RTI DATED
30.01.2021.
EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY THE 1ST
PETITIONER DATED 8/2/2021.
EXHIBIT P4 TRUE COPY OF THE OBJECTION FILED BY 3RD
PETITIONER DATED 3.2.2021.
EXHIBIT P5 TRUE COPY OF THE ORDER
NO.500/CMD(SPC)/2021/RTI DATED 15.2.2021.
EXHIBIT P6 TRUE COPY OF THE ORDER IN WPC NO.4183/2021
DATED 17/2/2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4441/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA STATE ROAD TRANSPORT CORPORATION
SERVICE-WAGES AGREEMENT 2012 (APPENDIX-IV)
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT DATED
30/01/2021.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF DRIVERS
PUBLISHED BY THE 2ND RESPONDENT DATED
30/01/2021.
EXHIBIT P4 TRUE COPY OF THE OBJECTIONS FILED BY 1ST
PETITIONER DATED 10/02/2021.
EXHIBIT P5 TRUE COPY OF THE FINAL LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT AS ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15/02/2021.
EXHIBIT P6 TRUE COPY OF THE FINAL LIST OF DRIVERS
PUBLISHED BY THE 2ND RESPONDNET A ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15/02/2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4446/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE SERVICE AND WAGES
AGREEMENT IN KSRTC OF THE YEAR 2012.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 15.02.2021 AND
THE FINAL GENERAL TRANSFER LIST NO.
500/CMD(SPC)/2021/RTC DATED PUBLISHED BY
THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF SENIORITY LIST OF CONDUCTORS
IN CHADAYAMANGALAM DEPOT OF KSRTC AS ON
03.09.2020.
EXHIBIT P4 TRUE COPY OF THE INTERIM ORDER DATED
17.02.2021 IN WPC NO. 4223/2021 OF THE
HOBLE HIGH COURT OF KERALA AT ERNAKULAM.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4529/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE OBJECTION DATED 06.02.2021
submitted to the 2nd respondent.
EXHIBIT P2 TRUE COPY OF THE TRANFER NORMS ISSUED BY
THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PORTION OF THE
TRANSFER ORDER ISSUED BY THE 2ND RESPONDENT
DATED 15.02.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4534/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE OF
REGISTRATION OF TRADE UNION AND THE LEGIBLE
COPY OF THE SAME DATED 26.06.2018.
EXHIBIT P2 TRUE COPY OF THE TRANSFER ORDER VIDE
MEMORANDUM NO.500/CMD (SPC)/2021/RTC DATED
13.02.2020 (PAGE 1, 2 AND 3).
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4566/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA STATE ROAD TRANSPORT CORPORATION
SERVICE - WAGES AGREEMENT 2012 (APPENDIX-
IV).
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT DATED
30/01/2021.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF DRIVERS
PUBLISHED BY THE 2ND RESPONDENT DATED
30/01/2021.
EXHIBIT P4 TRUE COPY OF THE OBJECTION FILED BY 1ST
PETITIONER DATED 10/02/2021.
EXHIBIT P5 TRUE COPY OF THE FINAL LIST OF CONDUCTORS
PUBLISHED BY THE 2ND RESPONDENT AS ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15/02/2021.
EXHIBIT P6 TRUE COPY OF THE FINAL LIST OF DRIVERS
PUBLISHED BY THE 2ND RESPONDENT AS ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15/02/2021.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R1(a) TRUE COPY OF THE PROCEEDINGS VIDE REF NO.
500/CMD(SPC)/2021/RTC DATED 1.2.2021.
EXHIBIT R1(b) TRUE COPY OF THE CIRCULAR MEMORANDUM
BEARING NO.500/CMD(SPC)/202/RTC DATED
22.2.2021
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4572/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF THE DUTY PASS OF THE
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 A TRUE COPY OF THE MEMORANDRUM DATED
02.9/2017 ISSUED BY EXECUTIVE DIRECTOR OF
KSRTC.
EXHIBIT P3 A TRUE COPY OF THE ANNEXURE-IV TRANSFER
GUIDELINES-2012 OF THE KERALA STATE ROAD
TRANSPORT CORPORAITON.
EXHIBIT P4 A TRUE COPY OF THE PETITIONER'S REQUEST
DATED 02.02.2021 BEFORE THE 3RD RESPONDENT
AND ITS RECEIPT.
