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K.A.Padmakumar vs A.S.Sreekanth
2021 Latest Caselaw 8778 Ker

Citation : 2021 Latest Caselaw 8778 Ker
Judgement Date : 16 March, 2021

Kerala High Court
K.A.Padmakumar vs A.S.Sreekanth on 16 March, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM

                           PRESENT

       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

     Con.Case(C).No.185 OF 2021 IN WP(C). 33556/2019

      AGAINST THE JUDGMENT DATED 14.12.2020 IN WP(C)
          33556/2019(T) OF HIGH COURT OF KERALA


PETITIONER/PETITIONER:

           K.A.PADMAKUMAR,
           AGED 53 YEARS, S/O. K. NARAYANAN NAIR,
           'AKSHAYA', TC 38/1542, POOTHOLE, THRISSUR,
           MANAGING DIRECTOR, THRISSUR BUILDERS PVT. LTD,
           TBPL ARCADE, KOTTAPPURAM ROAD, NEAR VYDHYUTHI
           BHAVAN, THRISSUR-680 004

           BY ADV. SRI.BABU JOSEPH KURUVATHAZHA

RESPONDENT/4TH RESPONDENT:

           A.S.SREEKANTH,
           AGE AND NAME OF THE FATHER ARE NOT KNOWN TO
           THE PETITIONER, WORKING AS THE SECRETARY,
           GURUVAYUR MUNICIPALITY, GURUVAYUR P.O,
           THRISSUR DISTRICT, PIN-680 101.

           R1 BY ADV. SRI.K.K.CHANDRAN PILLAI (SR.)
           R1 BY ADV. SMT.S.AMBILY SC
           R1 BY ADV. SHRI.MICKY THOMAS

    THIS CONTEMPT OF COURT CASE (CIVIL) HAVING COME UP
FOR ADMISSION ON 16.03.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 Cont.Case(C) No.185 of 2021            2




                   Cont.Case(C) No.185 of 2021
               -----------------------------------------------


                              JUDGMENT

The learned counsel for the petitioner submits that the

direction contained in the judgment has been complied with. In the

light of the submission made by the learned counsel for the

petitioner, the Contempt of Court Case is closed.

Sd/-

P.B.SURESH KUMAR, JUDGE.

YKB

APPENDIX PETITIONER'S/S EXHIBITS:

ANNEXURE A1 TRUE COPY OF THE JUDGMENT DATED 14.12.2020 IN W.P.C NO. 33556/2019 OF THIS HON'BLE COURT.

ANNEXURE A2 TRUE COPY OF THE COMMUNICATION DATED 12.10.2017 ISSUED BY THE SECRETARY OF GURUVAYUR MUNICIPALITY, MARKED AS EXT. P6 IN THE W.P.C.

ANNEXURE A3 TRUE COPY OF THE RECEIPT NO. 000290 DATED 1.1.2021 ISSUED FROM THE OFFICE OF THE RESPONDENT.

 
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