D.Rajeev vs The Presiding Officer
2021 Latest Caselaw 8762 Ker

WA 233/2021                             1/1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  Present:
               THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                     &
                     THE HONOURABLE MR.JUSTICE K. BABU
              Tuesday,the 16th day of March 2021/25th Phalguna, 1942
                                 WA No.233/2021
      Against Judgment dated 14.01.2021 in WP(C) No.958/2021 of this Court.
                                         ---
     For information purpose only
APPELLANT/PETITIONER:
      D.RAJEEV,AGED 50 YEARS,SON OF DEVADANAM,
      MANAGER, VICTORY HEALTH INSPECTOR TRAINING COLLEGE, OLATHANNI,
      NEYYATTINKARA, THIRUVANANTHAPURAM 695 133, RESIDING AT RAHUL
      BHAVAN, POOVANVILA, THIRUPURAM P.O., NEYYATTINKARA,
      THIRUVANANTHAPURAM 695 133.

      BY ADVS. M/S.B.ASHOK SHENOY,P.S.GIREESH
      RIYAL DEVASSY & ARJUN R.NAIK


RESPONDENTS/RESPONDENTS:
1.   THE PRESIDING OFFICER,
      LABOUR COURT, KOLLAM 691 013.


AND ANOTHER.


      BY ADV. SRI.GOPAKUMAR R.THALIYAL FOR R2.

  Prayer for interim relief in the Writ Appeal stating that in the circumstances
stated in the appeal memorandum the High Court be pleased to stay all further
proceedings in Exhibits P1 to P3 applications on the file of the 1st respondent
Labour Court, pending disposal of this Writ Appeal.

  This Writ Appeal again coming on for orders on 16.03.2021 upon perusing the
appeal memorandum and this Court's order dated 01-02-2021 , the court on the
same day passed the following:-
                                     ORDER

Interim order will stand extended for a further period of two weeks. List the case for Orders/Judgment on 23/3/2021. 16-03-2021 Sd/- ALEXANDER THOMAS,JUDGE Sd/- K. BABU,JUDGE

/true copy/

Sd/-

ASSISTANT REGISTRAR