EXHIBIT P5 A TRUE COPY OF THE RELEVANT PAGES OF THE
TRANSFER ORDER DATED 15.02.2021 ISSUED BY
THE 2ND RESPONDENT.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4727/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPIES OF THE DUTY PASSES OF THE 1ST
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P1 A TRUE COPIES OF THE DUTY PASSES OF THE 2ND
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P1 B TRUE COPIES OF THE DUTY PASSES OF THE 3RD
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P1 C TRUE COPIES OF THE DUTY PASSES OF THE 4TH
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P1 D TRUE COPIES OF THE DUTY PASSES OF THE 5TH
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P1 E TRUE COPIES OF THE DUTY PASSES OF THE 6TH
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P1 F TRUE COPIES OF THE DUTY PASSES OF THE 7TH
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P1 G TRUE COPIES OF THE DUTY PASSES OF THE 8TH
PETITIONER ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P I TRUE COPIES OF THE DUTY PASSES OF THE
PETITIONERS RESPECTIVELY ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P2 A TRUE COPY THE ANNEXURE -IV TRANSFER
GUIDELINES-2012 OF THE KERALA STATE ROAD
TRANSPORT CORPORATION
EXHIBIT P3 A TRUE COPY OF THE 1ST PETITIONER'S REQUEST
BEFORE THE 2ND RESPONDENT DATED 01-02-2021
EXHIBIT P3 A A TRUE COPY OF THE 2ND PETITIONER'S REQUEST
BEFORE THE 2ND RESPONDENT DATED 02-02-2021
EXHIBIT P3 B A TRUE COPY OF THE 3RD PETITIONER'S REQUEST
BEFORE THE 2ND RESPONDENT DATED 03-02-2021
EXHIBIT P3 C A TRUE COPY OF THE 4TH PETITIONER'S REQUEST
BEFORE THE 2ND RESPONDENT DATED 01-02-2021
EXHIBIT P3 D A TRUE COPY OF THE 5TH PETITIONER'S REQUEST
BEFORE THE 2ND RESPONDENT DATED 02-02-2021
EXHIBIT P3 E A TRUE COPY OF THE 6TH PETITIONER'S REQUEST
W.P(C).4436/2021 and connections
BEFORE THE 2ND RESPONDENT DATED 01-02-2021
EXHIBIT P3 F A TRUE COPY OF THE 7TH PETITIONER'S REQUEST
BEFORE THE 2ND RESPONDENT DATED 01-02-2021
EXHIBIT P3 G A TRUE COPY OF THE 7TH PETITIONER'S REQUEST
BEFORE THE 2ND RESPONDENT DATED 03-02-2021
EXHIBIT P4 A TRUE COPY OF THE RELEVANT PAGES OF THE
TRANSFER ORDER DATED 15-02-2021 ISSUED BY
THE 2ND RESPONDENT
EXHIBIT P5 A TRUE COPY OF THE REQUEST DATED 17-02-2021
OF THE 1ST PETITIOENR BEFORE THE 2ND
RESPONDENT
EXHIBIT P5 A A TRUE COPY OF THE REQUEST DATED 17-02-2021
OF THE 4TH PETITIONER BEFORE THE 2ND
RESPONDENT
EXHIBIT P5 B A TRUE COPY OF THE REQUEST DATED 17-02-2021
OF THE 6TH PETITIONER BEFORE THE 2ND
RESPONDENT
EXHIBIT P5 C A TRUE COPY OF THE REQUEST DATED 17-02-2021
OF THE 7TH PETITIONER BEFORE THE 2ND
RESPONDENT
EXHIBIT P5 D A TRUE COPY OF THE REQUEST DATED 17-02-2021
OF THE 8TH PETITIONER BEFORE THE 2ND
RESPONDENT
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4747/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE AADHAR CARD OF THE MOTHER
OF THE PETITIONER.
EXHIBIT P2 THE TRUE COPY OF THE MEDICAL CERTIFICATE
DATED 08.02.2021 ISSUED FROM TALUK HEAD
QUARTERS HOSPITAL, VAIKOM.
EXHIBIT P3 THE TRUE COPY OF THE MEDICAL CERTIFICATE
DATED 27.11.2019 ISSUED FROM SACRED HEART
GENERAL HOSPITAL, CHERTHALA.
EXHIBIT P4 THE TRUE COPY OF OUTPATIENT DATED
10.07.2018 ISSUED FROM TALUK HEAD QUARTERS
HOSPITAL CHERTHALA.
EXHIBIT P5 THE TRUE COPY OF THE OUT PATIENT CARD DATED
05.08.2018 ISSUED FROM TALUK HEAD QUARTERS
HOSPITAL, CHERTHALA.
EXHIBIT P6 THE TRUE COPY OF THE OUTPATIENT CARD DATED
30.04.2019 ISSUED FROM TALUK HEAD QUARTERS
HOSPITAL, CHERTHALA.
EXHIBIT P7 THE TRUE COPY OF THE TRANSFER LIST DATED
17.02.2021 PUBLISHED BY THE 2ND RESPONDENT.
EXHIBIT P8 THE TRUE COPY OF THE REPRESENTATION DATED
10.02.2021 SUBMITTED BY THE PETITIONER.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4784/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DUTY PASS ISSUED TO THE
PETITIONER.
