Valiyakath Abdul Nazer vs Ayyappali Sameera
2021 Latest Caselaw 8763 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

           THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

                                   &

          THE HONOURABLE MR.JUSTICE DR. KAUSER EDAPPAGATH

    TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                       Mat.Appeal.No.127 OF 2016

 AGAINST THE ORDER IN O.P.NO.298/2013 RENDERED IN COMMON ORDER IN
O.P.NO.243/2013, O.P.NO.298/2013 AND M.C.NO.277/2013 DATED 20-10-
                   2015 OF FAMILY COURT, TIRUR
                                 -----



APPELLANT/S:

                VALIYAKATH ABDUL NAZER,
                S/O.RAYINKUTTY HAJI,
                VALIYAKATH HOUSE, KURUKKOL,
                CHERIYAMUNDAM P.O., TIRUR TALUK,
                MALAPPURAM DISTRICT.

                BY ADV. SRI.P.M.RAFIQ


RESPONDENT/S:

      1         AYYAPPALI SAMEERA, D/O.IBRAHIMKUTTY,
                AYYAPPALI HOSUE, ANANTHAVUR,
                THIRUNAVAYA P.O., PIN:676551.

      2         AYYAPPALI IBRAHIMKUTTY,
                S/O.AVARAN HAJI, AYYAPPALI HOSUE,
                ANANTHAVUR, THIRUNAVAYA P.O.,
                PIN:676551.

      3         AYYAPPALI RIYAS, S/O. AYYAPPALI IBRAHIMKUTTY,
                AYYAPPALI HOSUE, ANANTHAVUR,
                THIRUNAVAYA P.O., PIN:676551.


THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON 16.03.2021,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal.No.127/2016      2




                         JUDGMENT

Dated this the 16th day of March 2021

The learned counsel for the appellant submitted

that the matter is not pressed.

Accordingly, the Mat.Appeal is dismissed as not

pressed. All pending interlocutory applications, if

any, are closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

Sd/-

DR. KAUSER EDAPPAGATH

JUDGE

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