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K.Muraleedharan vs The Secretary
2021 Latest Caselaw 8758 Ker

Citation : 2021 Latest Caselaw 8758 Ker
Judgement Date : 16 March, 2021

Kerala High Court
K.Muraleedharan vs The Secretary on 16 March, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                               PRESENT

               THE HONOURABLE MR. JUSTICE SUNIL THOMAS

    TUESDAY, THE 16TH DAY OF MARCH 2021 / 25TH PHALGUNA, 1942

                      WP(C).No.13524 OF 2019(M)


PETITIONER:

               K.MURALEEDHARAN
               AGED 58 YEARS
               S/O. D. VISUDEVAN NIAR, ANCHUMOORTHY, MANGALAM,
               PALAKKAD DISTRICT.

               BY ADV. SRI.G.PRABHAKARAN

RESPONDENTS:

               THE SECRETARY
               REGIONAL TRANSPORT AUTHORITY, PALAKKAD 678 001.


OTHER PRESENT:

               SR.GP BIMAL K NATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
16.03.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.13524 OF 2019(M)

                                    2




                            JUDGMENT

Dated this the 16th day of March 2021

When the matter was taken up, the learned Counsel

for the petitioner submitted that the matter is not

pressed. Memo has been filed. Hence, the writ petition

is dismissed as not pressed.

Sd/-

SUNIL THOMAS

JUDGE

SKP/16-3 WP(C).No.13524 OF 2019(M)

APPENDIX PETITIONER'S EXHIBITS:

EXHIBIT P1 TRUE COPY OF THE PROCEEDINGS OF HE RTA DATED 15.10.2009 IN ITEM NO.11 OPERATING ON THE ROUTE THIRUVILWAMALA-ERATTKULAM.

RESPONDENTS'S EXHIBITS:NIL

TRUE COPY P.A. TO JUDGE

 
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