EXHIBIT P2 TRUE COPY OF THE ORDER NO.500/CMD
(SPC)/2021/RTC DATED 15.02.2021 OF THE 2ND
RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE MEDICAL CERTIFICATE DATED
19.11.2016 ISSUED BY DR. DEEPTHI RAGHAVAN.
EXHIBIT P4 TRUE COPY OF THE MEDICAL CERTIFICATE DATED
14.06.2015 ISSUED BY DR. SUSHAMA KISHORE.
EXHIBIT P5 TRUE COPY OF THE MEDICAL CERTIFICATE DATED
17.11.2016 ISSUED BY DR. P. VIJAYAKUMAR.
EXHIBIT P6 TRUE COPY OF THE RELEVANT PAGES OF RATION
CARD.
EXHIBIT P7 TRUE COPY OF THE JUDGMENT DATED 15.11.2019
IN W.P.(C) NO.25653/2019.
EXHIBIT P8 TRUE COPY OF THE REPRESENTATION DATED
1.2.2021 SUBMITTED BEFORE THE 5TH
RESPONDENT.
EXHIBIT P9 TRUE COPY OF THE REPRESENTATION DATED
6.2.2021 BEFORE THE 4TH RESPONDENT.
EXHIBIT P10 TRUE COPY OF THE REPRESENTATION DATED
9.2.2021 BEFORE THE 2ND RESPONDENT.
EXHIBIT P11 TRUE COPY OF THE MEMORANDUM
NO.PL2/531/2021/CTL DATED 18.02.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4848/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF IDENTITY CARD ISSUED TO THE
1ST PETITIONER VIDE ID NO. 55814.
EXHIBIT P2 A TRUE COPY OF IDENTITY CARD ISSUED TO THE
2ND PETITIONER VIDE IF NO. 59878.
EXHIBIT P3 A TRUE COPY OF IDENTITY CARD ISSUED TO THE
3RD PETITIONER VIDE ID NO. 59441.
EXHIBIT P4 A TRUE COPY OF PAGE NOS 1 TO 4, 32 AND 4 OF
MEMORANDUM NO. 500/CMD(SPC) .2021/RTC DATED
30.01.20201 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P5 A TRUE COPY OF MEDICAL CERTIFICATE DATED
11.02.2021 ISEUD BY THE CONCERNED ASSISTANT
SURGEON OF KMCT, MEDICAL COLLEGE HOSPITAL,
KOZHIKODE WITH COPY OF REPROT MRI SCAN
DATED 27.01.2020.
EXHIBIT P6 TRUE COPY OF TRANSFER REPRESENTATION DATED
02.02.201 FILED BY THE 1ST PETITIONER,
BEFORE THE ASSISTANT TRANSPORT OFFICER,
THIRUVAMBADY.
EXHIBIT P7 TRUE COPY OF REPRESENTATION DATED
06.02.2021 FILED BY THE 1ST PETITIONER
BEFORE THE ZONAL OFFICER.
EXHIBIT P8 TRUE COPY OF REPRESENTATION DATED 09.02.201
FILED BY THE 1ST PETITIONER BEFORE THE 1ST
RESPONDENT.
EXHIBIT P9 TRUE COPY OF THE PAGES NO.S 1,29,38 AND 39
OF ORDER NO. 500/CMD/(SPC)/2021/RTC DATED
15.02.2021 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P10 TRUE COPY OF MEDICAL CERTIFICATE, DATED
03.02.201 ISSUED BY THE ASSISTANT SURGEON,
COMMUNITY, HEALTH CENTER, MUKKAM,
KOZHIKODE.
EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION DATED
03.02.2021 FILED BY THE 2ND PETITIONER
BEFORE THE 4TH RESPONDENT.
EXHIBIT P12 TRUE COPY OF RECEIPT DATED 06.02.201
RECEIVED BY THE PETITIONER FROM THE 3RD
W.P(C).4436/2021 and connections
RESPONDENT ACKNOWLEDGEMENT RECEIPT OF HIS
REPRESENTATION.
EXHIBIT P13 TRUE COPY OF THE REPRESENTATION DATED
10.02.2021 FILED BY THE 2ND PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P14 TRUE COPY OF TREATMENT RECORDS DATED
21.11.2019 28.01.2020, 18.08.2020 AND
21.08.2020 WITH REGARD TO VISMAYA, DAUGHTER
OF THE 3RD PETITIONER, IN KMCT MEDICAL
COLLEGE, MUKKAM, KOZHIKODE.
EXHIBIT P15 TRUE COPY OF OUTPATIENT CRD DATED
30.06.2020 AND COPY OF IVU TEST RESULT
DATED 17.07.2020 OF GOVT. MEDICAL COLLEGE,
KOZHIKODE.
EXHIBIT P16 A TRUE COPY OF TREATMENT RECORDS DATED
1.9.2020 AND 20.11.2020 OF THE 3RD
PETITIONER.
EXHIBIT P17 A TRUE COPY OF THE REPRESENTATION DATED
03.02.2021 FILED BY THE 3RD PETITIONER
BEFORE THE 4TH RESPONDENT.
EXHIBIT P18 A TRUE COPY OF THE REPRESENTATION DATED
18.02.201 FILED BY THE 3RD PETITIONER.
EXHIBIT P19 A TRUE COPY OF TRANSFER GUIDELINE UNDER THE
BILATERAL AGREEMENT.
EXHIBIT P20 A TRUE COPY OF REPRESENTATION DATED
25/02/2021 FILED BY THE 1ST PETITIONER
BEFORE THE 1ST RESPONDENT
EXHIBIT P21 A TRUE COPY OF REPRESENTATION DATED
26/2/2021 FILED BY THE 2ND PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P22 A TRUE COPY OF REPRESENTATION DATED
25/2/2021 FILED BY THE 3RD PETITIONER
BEFORE THE 1ST RESPONDENT.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4855/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE CERTIFICATE ISSUED BY THE
TAHSILDAR, AMBALAPPUZHA, DATED 19/9/2002
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES IN
GOVERNMENT ORDER DATED 21/11/2012 OF SUB
SECTION 8 OF CLAUSE 9 OF GOVERNMENT ORDER
(P) NO.71/2012/TRANSPORT
EXHIBIT P3 TRUE COPY OF THE ORDER
NO.550/CMD(SPC)/2021/RPC DATED 15.2.2021.
EXHIBIT P4 TRUE COPY OF THE DETAILED REPRESENTATION
DATED 5.2.2021 BEFORE THE 3RD RESPONDENT.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4856/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE 1ST PAGE OF S.S.L.C BOOK
DATED 3.3.1986
EXHIBIT P2 TRUE COPY OF THE COMMUNITY CERTIFICATE
ISSUED FROM THE BHARATHEEYA VELAN SOCIETY ,
DATED 20.2.2021
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES IN
GOVERNMENT ORDER DATED 27.11.2012 OF SUB
SECTION 8 OF CLAUSE 9 OF GOVERNMENT ORDER
(P) NO 71/2012/TRANSPORT
EXHIBIT P4 TRUE COPY OF THE ORDER NO 500/CMD (SPC)
2021/RPC DATED 15.2.2021 RELEVANT PAGES)
EXHIBIT P5 TRUE COPY OF THE DETAILED REPRESENTATION
DATED 4/2/2021 BEFORE THE 3RD RESPONDENT
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4860/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE APPOINTMENT ORDER DATED
05/06/2003 ISSUED FROM THE OFFICE OF THE
MANGING DIRECTOR, K.S.R.T.C
THIRUVANANTHAPURAM.
EXHIBIT P2 TRUE COPY OF 1ST PAGE OF S.S.L.C. BOOK
DATED 30.03.1988 TO THE PETITIONER.
EXHIBIT P3 TRUE COPY OF THE COMMUNITY CERTIFICATE
ISSUED FROM THE TALUK OFFICE, AMBALAPPUZHA
DATED 24/05/2016 TO THE PETITIONER.
EXHIBIT P4 TRUE COPY OF THE SUB SECTION 8 OF CLAUSE 9
OF G.O.(P) NO. 71/2012/TRANSPORT (RELEVANT
PAGES ONLY).
EXHIBIT P5 TRUE COPY OF THE ORDER DATED 15/02/2021.
NO. 500/CMD (SPC) /2021/RPC (RELEVANT PAGES
ONLY).
EXHIBIT P6 TRUE COPY OF THE SENIORITY LIST OF DRIVES
DATED NIL ISSUED FROM THE K.S.R.T.C
EXHIBIT P7 TRUE COPY OF THE ORDER DATED 18/02/2021
ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P8 TRUE COPY OF THE DETAILED REPRESENTATION
SUBMITTED BY THE PETITIONER BEFORE THE
K.S.R.T.C. C.M.D. DATED 17/02/2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 4889/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF PAGE NOS.1 TO 4,17 AND 44 OF
MEMORANDUM NO.500/CMD(SPC)/2021/RTC DATED
30.01.2021 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P2 A TRUE COPY OF CERTIFICATE OF MARRIAGE
NO.4/2017 ISSUED BY THE MARRIAGE OFFICER,
KOTHAMANGALAM DATED 05.05.2017.
EXHIBIT P3 A TRUE COPY OF PAGE CERTIFICATE NO.A4-
5680/18/K.DIS DATED 11.06.2018 ISSUED BY
THE TAHSILDAR OF KOTHAMANGALAM.
EXHIBIT P4 A TRUE COPY OF ANNEXURE IV GUIDELINES OF
TRANSFER ATTACHED TO THE BILATERAL
AGREEMENT 2012.
EXHIBIT P5 A TRUE COPY OF REPRESENTATION DATED
02.02.2021 SUBMITTED BY THE PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P6 TRUE COPY OF PAGE NO.1,15,38 AND 39 OF
ORDER NO.500/CMD(SPC) 2021/RTC DATED
15.02.2021 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P7 TRUE COPY OF PROFORMA 1.1 OF KOTHAMANGALAM
UNIT OF KSRTC BY WHICH THE UNIT AUTHORITIES
RECOMMENDED THE CASE OF THE PETITIONER AND
SEVEN OTHERS TO GRANT THEM PROTECTION FROM
TRANSFER (RELEVANT PAGES).
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5026/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF GUIDELINES FOR TRANSFER AS
PER ANNEXURE IV OF THE 2012 BILATERAL
AGREEMENT.
EXHIBIT P2 A TRUE COPY OF PAGE NOS.1,2,3,58 TO
61,80,81 AND 84 OF MEMORANDUM
NO.500/CMD(SPC)/2021/RTC DATED 30.01.2021
ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P3 A TRUE COPY OF IDENTITY CARD NO.70749
ISSUED TO THE 1ST PETITIONER.
EXHIBIT P4 A TRUE COPY OF REPRESENTATION DATED
01.02.2021 SUBMITTED BY THE 1ST PETITIONER
BEFORE THE 4TH RESPONDENT.
EXHIBIT P5 A TRUE COPY OF REPRESENTATION DATED
02.02.2021 FILED BY THE 2ND PETITIONER
BEFORE THE 4TH RESPONDENT.
EXHIBIT P6 TRUE COPY OF REPRESENTATION DATED
02.02.2021 FILED BY THE 3RD PETITIONER
BEFORE THE 4TH RESPONDENT.
EXHIBIT P7 TRUE COPY OF PAGE NOS.1,47,48,63,67 AND 68
OF ORDER NO.500/CMD(SPC)/2021/RTC DATED
15.02.2021 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P8 TRUE COPY OF CIRCLE SENIORITY LIST OF
CONDUCTORS OF KOZHIKODE DEPOT AS ON
18.08.2020.
EXHIBIT P9 TRUE COPY OF REPRESENTATION DATED
24.02.2021 FILED BY THE 1ST PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P10 TRUE COPY OF REPRESENTATION DATED
24.02.2021 FILED BY THE 2ND PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P11 A TRUE COPY OF REPRESENTATION DATED
24.02.2021 FILED BY THE 7TH PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P12 TRUE COPY OF REPRESENTATION DATED
24.02.2021 FILED BY THE 13TH PETITIONER
BEFORE THE 1ST RESPONDENT.
W.P(C).4436/2021 and connections
EXHIBIT P13 TRUE COPY OF REPRESENTATION DATED
21.02.2021 WITH MEDICAL CERTIFICATES DATED
01.02.2021 AND 15.02.2021 FILED BY THE 19TH
PETITIONER BEFORE THE 1ST RESPONDENT.
EXHIBIT P14 TRUE COPY OF REPRESENTATION DATED
23.02.2021 FILED BY THE 25TH PETITIONER
BEFORE THE 1ST RESPONDENT.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5037/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DUTY PASS ISSUED TO THE
PETITIONER.
EXHIBIT P2 TRUE COPY OF THE ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15.2.2021 OF
THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED
19.2.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5073/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE TRANSFER NORMS ISSUED BY
THE 2ND RESPONDENT
EXHIBIT P2 TRUE COPY OF THE RELEVANT PORTION OF THE
TRANSFER ORDER ISSUED BY THE 2ND RESPONDENT
DATED 15.02.2021
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5116/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE OBJECTION DATED 2.2.2021
SUBMITTED TO THE 2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE TRANSFER NORMS ISSUED BY
THE 2ND RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PORTION OF THE
TRANSFER ORDER ISSUED BY THE 2ND RESPONDENT
DATED 15.2.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5142/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
DRAFT TRANSFER ORDER
NO.500/CMD(SPC)/2021/RTC DATED 30.01.2021
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF APPENDIX
IV CLAUSE 10.06 OF THE SETTLEMENT AGREEMENT
OF THE KERALA TRANSPORT CORPORATION 2012
EXHIBIT P3 TRUE COPY OF THE RELEVANT PAGES OF TRANSFER
ORDER NO.500/CMD(SPC)/2021/RTC DATED
15.02.2021 ISSUED BY THE 2ND RESPONDENT
EXHIBIT P4 TRUE COPY OF THE LETTER DATED 16.02.2021
SUBMITTED BY THE PETITIONER TO THE 2ND
RESPONDENT
EXHIBIT P5 TRUE COPY OF THE LETTER DATED 16.02.2021
SUBMITTED BY THE PETITIONER TO THE 5TH
RESPONDENT
EXHIBIT P6 TRUE COPY OF THE MEMORANDUM NO.E1-
386/2021/KPTA DATED 18.02.2021
EXHIBIT P7 TRUE COPY OF THE LIST SHOWING THE NAME OF
PERSONS ALONG WITH THEIR INCUMBENCY DETAILS
EXHIBIT P8 TRUE COPY OF THE REPRESENTATION DATED
18.02.2021 SUBMITTED BY THE PETITIONER TO
THE 3RD RESPONDENT
EXHIBIT P9 TRUE COPY OF ORDER NO.500/CMD(SPC)/2021/RTC
DATED 22.02.2021
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5165/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DUTY PASS ISSUED TO THE
PETITIONER
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF ORDER
NO.500/CMD(SPC)/2021/RTC DATED 15.2.2021
EXHIBIT P3 TRUE COPY OF THE PRESCRIPTION AND SERVICE
BILL ISSUED BY THE STAR CARE HOSPITAL DATED
17.2.2021
EXHIBIT P4 TRUE COPY OF THE PRESCRIPTION DATED
11.2.2021 AND PATIENT TREATMENT SUMMARY
DATED 9.2.2021 ISSUED BY THE MALABAR
HOSPITAL
EXHIBIT P5 TRUE COPY OF THE DETAILS OF ULTRA SOUND
SCAN REPORT DATED 10.2.2021 AT MOTHER MARY
HOSPITAL
EXHIBIT P6 TRUE COPY OF THE REPRESENTATION DATED
2.2.2021
EXHIBIT P7 TRUE COPY OF THE REPRESENTATION DATED
9.2.2021 SUBMITTED BEFORE R2
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5178/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF PAGE NOS. 1 TO 4, 21, 23 AND
44 OF MEMORANDUM NO.500/CMD(SPC)/2021/RTC
DATED 30.1.2021 ISSUED BY THE 1ST
RESPONDENT.
EXHIBIT P2 A TRUE COPY OF REPRESENTATION DATED
1.2.2021 SUBMITTED BY THE 1ST PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P3 A TRUE COPY OF LETTER
NO.P1/124/2021/MUVATTUPUZHA DATED 16.2.2021
SENT BY THE 3RD RESPONDENT TO THE 1ST
RESPONDENT.
EXHIBIT P4 A TRUE COPY OF TRANSFER GUIDELINES OF 2012
BILATERAL AGREEMENT.
EXHIBIT P5 A TRUE COPY OF PAGE NOS.1,20,21,38 AND 39
OF ORDER NO.500/CMD(SPC)/2021/RTC DATED
15.2.2021 ISSUED BY THE 1ST RESPONDENT.
EXHIBIT P6 A TRUE COPY OF REPRESENTATION DATED
25.2.2021 SUBMITTED BY THE 1ST PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P7 A TRUE COPY OF MEDICAL CERTIFICATE DATED
10.1.2020 ISSUED BY THE CHIEF
INTERVENTIONAL CARDIOLOGIST OF ST.JOSEPH'S
HOSPITAL, DHARMAGIRI, KOTHAMANGALAM.
EXHIBIT P8 A TRUE COPY OF MEDIAL CERTIFICATE DATED
10.1.2020 ISSUED BY THE CONSULTANT
PSYCHIATRIST OF ST.JOSEPH'S HOSPITAL,
DHARMAGIRI, KOTHAMANGALAM.
EXHIBIT P9 A TRUE COPY OF REPRESENTATION DATED
1.2.2021 SUBMITTED BY THE 2ND PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P10 A TRUE COPY OF REPRESENTATION DATED
22.2.2021 SUBMITTED BY THE 2ND PETITIONER
BEFORE THE 1ST RESPONDENT.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5264/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DUTY PASS ISSUED TO THE
PETITIONER.
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF ORDER
NO. 500/CMD (SPC) /2021/RTC DATED
15.2.2021.
EXHIBIT P3 TRUE COPY OF THE DISCHARGE SUMMARY ISSUED
BY SENIOR MEDICAL OFFICER, GOVERNMENT
AYURVEDA HOSPITAL, MARARIKULAM DATED
27.1.2021.
EXHIBIT P4 TRUE COPY OF THE RELEVANT PAGE OF TRANSFER
GUIDELINE IN 2012 PAY REVISION AGREEMENT.
EXHIBIT P5 TRUE COPY OF THE REPRESENTATION DATED
24.2.2021 SUBMITTED BY THE PETITIONER
BEFORE R2.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5302/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE RELEVANT PAGES OF THE
KERALA STATE ROAD TRANSPORT CORPORATION
SERVICE-WAGES AGREEMENT 2012 (APPENDIX-IV)
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF THE
MEMORANDUM OF DRAFT LIST OF MECHANICS
PUBLISHED BY THE 2ND RESPONDENT DATED
13.02.2021
EXHIBIT P3 TRUE COPY OF THE OBJECTION FILED BY THE 1ST
PETITIONER BEFORE THE 2ND RESPONDENT DATED
26.02.2021
EXHIBIT P4 TRUE COPY OF THE OBJECTION FILED BY THE 2ND
PETITIONER BEFORE THE 2ND RESPONDENT DATED
26.02.2021
EXHIBIT P5 TRUE COPY OF THE OBJECTION FILED BY THE 3RD
PETITIONER BEFORE THE 2ND RESPONDENT DATED
20.02.2021
EXHIBIT P6 TRUE COPY OF THE OBJECTION FILED BY THE 4TH
PETITIONER BEFORE THE 2ND RESPONDENT DATED
20.02.2021
EXHIBIT P7 TRUE COPY OF THE OBJECTION FILED BY THE 5TH
PETITIONER BEFORE THE 2ND RESPONDENT DATED
26.02.2021
EXHIBIT P8 TRUE COPY OF THE OBJECTION FILED BY THE 6TH
PETITIONER BEFORE THE 2ND RESPONDENT DATED
26.02.2021
EXHIBIT P9 TRUE COPY OF THE RELEVANT PAGES OF THE
PROCEEDINGS OF THE ASSISTANT TRANSPORT
OFFICER, PALAKKAD DATED 17.02.2021
EXHIBIT P10 TRUE COPY OF THE PROCEEDINGS OF THE UNIT
OFFICER, PERINTHALMANNA DATED 17.02.201
EXHIBIT P11 TRUE COPY OF THE ORDER NO.500/
CMD(SPC)/2021/TRC DATED 24.02.2021 ISSUED
BY THE 2ND RESPONDENT
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5322/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE TRANSFER NORMS ISSUED BY
THE 2ND RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE TRANSFER ORDER ISSUED BY
THE 2ND RESPONDENT DATED 15/02/2021.
EXHIBIT P3 TRUE COPY OF THE REPRESENTATION DATED
16/02/2021 SUBMITTED BY THE 1ST PETITIONER
TO THE 2ND RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE PROCEEDINGS DATED
22/02/2021 ISSUED BY THE 2ND RESPONDENT.
RESPONDENT'S/S EXHIBITS:
EXHIBIT R1(a) TRUE COPY OF THE PROCEEDINGS 500/CMD
(SPC)/2021/RTC DATED 1.2.2021.
EXHIBIT R1(b) TRUE COPY OF THE PROCEEDINGS
500/CMD(SPC)/2021/RTC DATED 22.2.2021.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5444/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 A TRUE COPY OF TRANSFER GUIDELINES UNDER
THE BILATERAL AGREEMENT.
EXHIBIT P2 A TRUE COPY OF REPRESENTATION
NO.500/CMD(SPC)/2021/RTC DATED 13.2.2021.
EXHIBIT P3 A TRUE COPY OF REPRESENTATION DATED
15.2.2021 FILED BY THE 1ST PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P4 A TRUE COPY OF REPRESENTATION DATED
15.2.2021 FILED BY THE 2ND PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P5 A TRUE COPY OF REPRESENTATION DATED
15.2.2021 FILED BY THE 3RD PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P6 A TRUE COPY OF REPRESENTATION DATED
15.2.2021 FILED BY THE 5TH PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P7 A TRUE COPY OF THE DECISION OF THE 3RD
RESPONDENT IN PROFORMA-1 TO EXEMPT THE
PERSONS THEREIN, INCLUDING THE 5TH
PETITIONER TO EXEMPT FROM TRANSFER.
EXHIBIT P8 A TRUE COPY OF REPRESENTATION DATED
15.2.2021 FILED BY THE 6TH PETITIONER
BEFORE THE 3RD RESPONDENT.
EXHIBIT P9 A TRUE COPY OF ORDER
NO.500/CMD(SPC)/2021/RTC DATED 24.2.2021.
EXHIBIT P10 A TRUE COPY OF THE SENIORITY LIST OF
MECHANICS IN VAIKOM DEPOT.
EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION DATED
27.2.2021 FILED BY THE 1ST PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P12 A TRUE COPY OF REPRESENTATION DATED
27.2.2021 FILED BY THE 2ND PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P13 A TRUE COPY OF REPRESENTATION DATED
27.2.2021 FILED BY THE 3RD PETITIONER
W.P(C).4436/2021 and connections
BEFORE THE 1ST RESPONDENT.
EXHIBIT P14 A TRUE COPY OF REPRESENTATION DATED
27.2.2021 FILED BY THE 4TH PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P15 A TRUE COPY OF REPRESENTATION DATED
27.2.2021 FILED BY THE 5TH PETITIONER
BEFORE THE 1ST RESPONDENT.
EXHIBIT P16 A TRUE COPY OF REPRESENTATION DATED
27.2.2021 FILED BY THE 6TH PETITIONER
BEFORE THE 1ST RESPONDENT.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5642/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE DUTY PASS ISSUED TO THE
PETITIONER.
EXHIBIT P2 TRUE COPY OF THE RELEVANT PAGES OF ORDER NO
500/CMD(SPC)/2021/RTC DATED 15.2.2021.
EXHIBIT P3 TRUE COPY OF THE RELEVANT PORTION OF
TRANSFER GUIDELINE IN 2012 PAY REVISION
AGREEMENT.
EXHIBIT P4 TRUE COPY OF THE GO(P) NO. 22/2009/P & ARD
DATED 30.12.2009.
EXHIBIT P5 TRUE COPY OF THE PRESCRIPTION ISSUED BY THE
KOTTAYAM MEDICAL COLLEGE DATED 22.12.2020.
EXHIBIT P6 TRUE COPY OF THE MEDICAL CERTIFICATE ISSUED
BY DR.ARUN.G. DATED 2.2.2021.
EXHIBIT P7 TRUE COPY OF THE REPORT OF ULTRA SOUND SCAN
DATED 17.12.2020.
EXHIBIT P8 TRUE COPY OF THE REPRESENTATION DATED
3.2.2021.
EXHIBIT P9 TRUE COPY OF THE COMMUNITY CERTIFICATE
ISSUED BY THE TALUK OFFICE, CHERTHALA,
DATED 14.11.2012.
EXHIBIT P10 TRUE COPY OF THE LIST OF EXEMPTED EMPLOYEES
ISSUED BY THE 5TH RESPONDENT DATED
3.2.2021.
EXHIBIT P11 TRUE COPY OF THE REPRESENTATION DATED
23.2.2021 BEFORE R2.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5660/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE PROCEEDING DATED 8.03.2019
TRANSFERRING THE PETITIONER TO PAPPANAMCOD.
EXHIBIT P2 TRUE COPY OF THE PROCEEDING DATED
17.08.2019 TRANSFERRING THE PETITIONER TO
VATAKARA.
EXHIBIT P3 TRUE COPY OF THE PROCEEDING DATED
25.03.2019 TRANSFERRING THE PETITIONER FROM
PAPPANAMCODE TO KOZHIKODE.
EXHIBIT P4 TRUE COPY OF THE TRANSFER NORMS ISSUED BY
THE 2ND RESPONDENT
EXHIBIT P5 TRUE COPY OF THE TRANSFER CERTIFICATE DTD
9.7.12 CERTIFICATE SHOWING THE CASTE STATUS
OF PETITIONER.
EXHIBIT P6 TRUE COPY OF THE RELEVANT PORTION OF THE
DRAFT TRANSFER ORDER ISSUED BY THE 2ND
RESPONDENT AS PER PROCEEDING DATED
30.01.2021
EXHIBIT P7 RUE COPY OF THE RELEVANT PORTION OF THE
DRAFT TRANSFER ORDER ISSUED BY THE 2ND
RESPONDENT AS PER PROCEEDING DATED
15.02.2021
EXHIBIT P8 TRUE COPY OF THE PROCEEDING DATED
18.02.2021 TRANSFERRING THE PETITIONER FROM
KOZHIKODE TO VELLANAD.
W.P(C).4436/2021 and connections
APPENDIX OF WP(C) 5732/2021
PETITIONER'S/S EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE CERTFICATE ISSUED BY DR.
K.P JAYAKUMAR CONSULTANT IN ORTHO PAEDICS
CIVIL SURGEON, GOVERNMENT TALUK HEAD
QUARTERS, CHALAKKUDY
EXHIBIT P2 TRUE COPY OF MRI SCAN REPORT OF THE
PETITIONER FROM LIFE SCAN LABORATORY ISSUED
BY DR. PRASAD K. CONSULTANT RADIOLOGIST
EXHIBIT P3 TRUE COPY OF ANNEXURE IV OF THE LONG
SETTLEMENT OF 2002 OF THE KSRTC WHICH
CONTAINED THE GUIDELINES FOR TRANSFER
EXHIBIT P4 TRUE COPY OF THE LIST OF MECHANICS IN THE
CHALAKKUDY DEPOT OF THE KSRTC
EXHIBIT P5 TRUE COPY OF THE OBJECTION SUBMITTED BY THE
PETITIONER TO THE DRAFT TRANSFER LIST
BEFORE THE 4TH RESPONDENT DATED 15-02-2021
EXHIBIT P6 TRUE COPY OF THE PROFORMA SUBMITTED BY THE
4TH RESPONDENT
EXHIBIT P7 TRUE COPY OF THE ORDER NO. 500/CMD/
(SPC)/2021/RTC DATED 24-02-2021 ISSUED BY
THE 1ST RESPONDENT
EXHIBIT P8 TRUE COPY OF THE REQUEST SUBMITTED BY THE
PEITTIONER BEFORE THE 3RD RESPONDENT TO
REVIEW THE TRANSFER ORDER.
